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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(2) in The M.P. State Road Transport Corporation Rules, 1962

(2)The operational review shall contain the following information regarding the general progress and operation of the undertaking :-
(a)Vehicle position and performance statistics;
(b)Statistical analysis of operation;
(c)General Statistics showing the position of staff, progress of works complaints and the like;
(d)Analysis of Revenue;
(e)Analysis of working costs.