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State of Madhya Pradesh - Section

Section 44 in The M.P. State Road Transport Corporation Rules, 1962

44. Statistical Returns and Reports.

(1)An operational Review shall be complied at the end of the each quarter and submitted to the State Government before the expiry of the following quarter.
(2)The operational review shall contain the following information regarding the general progress and operation of the undertaking :-
(a)Vehicle position and performance statistics;
(b)Statistical analysis of operation;
(c)General Statistics showing the position of staff, progress of works complaints and the like;
(d)Analysis of Revenue;
(e)Analysis of working costs.