(2)The representatives of the management on Safety Committee shall include, -(a)a senior official, who by virtue of his position in the organisation can contribute effectively to the functioning of the Committee. Such a senior official shall be the Chairman of the Safety Committee;(b)a Safety Officer and Factory Medical Officer, wherever available and the Safety Officer in such a case shall be the Secretary of the Committee;(c)a representative each from the production, maintenance and purchase departments.
