Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66F(2)] [Section 66F] [Entire Act]

State of Punjab - Subsection

Section 66F(2)(c) in The Punjab Factory Rules, 1952

(c)a representative each from the production, maintenance and purchase departments.