Central Administrative Tribunal - Delhi
Naveen Malik vs Commissioner Of Police on 7 March, 2023
1 OA No. 1624/2022 &
batch
Central Administrative Tribunal
Principal Bench: New Delhi
OA No. 1624/2022
OA No.1882/2022
OA No.1890/2022 MA No.2005/2022
OA No.1909/2022 MA No.2018/2022
OA No.1944/2022 MA No.2046/2022
OA No.2215/2022
OA No.2604/2022
OA No.1789/2022 MA No.436/2023
OA No.2560/2022 MA No.482/2023
OA No.1999/2022 MA No.487/23, 2101/22 & 2102/22
OA No.533/2022
OA No.544/2022 MA No.207/2023
OA No.1515/2022
Order reserved on: 14.02.2023
Order pronounced on: 07.03.2023
Hon'ble Mr. Anand Mathur, Member (A)
Hon'ble Mr. Manish Garg, Member (J)
OA No.1624/2022
1. Garima Saklani
D/o Sh. J.P. Saklani
R/o 40-C, Pocket - A,
Dilshad Garden,
Delhi - 110093
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
2. Nitesh Yadav
S/o Sh. Satyawan Singh
R/o House No. A-42,
Gali No. 6, Amar Vihar,
Karawal Nagar,
Delhi - 110094
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
2 OA No. 1624/2022 &
batch
3. Pushpender Rathore
S/o Sh. Ummed Singh
R/o 117, Mitra Nagar,
Khirni Phatak,
Jaipur - 302012
(Aged about 25 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
4. Ravi Shankar
S/o Sh. Ramroop
R/o 225, Butana Khetlan,
Sonipat, Tehsil -Gohana
Haryana - 131301
(Aged about 25 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
5. Saurav Tyagi
S/o Sh. Ashok Tyagi
R/o A-29, Street No. 4,
Hardev Puri, Shahdara,
Delhi - 110093
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
6. Sunny Saini
S/o Sh. Hazarilal Saini
R/o A-138/3, Inder Enclave,
Phase-2, Kirari,
Suleman Nagar,
Delhi - 110086
(Aged about 29 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
7. Dhruv
S/o Sh. Suresh Dutt Sharma
R/o H. No. 2099/31,
Street No. 02, Ashok Garden,
Gurugram, Haryana - 122001
(Aged about 25 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
8. Vikas Yadav
S/o Sh. Devendra Yadav
R/o C-57, New Ashok Nagar,
3 OA No. 1624/2022 &
batch
Delhi - 110096
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
9. Nishu Yadav
D/o Sh. Virender Singh Yadav
R/o B-1094, New Ashok Nagar,
Delhi - 110096
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
10. Rahul Singhmar
S/o Sh. Balwan Singh
R/o H.No. 499, Omaxe City,
Rohtak - 124021
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
11. Kuldeep
S/o Sh. Dharam Singh
R/o VPO Kheri Gujjar,
Tehsil - Ganaur,
District - Sonipat
Pincode - 131101
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
12. Prateek
S/o Sh. Suresh Kumar
R/o H.No. 1152,
VPO - Bawana,
Delhi - 110039
(Aged about 30 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
13. Haider Ali
S/o Mohd. Arif
R/o Village Sultanpur,
District - Hapur,
Pincode - 245101
(Aged about 25 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
4 OA No. 1624/2022 &
batch
14. Siddharth Kumar
S/o Sh. Sunil Kumar
R/o B - 34,35,
First Floor, Gandhi Vihar,
Near Mukherjee Nagar,
Delhi - 110009
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
15. Jyoti Kumari
D/o Sh. Mukandi Lal
R/o Near New Masjid,
Kanjadaspur, Izzat Nagar,
Bareilly - 243122
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
16. Shailesh Kumar
S/o Sh. Jasvinder Singh
R/o 397/8, Village - Jagatpur,
Burari, Delhi - 110084
(Aged about 29 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
17. Gaurav
S/o Sh. Rohtash
R/o VPO Damdama,
Tehsil - Sohna,
District - Gurugram,
Haryana - 122102
(Aged about 29 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
18. Sumit Tomar
S/o Sh. Vijender Kumar
R/o A-53, East Jawahar Nagar,
5 OA No. 1624/2022 &
batch
Loni Road, Ghaziabad,
U.P. - 201102
(Aged about 25 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
19. Yogesh Kumar Sharma
S/o Sh. Dinesh Sharma
R/o H-53, New Police Line,
Kingsway Camp,
Pincode - 110009
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
20. Sahitya Chaturvedi
S/o Sh. Shyam Kumar Chaturvedi
R/o H.No. 105, Gali No. 02,
D-Block, Dayalpur,
Delhi - 110094
(Aged about 25 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
21. K.M. Moni
D/o Sh. Triloki
R/o H. No. 190, Dhakka Village,
Near GTB Nagar, Delhi
Pincode - 110009
(Aged about 32 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
22. Puneet Pathak
S/o Sh. Ram Kishan Pathak
6 OA No. 1624/2022 &
batch
R/o D-7/125, Dayalpur,
Delhi - 110094
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
23. Sumit Kumar
S/o Sh. Jai Singh
R/o VPO Dhamar,
Rohtak, Haryana - 124401
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
24. Shubham Tomar
S/o Sh. Vinod Kumar Tomar
R/o 576/1, Gali No. 16 A,
Adarsh Mohalla,
Maujpur - 110053
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
25. Sanjeev
S/o Sh. Hukam Chand
R/o A-105, DDA Flats,
Double Storey,
Garhi, Delhi - 110065
(Aged about 31 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
26. Ujjwal Sharma
S/o Sh. Baleshwar Sharma
R/o A-16, Paramhans Vihar,
Laxmi Garden, Loni,
Ghaziabad - 201102
7 OA No. 1624/2022 &
batch
(Aged about 27 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
27. Rahul
S/o Sh. Balraj Singh
R/o Anchra Khurd,
Baghru Kalan,
Haryana - 126112
(Aged about 27 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
28. Prashant Kumar Mavi
S/o Sh. Ram Kumar
R/o H. No. 121, Teela
Shahbazpur, Loni,
Ghaziabad - 201102
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
29. Sumit
S/o Sh. Ravindra Kumar
R/o 175, Village and Post
Badshahpur, Sirouli,
Loni, U.P. - 201102
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
30. Bhupinder Singh Rawat
S/o Sh. Shiv Singh Rawat
R/o Plot No. 109 B,
KH - 43/18, Block - C,
Street No. 43,
Burari, Delhi - 110084
8 OA No. 1624/2022 &
batch
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
31. Rahul Swami
S/o Sh. Radhey Shyam Swami
R/o Village Nasibpur,
Post Barkode,
Tehsil - Narnaul,
Haryana - 123001
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
32. Charan Singh Yadav
S/o Sh. Mahesh Chand Yadav
R/o VPO-Santo,
Tehsil - Neermrana,
Santo, Rajasthan,
Alwar - 301708
(Aged about 30 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
33. Tushar Barak
S/o Sh. Dharmdev Barak
R/o Flat No. 282, MIG Flats,
Pink Apartment, Sector-18,
Dwarka, New Delhi - 110078
(Aged about 25 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
34. Ashish Kumar
S/o Sh. Vijay Singh
9 OA No. 1624/2022 &
batch
R/o Village Balaha Kala,
Haryana - 123001
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
35. Jitender Kumar
S/o Sh. Birpal Singh
R/o Village Dadupur,
Post - Dankaur,
G.B. Nagar, U.P.,
Pincode - 203201
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
36. Abhishek Singh Negi
S/o Sh. Kunwar Singh Negi
R/o H. No. 7, Block D1,
Lodi Colony, New Delhi - 110003
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
37. Amit Kumar Chauhan
S/o Sh. BNS Chauhan
R/o RZ F2/179,
Mahavir Enclave,
Gali No. 5, Nasirpur,
Delhi - 110045
(Aged about 27 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
10 OA No. 1624/2022 &
batch
38. Himanshu Paliwal
S/o Sh. Sanjay Paliwal
R/o 9-E, Kamla Nagar,
Delhi - 110007
(Aged about 25 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
39. Naveen
S/o Sh. Bhagwati Prasad
R/o Ward No. 1,
Village Barkoda,
Haryana - 123001
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
40. Gaurav Kasana
S/o Sh. Rajkumar
R/o House No. 188,
VPO Jawli,Thana Loni,
U.P. Ghaziabad,
Pincode - 201102
(Aged about 31 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
41. Sunil Dalal
S/o Sh. Krishan Kumar
R/o Pana Pachosia,
Mandothi, Jhajjar,
Haryana - 124506
(Aged about 37 years)
Group ‗C'
11 OA No. 1624/2022 &
batch
{(Candidate to the post of Head Constable (Ministerial)}
42. Abhay Singh
S/o Sh. Gajendra Singh
R/o Bhailai, Bulandshaher,
Pincode - 203390
(Aged about 27 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
43. Manish Kumar
S/o Sh. Shamsher Singh
R/o House No. 626, Sector - 6,
Rohtak, Haryana - 124001
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
44. Vinod Kumar
S/o Sh. Krishna Prasad
R/o R-217, Gali No. 10,
Prem Nagar -2,
Kirari, Suleman Nagar,
Nangloi, Delhi - 110086
(Aged about 31 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
45. Shubham Chaudhary
S/o Sh. Gyanendra Singh
R/o 213 Razapur, Ghaziabad,
U.P. - 201002
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
12 OA No. 1624/2022 &
batch
46. Vineet Kumar
S/o Sh. Dalel Singh
R/o 1982, Sector - 18, Block - E,
Omaxe City, Murthal,
Sonipat - 131001
(Aged about 25 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
47. Rahul Matta
S/o Sh. Ashok Matta
R/o F-7/17, Sector - 16,
Rohini, Sector - 15,
Delhi - 110089
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
48. Pawan Kumar
S/o Sh. Satyaveer Singh
R/o Village Chandpur Khurd,
Post Awakhera,
Mathura, Pincode - 281201
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
49. Sandeep Kumar
S/o Sh. Balwan Singh
R/o E-29, 30, Camp No. 2,
Nangloi, Delhi - 110041
(Aged about 33 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
13 OA No. 1624/2022 &
batch
50. Vikash Yadav
S/o Sh. Krishan Kant
R/o Village Mawdi,
Post - Nangal Khoria,
Tehsil - Behror, District - Alwar,
Rajasthan - 301701
(Aged about 29 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
51. Vatsal Vats
S/o Sh. Sudhir Sharma
R/o H. No. 313, Ajanta Colony,
Garh Road, Medical College,
Meerut - 250004
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
52. Abhishek Pandey
S/o Sh. Manoj Kumar Pandey
R/o PS-Dubhar,
Village - Sanath Pandey Ka Chhapra,
Balia, U.P. - 277401
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
53. Vinay Kumar Sharma
S/o Sh. Rajendra Prasad
R/o 155, Dhindhawali,
Muzaffarnagar-251318
(Aged about 27 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
14 OA No. 1624/2022 &
batch
54. Piyush
S/o Sh. Pawan Kumar
R/o 94, Village - Kalsi,
Gangoh, Saharanpur-247341
(Aged about 27 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
55. Sanyam Sharma
S/o Sh. R.K. Sharma
R/o 432/1, Holi Chowk, Maliyana,
Meerut, U.P. - 250002
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
56. Rohit
S/o Sh. Partap Singh
R/o V.P.O. Jholri,
District - Rewari,
Tehsil - Kosli,
Pincode - 123303
(Aged about 30 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
57. Pardeep Kumar
S/o Sh. Tarachand
R/o Bachini (70),
Bawania, Mahendragarh,
Haryana - 123034
(Aged about 29 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
58. Sanjay Singh
15 OA No. 1624/2022 &
batch
S/o Sh. Vinod Kumar Singh
R/o I 56/2, Gali No. 2,
Ekta Vihar, Jaitpur Extn.,
Badarpur, New Delhi - 110044
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
59. Somiya Sharma
D/o Sh. Ravi Shankar
R/o 61, Police Colony,
Ashok Vihar, Phase-I,
Delhi - 110052
(Aged about 27 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
60. Tuphan Singh Sain
S/o Sh. Ramavtar Sain
R/o Kotputli, Jaipur,
Rajasthan - 303108
(Aged about 29 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
61. Neeraj
S/o Sh. Rajbir Singh
R/o Village Khauda Khedi,
Hisar, Haryana - 125038
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
62. Kalyan Singh
S/o Sh. Shripal Singh
R/o 129, Daulatpur,
Salwa, Meerut,
U.P. - 250342
16 OA No. 1624/2022 &
batch
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
63. Devender
S/o Sh. Ramesh
R/o 17/436, Kalyan Puri
New Delhi - 110091
(Aged about 32 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
64. Suklal Murmu
S/o Late Gurai Murmu
R/o Burisole, Rakkajungal,
Kharagpur, District - Paschim Medinipur,
West Bengal - 721301
(Aged about 31 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
65. Mukul Pal
S/o Sh. Krishan Pal
R/o H. No. 211, Vill - Khampur,
Delhi - 110036
(Aged about 29 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
66. Vikhyat Kumar
S/o Sh. Anil Kumar
R/o C-1501, Apex Green Valley,
Sector-9, Vaishali, U.P. - 201010
(Aged about 26 years)
Group ‗C'
17 OA No. 1624/2022 &
batch
{(Candidate to the post of Head Constable (Ministerial)}
67. Mohit
S/o Sh. Susheel Kumar
R/o Vill - Raipura Dixit,
Jaitpur, Agra - 283114
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
68. Rahul Sharma
S/o Sh. Mukesh Kumar
R/o Chowk No. 1, Rewari,
Haryana - 123035
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
69. Dinesh Kumar
S/o Sh. Randhir Singh
R/o Triveni Enclave Ph-2
Saraswati Vihar,
Rohta Road,
Meerut - 250002
(Aged about 32 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
70. Satish Kumar
S/o Sh. Amar Singh
R/o Ambala Road,
Sonipat, Haryana,
Pincode - 131001
(Aged about 32 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
18 OA No. 1624/2022 &
batch
71. Omprakash
S/o Sh. Hariom
R/o Babarpur, Fatehabad,
Agra - 283111
(Aged about 28 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
72. Shubham Srivastava
S/o Sh. Manmohan Rai
R/o M-400, Sanjay Nagar,
Sector-23, Ghaziabad,
Uttar Pradesh.
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
73. Arvind
S/o Sh. Virendra
R/o A-42, G-1,
Harit Vihar, Kamal Pur Majra,
Burari, Delhi - 110084
(Aged about 27 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
74. Gopal Sharma
S/o Sh. Harikesh Sharma
R/o 1260, Dinod (26),
Dinod Bhiwani,
Haryana - 127111
(Aged about 25 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
75. Pramila
D/o Sh. Rajesh Kumar
R/o 11, VPO Dhabi Kalan,
Fatehabad - 125053
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
19 OA No. 1624/2022 &
batch
76. Kamal Dutt
S/o Sh. Ashok Kumar
R/o 922, Vill Kaimla,
Tehsil Gharaunda,
Karnal, Pincode - 132114
(Aged about 27 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
77. Rajneesh
S/o Sh. Raj Kumar
R/o Village - Joniawas,
PO - Jataula,
District - Gurugram,
Haryana - 122504
(Aged about 29 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
78. Amit Singh
S/o Sh. Subhash Singh
R/o Near Ravi Jewellers,
Jaurasi Road, Adarsh Nagar,
Samalkha, District - Panipat
Pincode - 132101
(Aged about 29 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
79. Lalit Kumar
S/o Sh. Mangesh Kumar Sharma
R/o House No. 113,
Village+ Post - Shikoi,
District - Bulandshahr, U.P.,
Pincode - 203398
(Aged about 27 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
80. Anil Kumar
S/o Sh. Surjeet Singh
R/o H. No. 510, VPO - Bahna,
District - Kaithal,
Haryana - 136043
(Aged about 27 years)
Group ‗C'
20 OA No. 1624/2022 &
batch
{(Candidate to the post of Head Constable (Ministerial)}
81. Priyanka Yadav
D/o Sh. Virendra Yadav
R/o H. No. V-20, Gali No. 1,
Arvind Nagar, Ghonda,
Delhi - 110053
(Aged about 29 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
82. Shubham Singh
S/o Sh. Rudrapal Singh
R/o 22, Siddharth Nagar,
Rampuram, Daheli, Sujanpur,
COD, Kanpur Nagar,
Uttar Pradesh - 208013
(Aged about 27 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
83. Lalit Kumar
S/o Sh. Shiv Kumar
R/o V.P.O. Kanoh
District - Hisar, Haryana - 125112
(Aged about 26 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
84. Sanjay
S/o Sh. Sohan Lal
R/o 2439/7, Nalwagali Chuna Mandi,
Paharganj, New Delhi - 110055
(Aged about 32 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
85. Raman Kumar
S/o Sh. Subhash Kumar
R/o H.No. 1588, Near Church Line,
21 OA No. 1624/2022 &
batch
Holy Cross School, Najafgarh,
New Delhi - 110043
(Aged about 30 years)
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
....Applicants
(By Advocate: Mr. Ajesh Luthra)
VERSUS
1. Commissioner of Police
Delhi Police Hdqrs.
(New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
2. Dy. Commissioner of Police
(Establishment)
Delhi Police Hdqrs. (New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
3. Lt. Governor
GNCT of Delhi
Raj Niwas, Rajpur Road,
Delhi-110054.
4. Union of India,
Through its Secretary,
Department of Personnel & Training,
Ministry of Personnel, Public Grievance & Pension,
North Block, New Delhi
5. Staff Selection Commission
Through its Chairman (Head Quarter),
Block No 12, CGO Complex,
Lodhi Road,
New Delhi-110504
...Respondents
(By Advocate: Mr. Amit Yadav, Mr. Amit Anand,
Mr. G.S.Virk)
OA No.1882/2022
1. Vishal Singh
S/o Sh. Kaptan Singh
R/o G-2, Type-2,
New Police Line,
22 OA No. 1624/2022 &
batch
Kingsway Camp,
Delhi - 110009
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
2. Arun Saini
S/o Sh. Naresh Chand Saini
R/o K-35/24, St. No. 51,
Sadatpur Extension,
Karawal Nagar,
Delhi - 110094
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
3. Sandeep Khokher
S/o Sh. Rambeer Singh,
R/o VPO Rathawra,
District - Baghpat,
Tehsil - Baraut,
U.P. - 250617
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
4. Saalim Khan
S/o Sh. Abdul Aziz
R/o Qtr. No. 33,
First Floor, Type-3,
Qtrs Police Colony,
Shalimar Bagh,
Delhi - 110088
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
5. Saurabh Mann
S/o Sh. Surender Singh
R/o H. No. 159,
Bada Shivmandir Road,
Alipur, Delhi - 110036
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
6. Krishanveer Singh
S/o Sh. Sanjeev Singh
R/o H. No. -38,
23 OA No. 1624/2022 &
batch
Village - Sukhlal Pur,
Post - Sikandrabad,
District - Bulandshahr,
U.P. - 203205
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
7. Pankaj Sheoran
S/o Sh. Virendra Singh
R/o 44, Village Jadauli,
Post - Gurawali,
Tehsil - Shyana,
Thana - Khanpur,
Bulandshahr,
U.P. - 202394
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
8. Arun Sharma
S/o Sh. Ram Niwas
R/o H. No. 08, Ishwar Colony,
Phase-2, Village & Post - Bawana,
North West Delhi,
Delhi - 110039
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
9. Sagar Goyat
S/o Sh. Ramphal Goyat
R/o # 653 Sector-9 Jind,
Haryana
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
10. Mohit
S/o Sh. Naresh Singh
R/o VPO - Panchi Jattan,
Tehsil - Gannaur,
Sonipat, Haryana
Pincode - 131102
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
24 OA No. 1624/2022 &
batch
11. Anil Kumar
S/o Sh. Shishpal Singh
R/o H. No. 111,
Gali No.- 1, New Chauhan Pur,
Karawal Nagar,
Delhi - 110094
Aged about 33 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
12. Sandeep Jangra
S/o Sh. Maman Ram
R/o Village Dhani Raju,
Tehsil Hansi,
District Hisar,
Haryana, Pin :125033
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
13. Deepak Dahiya
S/o Sh. Ved Prakash
R/o Ward No. 26, Mayapuri Colony,
Gali No. 2, Kakroi Road, Sonipat,
Haryana - 131001
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
14. Sohit
S/o Sh. Subhash
R/o VPO - Gorar,
Pana-Karamshan,
District - Sonipat,
Haryana
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
15. Priyanka
D/o Sh. Bharat Singh
R/o Chetna Hospital,
Khatri Medical Store,
Sapna Hotel Gali,
Naharpur Rupa, Near Rajiv Chowk,
Gurguram, Haryana
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
25 OA No. 1624/2022 &
batch
16. Suchitra Singh
D/o Sh. Udaivir Singh
R/o 64/250/7 Hastinapuri,
C.O.D Road Agra,
Uttar Pradesh - 282001
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
17. Vipin Mudgal
S/o Sh. Radha Krishan
R/o VPO Kassar,
Near Shiv Mandir,
Tehsil - Bahadurgarh,
District - Jhajjar
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
18. Vinay Kumar
S/o Sh. Surender Kumar
R/o 305, E-Block,
Uninav Heights,
Rajnagar Extension,
Ghaziabad
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
19. Rahul Kashyap
S/o Sh. Rakesh Kashyap
R/o 178/2 Sultanpur Colony,
MG Road, New Delhi 110030
Aged about 31 years, Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
20. Rohan Sharma
S/o Sh. Rajesh Sharma
R/o E-297, Street No. 7,
Jagjeet Nagar,
3rd Pushta, Usmanpur,
Delhi - 110053
Aged about 27 years, Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
....Applicants
(By Advocate: Mr. Ajesh Luthra)
26 OA No. 1624/2022 &
batch
VERSUS
1. Commissioner of Police
Delhi Police Hdqrs.
(New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
2. Dy. Commissioner of Police
(Establishment)
Delhi Police Hdqrs. (New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
3. Lt. Governor
GNCT of Delhi
Raj Niwas,
Rajpur Road,
Delhi-110054.
4. Union of India,
Through its Secretary,
Department of Personnel & Training,
Ministry of Personnel, Public Grievance & Pension,
North Block, New Delhi
5. Staff Selection Commission
Through its Chairman (Head Quarter),
Block No 12, CGO Complex,
Lodhi Road, New Delhi-110`504
...Respondents
(By Advocate: Mr. Amit Anand, Mr. Amit Yadav,
Ms. Sangeeta Rani)
O.A. No. 1890/2022
1. Jitender
S/o Sh. Naresh Kumar
R/o VPO - Kharawar,
Tehsil - Sampla,
District - Rohtak,
Haryana - 124021
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
2. Rahul
S/o Sh. Ramphal
27 OA No. 1624/2022 &
batch
R/o Village Chatiya Oliya,
Sonipat, Haryana,
Pincode - 131001
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
3. Mayank Sangwan
S/o Sh. Krishan Singh
R/o Village - Jhojhu Khurd,
Office - Jhojhu Kalan,
District - Charkhi Dadri,
Haryana - 127310
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
4. Ashu
S/o Sh. Joginder Singh
R/o H. No. 321, Nathupur,
Sonipat, Haryana - 131029
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
5. Prashant Sharma
S/o Sh. Sunil Sharma
R/o H. No. 157,
Village - Rewari, Rewra,
Post - Muradnagar,
District - Ghaziabad,
U.P. - 201206
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
6. Ravi Kumar
S/o Sh. Sanjeev Kumar
R/o Post - Daurau,
Tehsil - Gabhana,
28 OA No. 1624/2022 &
batch
Aligarh, U.P. - 202143
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
7. Mukesh Kumar Shukla
S/o Sh. Rakesh
R/o H. No. 18, Nai Basti,
Pana Mamurpur,
Narela
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
8. Dheeraj Yadav
S/o Sh. Rajapal Yadav
R/o VPO Garhi Harsaru,
Railway Road, Gurgaon
Pin code-122505
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
9. Pankaj Kumar Agrahari
S/o Sh. Prem C Agrahari
R/o Village Mukhalispur,
Post - Mukhalispur,
Tehsil - Dhanghata,
P.S. - Mahuli,
District - Sant Kabir Nagar,
U.P. - 272176
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
10. Arjun Shokhanda
S/o Sh. Jagat Singh Shokhanda
R/o H. No. 72, Village New Roshan Pura,
Najafgarh, New Delhi - 110043
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
11. Balwinder Singh Dahiya
S/o Sh. Lal Chand Dahiya
R/o VPO Adiyana
29 OA No. 1624/2022 &
batch
Tehsil - Madlavda,
District - Panipat,
Haryana - 132113
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
12. Akash
S/o Sh. Sudhir Kumar Pundir
R/o A-86, Panchsheel Enclave,
Loni Road, Bhopura,
Sahibabad (Ghaziabad),
U.P. - 201005
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
13. Praveen Kumar
S/o Sh. Rajesh Kumar
R/o Vill - Khaspur,
Post - Dublana,
Tehsil - Narnaul,
District - Mahendergarh,
State - Haryana
Pincode - 123001
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
14. Rakhi
D/o Sh. Surender Singh
R/o 174, Village - Chitlang,
P.O. - Dewas,
Mahendergarh,
Haryana - 123034
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
15. Patil Sagar Vitthal
S/o Sh. Patil Vitthal
R/o Post - Dhamangaon,
Tehsil - Barshi,
District - Solapur,
State - Maharashtra,
30 OA No. 1624/2022 &
batch
Pincode - 413402
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
16. Rahul
S/o Sh. Sukhraj
R/o VPO - Baroli,
Teh - Palwal,
District - Palwal,
State - Haryana,
Pin code. - 121102
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
17. Nikhil Singh
S/o Sh. Jitender Singh
R/o B-81/A, Rajeev Nagar,
Begumpur, Delhi - 110086
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
18. Naveen Kumar
S/o Sh. Dharmvir
R/o VPO Karoli
Teh Kosli ( Haryana)
Pin code 123303
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
19. Ravinder Kumar
S/o Sh. Bhagwan
R/o V.P.O. - Barhana,
Teh. - Beri,
District - Jhajjar,
Pin code 124107
31 OA No. 1624/2022 &
batch
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
20. Uatam
S/o Sh. Daleal
R/o VPO Sandlana,
Teh Barwala,
District- Hisar, Haryana
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
21. Lalit Kumar
S/o Sh. Virender Singh
R/o VPO-Bhainsru Khurd,
Tehsil-Sampla, District-Rohtak,
State-Haryana, Pincode -124501
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
22. Tinku
S/o Sh. Bishnu Bhagwan
R/o Ward No 19, Arya Nagar,
Jhajjar , Pincode- 124103
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
23. Rajat Panwar
S/o Sh. Dayanand Panwar
R/o C Block, Street No. 23,
House No. 508, Bhajanpura,
North East Delhi - 110053.
32 OA No. 1624/2022 &
batch
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
24. Vishal
S/o Sh. D K Singh
R/o House No-34, Ramchandra Enclave, Gali No-4,
Near Shri Narayan International School,
Mohan Garden,Uttam Nagar,
Ramchandra Enclave,
Near Shri Narayan Intl School,
Delhi, South West Delhi, 110059
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
25. Anil Kumar
S/o Sh. Ram Singh
R/o VPO - Subasheri,
Post - Jhabuwa,
Tehsil - Bawal,
District - Rewari,
Haryana - 123501
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
26. Mohit
S/o Sh. Naresh Singh
R/o VPO - Panchi Jattan,
Tehsil - Gannaur,
District - Sonipat,
Haryana - 131102
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
27. Sanjit Kumar Dash
S/o Sh. Deepak Kumar Dash
33 OA No. 1624/2022 &
batch
R/o Huguli, Chandeshwar,
District - Balasore,
PS - Bhograi,
State - Odisha,
Pincode - 756085
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
28. Rohit Dalal
S/o Sh. Suresh Kumar
R/o VPO Asaudah (Todran),
Near PNB Bank,
Tehsil - Bahadurgarh,
District - Jhajjar, (Haryana),
Pincode - 124505
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
29. Rahul
S/o Sh. Pawan Kumar
R/o Village - Jhinjholi,
PO - Halalpur,
District - Sonipat,
Pincode - 131103
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
30. Robin Sharma
S/o Sh. Ompal Singh
R/o 438/2E, Rajiv Gali No -7,
East Babarpur Shahdara,
Delhi -110032
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
31. Ashish
S/o Sh. Ranbir Singh
R/o VPO Bahu Akbar Pur
District- Rohtak . Haryana,
34 OA No. 1624/2022 &
batch
Pin -124001
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
32. Rinku
S/o Sh. Ombir
R/o VPO Bhadani,
District & Tehsil - Jhajjar,
State - Haryana
Pincode - 124104
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
33. Rohan Sharma
S/o Sh. Rajesh Sharma
R/o E-297, Street No. 7,
Jagjeet Nagar,
3rd Pushta, Usmanpur,
Delhi - 110053
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
34. Dheeraj Yadav
S/o Sh. Rajiv Yadav
R/o M2/2, Police Awas Colony,
Model Town, Delhi - 110009
Aged about years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
35. Naveen Bhati
S/o Sh. Pramveer Singh
R/o Heera Colony, Sikandrabad,
Bulandshahr, (UP), Pincode - 203205
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
35 OA No. 1624/2022 &
batch
36. Rohit Vashisht
S/o Sh. Dinesh Kumar
R/o H. No. 95, Shiv Mandir,
Holambi Kalan, Delhi,
Pincode - 110082
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
37. Naveen Kumar
S/o Sh. Dilbag Singh
R/o R2-51, R-D Block,
Dharmpura Extension,
Najafgarh, New Delhi - 110043
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
38. Ankit Kumar Payal
S/o Sh. Jagat Singh
R/o Shivaji Nagar, Gali No. 08,
Railway Road, Sikandrabad,
U.P. - 203205
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
39. Abhishek Parashar
S/o Sh. Mahendra Kumar Sharma
R/o Village - Nizampur,
Post - Sikandrabad,
District - Bulandshahr,
State - Uttar Pradesh,
Pincode - 203205
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
40. Amit Kumar
S/o Sh. Yogendra Singh
R/o 273 Shanti Nagar, Chamri,
Delhi Road Hapur,(UP)
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
41. Ajit
36 OA No. 1624/2022 &
batch
S/o Sh. Balbir
R/o VPO Songri,
Distict - Kaithal,
Pincode - 136027
Aged about years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
42. Neeraj Kumar Giri
S/o Sh. Jawahar Giri
R/o Dwarka Puri Road No. 6,
Ranchi, Jharkhand - 834001
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
43. Atul Kumar
S/o Sh. Rajendra Singh
R/o Vijay Nagar, Ward No. 1,
Khekra, Baghpat, U.P.
Aged about 33 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
44. Dharmendra Yadav
S/o Sh. Shiv Singh Yadav
R/o 218 Shiv Kutir, New Shayam Nagar ,
Naubasta Kanpur .Pin-208021
Aged about 33 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
45. Somy
S/o Sh. Prit Singh
R/o VPO Badsa, Tehsil Badli
Distt. Jhajjar, Haryana-124105.
....Applicants
(By Advocate: Mr. Ajesh Luthra)
VERSUS
1. Commissioner of Police
Delhi Police Hdqrs. (New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
2. Dy. Commissioner of Police
(Establishment)
Delhi Police Hdqrs. (New Building),
37 OA No. 1624/2022 &
batch
Behind Parliament Street Police Station,
New Delhi - 110001
3. Lt. Governor
GNCT of Delhi
Raj Niwas,
Rajpur Road,
Delhi-110054.
4. Staff Selection Commission
Through its Chairman (Head Quarter),
Block No 12, CGO Complex,
Lodhi Road, New Delhi-110`504
5. Union of India,
Through its Secretary,
Department of Personnel & Training,
Ministry of Personnel, Public Grievance & Pension,
North Block, New Delhi
...Respondents
(By Advocate: Mr. Amit Anand, Mr. Amit Yadav,
Mr. Dilbagh Singh)
O.A. No. 1909/2022
1. Sandeep
S/o Sh. Ramesh Chand
R/o H. No. 14, Village - Khatoli,
Sultanpur (143), Mahendragarh,
Haryana - 123001
(aged about 33 years)
(Group ‗C')
2. Deepak
S/o Sh. Surender Singh
R/o Surkhpur,
Tehsil+ District - Jhajjar,
Haryana - 124103
(aged about 30 years)
(Group ‗C')
3. Vikrant Dabas
S/o Sh. Hawa Singh
R/o H. No. 166,
Pocket - 09,
Near Prince Public School,
Sector - 24, Rohini,
North West Delhi,
38 OA No. 1624/2022 &
batch
Delhi - 110085
(aged about 33 years)
(Group ‗C')
4. Amarjeet
S/o Sh. Davender Singh
R/o VPO - Dahkora
Tehsil - Bahadurgarh,
District - Jhajjar,
Haryana - 124501
(aged about 30 years)
(Group ‗C')
5. Rakesh
S/o Sh. Anand Singh
R/o VPO - Dahkora
Tehsil - Bahadurgarh,
District - Jhajjar,
Haryana - 124501
(aged about 30 years)
(Group ‗C')
6. Ajay
S/o Sh. Naresh Kumar
R/o VPO - Matanhail,
Tehsil - Matanhail,
District - Jhajjar,
Haryana - 124106
(aged about 30 years)
(Group ‗C')
7. Ranjeet Singh
S/o Sh. Siyan Singh
R/o H. No. 21,
Village - Mukandpura,
Tehsil - Dhod,
District - Sikar,
Rajasthan - 332002
(aged about 30 years)
(Group ‗C')
8. Rahul Rathi
S/o Sh. Mange Ram Rathi
R/o VPO Tikri, Rural,
District - Baghpat, Tikri,
U.P. - 250625
(aged about 30 years)
(Group ‗C')
39 OA No. 1624/2022 &
batch
9. Mahesh Kumar
S/o Sh. Krishan Kumar
R/o VPO Machhrauli,
Tehsil+District - Jhajjar,
Haryana - 124108
(aged about 30 years)
(Group ‗C')
10. Amit
S/o Sh. Mange Ram
R/o H. No. 216,
Village - Balheda,
Tehsil - Gharound
District - Karnal
Haryana - 132114
(aged about 30 years)
(Group ‗C')
11. Ankur Baliyan
S/o Sh. Sukrampal Baliyan
R/o D-5/1, Village - Gokalpur,
North East Delhi,
Pincode - 110094
(aged about 33 years)
(Group ‗C')
12. Vishal Rathee
S/o Sh. Suresh
R/o H. No. - 7/8 Dayanand Nagar,
Gali No. -2, Bahadurgarh,
District - Jhajjar, Haryana - 124507
(aged about 30 years)
(Group ‗C')
13. Purusottum Sharma
S/o Sh. Virendra Prasad Sharma
R/o Village - Hatewa,
P.O. - Bilaspur,
District - Gautam Buddha Nagar,
Uttar Pradesh - 203131
(aged about 30 years)
(Group ‗C')
14. Parveen Kumar
S/o Sh. Santram
R/o Village - Nuna Majra,
Tehsil - Bahadurgarh,
District - Jhajjar
40 OA No. 1624/2022 &
batch
Haryana - 124507
(aged about 30 years)
(Group ‗C')
15. Praveen Nain
S/o Sh. Kaval Singh
R/o VPO - Saroorpur Patti Dhiran,
Tehsil - Baghpat, District - Baghpat,
Uttar Pradesh - 250619
(aged about 30 years)
(Group ‗C')
16. Vikram
S/o Sh. Mukesh Kumar
R/o VPO - Dautali,
Tehsil - Ganaur,
District - Sonipat,
Haryana - 131101
(aged about 30 years)
(Group ‗C')
17. Manu Dev
S/o Sh. Prabhat Kumar
R/o H. No. - 193,
Village - Chona, Vidyut Nagar,
Gautam Buddha Nagar,
Uttar Pradesh - 201008
(aged about 30 years)
(Group ‗C')
18. Vikram
S/o Sh. Virender
R/o H. No. 950, Sector No. -09,
Bahadurgarh, District - Jhajjar,
Haryana - 124507
(aged about 30 years)
(Group ‗C')
19. Narender Kumar
S/o Sh. Rambilas
R/o VPO - Bajina,
Tehsil - Tosham,
District - Bhiwani,
Hayana - 127111
(aged about 30 years)
(Group ‗C')
20. Vikrant
S/o Sh. Subhash Chand
R/o VPO - Saroorpur Kalan,
41 OA No. 1624/2022 &
batch
Near Bhumia, Patti-Dheeran,
Tehsil - Baghpat,
District - Baghpat,
Uttar Pradesh - 250619
(aged about 30 years)
(Group ‗C')
21. Arun Kumar Sharma
S/o Sh. Mukesh Kumar
R/o H. No. 21, Ward No. 01,
Village - Khatkar,
District - Sonipat, Haryana,
Pincode - 131028
(aged about 30 years)
(Group ‗C')
22. Sonu
S/o Sh. Jai Bhagwan
R/o VPO - Ladrawan,
Tehsil - Bahadurgarh,
District - Jhajjar, Haryana,
Pincode - 124507
(aged about 30 years)
(Group ‗C')
23. Pawan Kumar Yadav
S/o Sh. Kartar Singh
R/o Village - Doomhera,
Affiri Ka Mohalla,
Tehsil - Kotkasim,
District - Alwar,
Rajasthan - 301702
(aged about 33 years)
(Group ‗C')
24. Ajay Kanwat
S/o Sh. Naresh Kumar Meena
R/o H. No. B-326,
Sangam Vihar, South Delhi,
Pincode - 110080
(aged about 35 years)
(Group ‗C')
25. Vikas Kumar
S/o Sh. Pale Ram Singh
R/o H. No. E-126, Yadav Nagar,
Samaipur, North West Delhi - 110042
(aged about 33 years)
(Group ‗C')
42 OA No. 1624/2022 &
batch
26. Harender Pal Yadav
S/o Sh. Narayan Singh
R/o Village - Majra Maheniya,
P.O. - Bhindusi,
Tehsil-Tijara,
District - Alwar,
Rajasthan - 301405
(aged about 33 years)
(Group ‗C')
27. Manoj Kumar
S/o Sh. Om Parkash Kumar
R/o VPO - Kharawar,
District - Rohtak,
Haryana-124021
(aged about 30 years)
(Group ‗C')
28. Anil Kumar
S/o Sh. Dilbag Singh
R/o VPO - Beri, Pana Chulyan,
Tehsil - Bert,
District - Jhajjar,
Haryana-124201
(aged about 35 years)
(Group ‗C')
29. Antil Panwar
S/o Sh. Sukhpal
R/o VPO - Basi
Tehsil - Khekra,
District - Baghpat,
U.P. - 250101
(aged about 30 years)
(Group ‗C')
30. Mukesh Kumar
S/o Sh. Gajraj Singh
R/o H. No. B-124/50,
Shalimar Garden, Ghaziabad,
Uttar Pradesh - 201005
(aged about 33 years)
(Group ‗C')
31. Netarpal
S/o Sh. Jai Lal
R/o VPO - Jholri
Tehsil - Kosli
43 OA No. 1624/2022 &
batch
District - Rewari,
Haryana - 123303
(aged about 33 years)
(Group ‗C')
32. Lalit Kumar
S/o Sh. Bhagwan Swaroop
R/o H. No. 96, Raya Son
Panna Mundhela Khurd,
P.O. - Ujwa, South West Delhi,
Pincode - 110073
(aged about 33 years)
(Group ‗C')
33. Pawan Dabas
S/o Sh. Ramesh Chand
R/o VPO - Ghalibpur,
South West Delhi,
Pincode - 110073
(aged about 33 years)
(Group ‗C')
34. Kamlesh Girhare
S/o Sh. Bondrya Girhare
R/o VPO - Jam
Tehsil - Multai
District - Betul,
Madhya Pradesh - 460663
(aged about 33 years)
(Group ‗C')
35. Sudhir Chillar
S/o Sh. Shamsher Singh Chillar
R/o H. No. 206, Near Poultary Farm,
Village - Bahamnoli,
Bahadurgarh, District - Jhajjar,
Haryana - 124507
(aged about 30 years)
(Group ‗C')
36. Rajat Sharma
S/o Sh. Sushil Sharma
R/o VPO - Kandela,
District - Shamli,
Uttar Pradesh - 247774
(aged about 30 years)
(Group ‗C')
44 OA No. 1624/2022 &
batch
37. Ankur Arya
S/o Sh. Satyaveer Singh
R/o VPO - Kamla Nagar,
District - Baghpat,
Uttar Pradesh - 250611
(aged about 30 years)
(Group ‗C')
38. Saurab Rana
S/o Sh. Sahab Singh
R/o Village - Lukadri,
P.O. - Bahera,
Tehsil - Rampur Maniharan,
District - Saharanpur,
Uttar Pradesh - 247453
(aged about 30 years)
(Group ‗C')
39. Sachin
S/o Sh. Satbir
R/o H. No. 230/31,
Gali No. 2, Near Central Jail,
Shastri Colony, Ward-31,
Sonipat, Haryana - 131001
(aged about 30 years)
(Group ‗C')
40. Dharmendra Rathi
S/o Sh. Jasbeer Singh
R/o VPO - Tikri Rural
Baghpat, Uttar Pradesh - 250625
(aged about 30 years)
(Group ‗C')
41. Jitender
S/o Sh. Ragahbir
R/o VPO - Bhogipur,
Garhi Rajlu,Tehsil - Ganaur,
District - Sonipat,
Haryana - 131101
(aged about 30 years)
(Group ‗C')
42. Sumit
S/o Sh. Devender Singh
R/o H. No. 2294/31
Gali No. 11, Gohana Road,
45 OA No. 1624/2022 &
batch
Shiv Colony, Sonipat,
Haryana - 131001
(aged about 30 years)
(Group ‗C')
43. Channi Lal
S/o Sh. Phool Kumar
R/o H. No. 73-A,
Kunwa Wali Gali,
North West Delhi - 110039
(aged about 30 years)
(Group ‗C')
44. Bijender Kumar
S/o Sh. Jagpal Singh
R/o VPO - Naya Gaon,
Tehsil - Bahadurgarh,
District - Jhajjar,
Haryana - 124507
(aged about 33 years)
(Group ‗C')
45. Indra Kumar Badgurjar
S/o Sh. Duli Chand
R/o H. No. - 259, Shiv Colony,
Tijara Fatak Ke Pas,
Alwar, Rajasthan - 301001
(aged about 35 years)
(Group ‗C')
46. Sachin Kumar
S/o Sh. Rampal Singh
R/o H. No. B-1/767 B,
Street No. - 26, Near Lal Mandir,
Harsh Vihar, North East Delhi - 110093
(aged about 33 years)
(Group ‗C')
47. Pankaj Sharma
S/o Sh. Rajver
R/o B-6/36, Balraj Nagar,
Loni, Ghaziabad,
Pincode - 201102
(aged about 30 years)
(Group ‗C')
48. Krishan Kumar Jat
S/o Sh. Badri Prasad Jat
R/o Village - Kukdela,
46 OA No. 1624/2022 &
batch
Post Bhamod,
Tehsil - Viratnagar,
District - Jaipur
Rajasthan
(aged about 33 years)
(Group ‗C')
49. Dinesh
S/o Sh. Prakash Singh
R/o VPO - Muzadpur,
Tehsil - Hansi,
District - Hisar,
Haryana - 125037
(aged about 30 years)
(Group ‗C')
50. Aman Singh Choudhary
S/o Sh. Rajkumar Rana
R/o H. No. 1126,
Vivekanand Nagar,
Ghaziabad, U.P.,
Pincode - 201002
(aged about 30 years)
(Group ‗C')
51. Mandeep
S/o Sh. Dilbagh
R/o VPO - Kulasi (30),
Jhajjar, Haryana - 124505
(aged about 30 years)
(Group ‗C')
52. Nitin Raghav
S/o Sh. Dharmvir Singh
R/o B-44, Amar Colony,
Kamaruddin Nagar,
Nangloi, West Delhi - 110041
(aged about 30 years)
(Group ‗C')
53. Deepak Kumar
S/o Sh. Sanjeev Kumar
R/o A-35/1, Gopal Vihar,
Vijay Vihar, Phase-2,
Rohini, North West,
Delhi - 110085
(aged about 30 years)
(Group ‗C')
47 OA No. 1624/2022 &
batch
54. Gyanendra Kumar Sharma
S/o Sh. Radhey Shyam Sharma
R/o Gram. Mahepajageer,
Post - Mahepajageer,
Bulandshahar, U.P.,
Pincode - 203205
(aged about 30 years)
(Group ‗C')
55. Tohid Ahamad
S/o Sh. Shabbir Ahamad
R/o Village - Piproli,
Post Gopalgarh,
Tehsil - Pahadi,
District - Bharatpur,
Rajasthan-321204
(aged about 33 years)
(Group ‗C')
56. Kuldeep
S/o Sh. Sarjeet Singh
R/o VPO-Fauladpur,
Tehsil - Neemrana,
District - Alwar,
State - Rajasthan,
Pincode - 301706
(aged about 33 years)
(Group ‗C')
57. Amit Chillar
S/o Sh. Tariff Singh
R/o H. No. 150, Haweli Wale,
Nizampur, Delhi - 110081
(aged about years)
(Group ‗C')
58. Sanjeev
S/o Sh. Rajesh Kumar
R/o VPO-Bindhroli,
Teh & Distt. - Sonipat,
Haryana, Pin - 131403
(aged about 33 years)
(Group ‗C')
58. Kuldeep
S/o Sh. Jai Raj
48 OA No. 1624/2022 &
batch
R/o VPO-Bakheta,
District & Tehsil - Rohtak,
State - Haryana,
Pincode - 124406
(aged about 30 years)
(Group ‗C')
59. Dushyant Malik
S/o Sh. Rajbeer Singh
R/o Village Sarnawli,
Post - Sunna,
Tehsil - Budhana,
District - Muzaffarnagar,
Pincode - 247775
(aged about 30 years)
(Group ‗C')
60. Manoj Kumar
S/o Sh. Ram Narayan
R/o Village - Pahadi,
Tehsil - Loharu,
District - Bhiwani,
Haryana - 127201
(aged about 30 years)
(Group ‗C')
61. Vinod Gar Goswami
S/o Sh. Indraj Gar
R/o Malkisar Chhota,
Tehsil - Loonkaransar,
PO - Kapoorisara,
District - Bikaner,
Rajasthan - 334603
(aged about 33 years)
(Group ‗C')
62. Sonu
S/o Sh. Jai Singh
R/o VPO - Bhaini,
Maharjpur,
District - Rohtak,
Haryana,
Pincode - 124162
(aged about 31 years)
(Group ‗C')
49 OA No. 1624/2022 &
batch
63. Rajinder Kumar
S/o Sh. Pritan Singh
R/o 833 #4, Bilochpura Road,
Pehowa,
District - Kurukshetra,
Haryana
Pincode - 136128
(aged about 35 years)
(Group ‗C') ....Applicants
(By Advocate: Mr. Ajesh Luthra)
VERSUS
1. Commissioner of Police
Delhi Police Hdqrs.
(New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
2. Lt. Governor
GNCT of Delhi
Raj Niwas,
Rajpur Road,
Delhi-110054.
3. Union of India,
Through its Secretary,
Department of Personnel & Training,
Ministry of Personnel, Public Grievance & Pension,
North Block, New Delhi
4. Staff Selection Commission
Through its Chairman,
Block No 12, CGO Complex,
Lodhi Road, New Delhi-110`504
...Respondents
(By Advocate: Mr. Amit Anand, Mr. Amit Yadav)
O.A. No. 1944/2022
1. Sandeep Malik
S/o Sh. Gulab Singh Malik
R/o Flat No. 15, Saptrishi Apartment,
Pocket - 7, Sector - 23,
Rohini, Delhi - 110085
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
50 OA No. 1624/2022 &
batch
2. Abhi Sharma
S/o Sh. Raja Ram Sharma
R/o H. No. 48 A,
Gali No. 6A,
Old Arya Nagar,
Ghaziabad.
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
3. Rajesh
S/o Sh. Ramshanker
R/o H. No. 696,
Sector - 7, Bahadurgarh,
District - Jhajjar,
Pincode - 124507
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
4. Amit Balhara
S/o Sh. Surender Singh
R/o VPO - Bawani, Khera,
District - Bhiwani,
State - Haryana,
Pincode - 127021
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
5. Harish Kumar
S/o Sh. Dharmvir
R/o V&PO - Putther,
Tehsil - Israna,
Panipat, Haryana - 132107
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
6. Abhishek Choudhary
S/o Sh. Naresh Chand
R/o A-18, Police Station,
Geeta Colony,
Delhi - 110031
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
51 OA No. 1624/2022 &
batch
7. Kapil Kumar
S/o Sh. Jagbir
R/o VPO - Mandi,
Haryana, District - Bhiwani,
Tehsil - Dadri, Haryana,
Pincode - 127308
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
8. Subhnish Sirohi
S/o Sh. Yogesh Sirohi
R/o Village - Rampura,
Post - Bankhand,
District - Hapur,
U.P. - 245201
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
9. Gaurav Kumar
S/o Sh. Sri Chand
R/o H. No. 41,
Village+Post- Chirori,
District - Ghaziabad,
Uttar Pradesh - 201102
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
10. Ravi Kumar
S/o Sh. Pale Ram
R/o VPO Nanhera,
Tehsil - Bapoli,
Haryana, Panipat - 132104
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
11. Rohit Dahiya
S/o Sh. Sunil Kumar
R/o H. No. B-90, Gali No. 3,
Vijay Nagar Colony,
Bawana, Delhi - 110039
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
12. Arjun Nain
52 OA No. 1624/2022 &
batch
S/o Sh. Sudhir Nain
R/o VPO Basi,
Tehsil - Khekra,
District - Baghpat,
U.P. - 250101
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
13. Rajneesh Kumar
S/o Sh. Devender Singh
R/o D-100, Street No. 3,
Bhajanpura, Delhi - 110053
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
14. Rahul Kumar
S/o Sh. Rampravesh
R/o B-76/C, Street No. 6,
B-Block, Phase - 1,
Shiv Vihar, Karawal Nagar,
Delhi - 110094
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
15. Sumit Kumar
S/o Sh. Ashok Kumar Jha
R/o At Adarsh Gram,
R-1, West to Gousiya Masjid,
Vill+PO - Kolhua,
Paigambarpur,
Pincode - 843108
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
16. Narender
S/o Sh. Satbir
R/o VPO - Baroda,
Tehsil - Uchana,
District - Jind,
State - Haryana,
Pin-126115
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
53 OA No. 1624/2022 &
batch
17. Amit Boora
S/o Sh. Jungjeet Singh
R/o VPO - Ghoghrian,
Tehsil - Narwana,
District - Jind, Haryana,
Pincode - 126115
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
18. Anil
S/o Sh. Jagat Singh
R/o H. No. 193,
VPO - Shahpur,
District - Jind, Haryana,
Pincode - 126125
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
19. Nitin Kumar
S/o Sh. Ram Singh
R/o Village - Yusufa,
Post - Murahat,
Tehsil - Chandpur,
District - Bijhore,
U.P. - 246734
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
20. Vishal Tyagi
S/o Sh. Sunil Tyagi
R/o H. No. 332,
Gali No. 13, Shiv Kunj,
Sant Nagar, Burari,
Delhi - 110084
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
21. Amit Yadav
S/o Sh. Krishan Kumar
R/o VPO Gudhana,
Tehsil - Pataudi,
District - Gurugram,
State- Haryana
Pincode - 122504
Aged about 30 years
54 OA No. 1624/2022 &
batch
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
22. Vikram Kumar
S/o Sh. Inder Jeet
R/o VPO Madlauda,
District - Panipat,
Haryana
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
23. Naveen
S/o Sh. Bhim Singh
R/o VPO Ismaila,
Tehsil - Sampla,
District - Rohtak,
Haryana - 124501
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
24. Harish
S/o Sh. Ramjilal
R/o Ward No. 15, Azad Nagar,
Gali No. 1, Dharuhera, Rewari,
Haryana, Pincode - 123106
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
25. Sanjeev Sharma
S/o Sh. Jagroshan Sharma
R/o VPO Ibrahimpur Mazra,
District - Baghpat,
Tehsil - Baraut,
Pincode - 250623
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
26 Yogesh Kumar
S/o Sh. Ramesh Kumar
R/o VPO Bhadani,
District - Jhajjar,
Haryana - 124104
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
55 OA No. 1624/2022 &
batch
27. Km Aarti
S/o Sh. Uday Veer Singh Tomar,
R/o Sugar Mill Colony, Meerut Road,
Baghpat, Uttar Pradesh - 250609
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
28. Aman
S/o Sh. Khem Chand
R/o H. No. 11/2, Madhuban Colony, Pipal Line,
Loni, Behta Hazipur Loni,
Ghaziabad, Uttar Pradesh - 201102
Aged about 32 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
29. Vishal
S/o Sh. Ranbir Singh
R/o Naya Bans, Tehsil Sampla,
District - Rohtak,
Haryana - 124501
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
30. Bhupender
S/o Sh. Rampal
R/o VPO Rukhi, Tehsil - Gohana,
District - Sompat, Maryar - 131301
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
....Applicants
(By Advocate: Mr. Ajesh Luthra)
VERSUS
1. Commissioner of Police
Delhi Police Hdqrs. (New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
2. Dy. Commissioner of Police
(Establishment)
Delhi Police Hdqrs. (New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
56 OA No. 1624/2022 &
batch
3. Lt. Governor
GNCT of Delhi
Raj Niwas,
Rajpur Road,
Delhi-110054.
4. Staff Selection Commission
Through its Chairman (Head Quarter),
Block No 12, CGO Complex,
Lodhi Road, New Delhi-110`504
5. Union of India,
Through its Secretary,
Department of Personnel & Training,
Ministry of Personnel, Public Grievance & Pension,
North Block, New Delhi
...Respondents
(By Advocate: Mr. Amit Anand, Mr. Amit Yadav,
Mr. Pradeep Kumar Sharma)
O.A. No. 2215/2022
1. Sudhir Kumar (SC)
S/o Sh. Braj Pal Singh
R/o 36, Police Colony,
Hauz Khas, Near IIT Gate,
Delhi - 110016
(aged about 35 years)
(Group ‗C')
2. Sanjeev Kumar (UR)
S/o Sh. Dhanprakash Sharma
R/o Bhadurpur Gahri,
Post - Shahpur,
District - Muzaffarnagar,
U.P. - 251318
(aged about 30 years)
(Group ‗C')
3. Monu Singh (UR)
S/o Sh. Rajbir Singh
R/o H. No. 1330/1,
Surya Nagar, Rohtak,
Haryana - 124001
(aged about 30 years)
(Group ‗C')
57 OA No. 1624/2022 &
batch
4. Vikram (UR)
S/o Sh. Anar Singh
R/o VPO - Bhainsru Khurd,
District - Rohtak,
State - Haryana,
Pincode - 124501
(aged about 30 years)
(Group ‗C')
5. Sunit (EWS)
S/o Sh. Karan Singh
R/o VPO - Nidana,
District - Jind,
Tehsil - Jind,
Haryana - 126114
(aged about 30 years)
(Group ‗C')
....Applicants
(By Advocate: Mr. Ajesh Luthra)
VERSUS
1. Commissioner of Police
Delhi Police Hdqrs.
(New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
2. Lt. Governor
GNCT of Delhi
Raj Niwas,
Rajpur Road,
Delhi-110054.
3. Union of India,
Through its Secretary,
Department of Personnel & Training,
Ministry of Personnel, Public Grievance & Pension,
North Block, New Delhi
4. Staff Selection Commission
Through its Chairman,
Block No 12, CGO Complex,
Lodhi Road, New Delhi-110`504
...Respondents
(By Advocate: Mr. Amit Anand, Mr. Amit Yadav,
Mr. S.N.Verma))
58 OA No. 1624/2022 &
batch
OA No.2604/2022
1. Dinesh Kumar Mahala (Aged about 29 years)
Group ‗C'
S/o Sh. Ram Singh
R/o Village-Seethal, Post- Baragaon, Tehsil-
udaidurwati, District-Jhunjhunu, Rajasthan
DLP No. 2362614
2. Pawan Khari (Aged about 29 years) Group ‗C'
S/o Sh. Jain Chand Khari
R/o H. No. 3, Khanpur Japti, Khanpur Japti,
Ghaziabad, U.P.201102
DLP No. 1881077
3. Amit Kumar (Aged about 26 years) Group ‗C'
S/o Sh. Anil Kumar
R/o VPO Lehrara Sonipat, Haryana
DLP No. 1125736
4. Somveer Singh Poonia (Aged about 29 years)
Group ‗C'
S/o Sh. Awtar Singh
R/o Village-Beeslan, Post - Suratpura Teh- Rajgarh,
Dist- Churu, Rajasthan -331023
DLP No. 1703697
5. Akash Malik (Aged about 27 years) Group ‗C'
S/o Sh. Satyender Singh
R/o VPO - Sirsali, The-Baraut, Thana-Binauli,
Dist. - Baghpat, U.P. 250645
DLP No. 2307029
6. Anuj Tomar (Aged about 29 years) Group ‗C'
S/o Sh. Ram Singh
R/o Village-Seethal, Post- Baragaon, Tehsil-
udaidurwati, District-Jhunjhunu, Rajasthan
DLP No. 2362614
7. Pankaj (Aged about 25 years) Group ‗C'
S/o Sh. Om Parkash
R/o VPO- Bakheta, District-Rohtak, Haryana
DLP No. 1546433
59 OA No. 1624/2022 &
batch
8. Harish Kumar (Aged about 31 years) Group ‗C'
S/o Sh. Ram Chander
R/o H. No. 463, VPO Bhainsru Kalan, Teh. Sampla,
Rohtak, Haryana - 124501
DLP No. 1464456
9. Vinay Kumar (Aged about 29 years) Group ‗C'
S/o Sh. Mahesh Chand
R/o 779, Inder Colony Bagu Near Rose Valley,
Public School, Ghaziabad, U.P. 201009
DLP No. 1940889
10. Sunil (Aged about 29 years) Group ‗C'
S/o Sh. Kuldeep
R/o VPO Kheri Sadh, Pana-Sindhu,
District - Rohtak, Tehsil- Sampla, Haryana
DLP No. 2172597
11. Sunil Kumar (Aged about 29 years) Group ‗C'
S/o Sh. Shamsher Singh
R/o VPO Kheri- Meham, Teh-Meham, Dist.
Rohtak, Haryana
DLP No. 1867366
12. Amit Khatri (Aged about 29 years) Group ‗C'
S/o Sh. Satbir Singh
R/o U- 39, Vijay Nagar, Narela, Delhi
DLP No. 1696774
13. Sumit (Aged about 27 years) Group ‗C'
S/o Sh. Bhagwan
R/o VPO Giwana, Teh. Gohawa, Dist.
Sonepat, Haryana
DLP No. 1108866
14. Punit Kumar (Aged about 27 years) Group ‗C'
S/o Sh. Suresh Kumar
R/o VPO Mehrana, Teh -Jhajjar, Haryana
DLP No. 1921403
15. Ajay (Aged about 27 years) Group ‗C'
S/o Sh. Brijender
R/o H. No. 300 Bazidpur, Saboli, Sonepat
Haryana
DLP No. 1170020
60 OA No. 1624/2022 &
batch
16. Sunny (Aged about 27 years) Group ‗C'
S/o Sh. Ved Prakash
R/o VPO Bakhtawar Dist. & Teh. Rohtak, Haryana
DLP No. 1900870
17. Mahesh (Aged about 27 years) Group ‗C'
S/o Sh. Baljeet
R/o VPO - Basana Tehsil-Kalanaur District- Rohtak,
Haryana
DLP No. 1621325
18. Sanjeev (Aged about 26 years) Group ‗C'
S/o Sh. Kishan
R/o V PO - Bupania, Near Bank of Maharashtra,
Tehsil - Badli, District -Jhajjar
Haryana
DLP No. 1507959
19. Pradeep Kumar (Aged about 27years) Group ‗C'
S/o Sh. Thambu Singh
R/o VPO Bironar, Teh - Matanhail, Dist. Jhajjar,
Haryana
DLP No. 1900700
20. Ankit (Aged about 27 years) Group ‗C'
S/o Sh. Krishan Kumar
R/o Berla Teh. Badhra, Dist. Bhiwani,
Haryana
DLP No. 1900764
21. Karamvir (Aged about 30 years) Group ‗C'
S/o Sh. Ram Kishan
R/o Village - Dostpur, Post - Teh. Nangal,
Choudhary Mahender Garh, Haryana
DLP No. 1194056
22. Ritu Paran Tyagi(Aged about 27years) Group ‗C'
S/o Sh. Sanjay Kumar Tyagi
R/o SD/ 311 Shastri Nagar, Ghaziabad, U.P.
DLP No. 1200224
23. Watan Ahlawat (Aged about 26 years) Group ‗C'
S/o Sh. Dalbir Singh
R/o VPO - Gochhi, Teh. Beri, dist. Jhajjar, Haryana
61 OA No. 1624/2022 &
batch
DLP No. 1094061
24. Manish Dhul (Aged about 28 years) Group ‗C'
S/o Sh. Subhash Chandar
R/o F-115, A, SGM Nagar, Sec.-21, D, Faridabad,
Haryana
DLP No. 1937977
25. Amit Khatri (Aged about 29 years) Group ‗C'
S/o Sh. Narender Kumar Khatri
R/o 72/78 Matawali Gali, Pana Udyan, Narela, Delhi
DLP No. 2569704
26. Rajesh (Aged about 26 years) Group ‗C'
S/o Sh. Rohtas
R/o VPO - Badesra, Teh. Dist. Bhiwani, Haryana
DLP No. 2215946
27. Nitin (Aged about 26 years) Group ‗C'
S/o Sh. Naresh Kumar
R/o Tajpur, Tihara Khurd, Sonepat, Haryana
DLP No. 1631290
28. Sunil Kumar (Aged about 28 years) Group ‗C'
S/o Sh. Roop Chand
R/o Nizampur 288, Mahender Garh, Haryana
DLP No. 2102387
29. Yog Raj (Aged about 27 years) Group ‗C'
S/o Sh. Man Singh
R/o Sub Teh. Kotli Arti 14, Mandi Himachal Pradesh
DLP No. 1283067
30. Ajay Budhwar (Aged about 26 years) Group ‗C'
S/o Sh. Jaibir Singh
R/o Sunehri Kalan, 101, Rohtak, Haryana
DLP No. 1132584
31. Ritu (Aged about 27 years) Group ‗C'
S/o Sh. Trilok Chand
R/o H. No. 1478 A / 31, Pragati Nagar, Sonepat,
Haryana
DLP No. 1904083
62 OA No. 1624/2022 &
batch
32. Sunidhi (Aged about 26 years) Group ‗C'
S/o Sh. Ranbeer Singh
R/o Mohammadpur, Hamidkhan, 125 Mahender
Garh, Haryana
DLP No. 1075182
33. Gaurav Kumar Sharma (Aged about 27 years) Group
‗C'
S/o Sh. Ram Karan Sharma
R/o 2423 Sector - 23, Sonepat, Haryana
DLP No. 1318674
34. Prembir Singh (Aged about 27 years) Group ‗C'
S/o Sh. Dharambir Singh
R/o Vill.- Balawas Jat, PO- Dharan,
Teh. Bawal, Distt- Rewari (HR) 123412
DLP No. 2041141
...Applicants
(By Advocate: Mr. Sarvesh Singh)
Versus
1) The Commissioner of Police
Delhi Police Hdqrs, (New Building)
Jai Singh Road,
New Delhi-110001
2) The Dy. Commissioner of Police (Establishment)
Delhi Police Hdqrs,
Jai Singh Road,
New Delhi-110001
3) Lt. Governor
GNCT of Delhi
Raj Niwas, Rajpur Road,
Delhi-110054
4) Staff Selection Commission
Through its Chairman (Head Quarter),
Block No. 12, CGO Complex,
Lodhi Road, New Delhi -110504
5) Union of India
Through its Secretary,
Department of Personnel & Training
63 OA No. 1624/2022 &
batch
Ministry of Personnel, Public
Grievance & Pension, North Block,
New Delhi ...Respondents
(By Advocate: Mr. Amit Anand, Mr. Amit Yadav,
Mr. Vivek Gupta for Respondent No.4 & 5.)
O.A. No. 1789/2022
1. Gaurav Kasana
S/o Sh. Rajkumar
R/o H. No. 188, Jawli,
Ghaziabad, U.P.,
Pincode - 201102
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
2. Parveen
S/o Sh. Dharmender
R/o Jondhi,
Teshsil - Jhajjar,
Haryana - 124103
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
3. Vivek Sharma
S/o Sh. Shiv Kumar Sharma
R/o D-197, Govindpuram,
Ghaziabad, Pincode - 201013
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
4. Pardeep
S/o Sh. Hawa Singh
R/o Village - Chhota Khanda,
PO-Khanda,
Tehsil - Kharkhoda,
District - Sonipat,
Haryana - 131402
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
5. Vivek Kumar Sharma
S/o Sh. Baleshwar Prasad Sharma
64 OA No. 1624/2022 &
batch
R/o A-15, Laxmi Garden,
Pramahans Vihar,
Loni, Ghaziabad, U.P.
Pincode - 201102
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
6. Ujjwal Sharma
S/o Sh. Baleshwar Sharma
R/o A-16, Laxmi Garden,
Pramahans Vihar
Loni, Ghaziabad, U.P.
Pincode - 201102
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
7. Sumit Tyagi
S/o Sh. Sunil Tyagi
R/o 388/14, Street No. 5,
Sewa Nagar, Ghaziabad,
U.P. - 201001
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
8. Amit
S/o Sh. Madan Lal
R/o Sujwari, Palwal,
Haryana - 121102
Aged about years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
9. Gaurav Kasana
S/o Sh. Ram Kumar
R/o House No. 145,
Jawli, Uttar Pradesh,
Pincode - 201102
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
10. Abhay Singh
S/o Sh. Gajendra Singh
R/o Village Bhailai,
Post - Tal Bibiyana,
District -Bulandshahr,
65 OA No. 1624/2022 &
batch
U.P. - 203390
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
11. Robin Kumar
S/o Sh. Narender Yadav
R/o Vill -Gauna,
Post - Rataul,
District- Baghpat,
U.P. - 250101
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
12. Gopal Pathak
S/o Sh. Lalit Kumar Pathak
R/o Murti Vihar, Shikarpur,
Post - Shikarpur,
District - Bulandshahr,
Pincode - 203395
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
13. Ravi Sharma
S/o Sh. Vijay Kumar Sharma
R/o House No. 320,
Vill+Post - Ahmadgarh
Tehsil - Shikarpur,
District - Bulandshahr,
Pincode-203131
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
14. Mohit Bhardwaj
S/o Sh. Sanjeev Kumar Bhardwaj
R/o H. No. 522/2,
66 OA No. 1624/2022 &
batch
Near Chota Shiv Mandir,
Alipur, Delhi - 110036
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
15. Uttam Kumar
S/o Sh. Ram Niwas
R/o A-2/36, Ist Floor,
Sector-15, Rohini,
Delhi - 110089
Age about 33 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
16. Ankit Pandey
S/o Sh. Gopal Dutt Pandey
R/o 47, Acharya Nagar,
Near Veterinary College,
Mathura - 281001
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
17. Sanyam Sharma
S/o Sh. R.K. Sharma
R/o H. No. 432/1, Holi Chowk,
Maliyana, Meerut,
U.P. - 250002
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
18. Raghvendra Kumar
S/o Sh. Omprakash Shukla
R/o Gram Bareli,
Post - Khalri, Tehsil - Dheemarkheda,
PS-Panumaria, District - Katni,
M.P. - 483332
Aged about 29 years
67 OA No. 1624/2022 &
batch
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
19. Rajat Kumar Poonia
S/o Sh. Rajeev Kumar
R/o H. No. 66,
Village Fattapur ,
Post -Simbhaoli,
Hapur, U.P. - 245207
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
20. Dinesh Sharma
S/o Sh. Sitaram
R/o I/50, Shivram Park,
Nangloi, Delhi - 110041
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
21. Manish
S/o Sh. Inderjeet Singh
R/o H. No. 135, Village - Nangli,
Poona North West,
Delhi - 110036
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
22. Mohit Panwar
S/o Sh. Omprakash
R/o Village+ Post Jhandkhera,
Tehsil - Nakun,
District - Saharanpur, U.P.,
Pincode - 247451
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
23. Ashish
S/o Sh. Prempal Dahiya
R/o 0130, Village - Badkhalsha,
Post Office - PS Rai, Sonipat,
68 OA No. 1624/2022 &
batch
Haryana - 131029
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
24. Amarjeet
S/o Sh. Kishorilal
R/o Village - Bilaspur,
Khurd, District - Gurugram,
Haryana - 122413
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
25. Vikram Singh
S/o Sh. Phool Singh
R/o VPO - Harsauli,
Tehsil - Koatkasim,
District - Alwar,
Rajasthan,
Pincode - 301403
Aged about 32 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
26. Arun Sharma
S/o Sh. Ram Niwas
R/o H. No. -8, Ishwar Colony,
Phase - 2, Kanjhawla Road,
Village - Bawana,
Post Office - Bawana,
North West Delhi,
Pincode - 110039
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
27. Sandeep Shekhar
S/o Sh. Ajay Kumar Singh
R/o Vill Sanah,
P.O.- Dharamparsa,
P.S. Manjhagarh,
69 OA No. 1624/2022 &
batch
District - Gopalganj,
State - Bihar,
Pincode - 841427
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
28. Rinku
S/o Sh. Jaiveer
R/o VPO - Ritauli,
District - Rohtak,
Tehsil - Rohtak,
State - Haryana,
Pincode - 124201
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
29. Sunil Kumar
S/o Sh. Rajender Singh
R/o H. No. 1832/31, Gali No. 2,
Shastri Colony, Sonipat,
Haryana - 131001
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
30. Aaditya Chauhan
S/o Sh. Dasrath Chauhan
R/o Vill+Post - Dhikka Kalan,
Tehsil - Sarsawa,
Saharanpur, Uttar Pradesh,
Pincode - 247232
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
31. Sandeep Kumar
S/o Sh. Harveer Singh
R/o H. No. 113, Rahmatpur Augna,
Post - Khanpur,
District - Bulandshahr, U.P.,
Pincode - 203405
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
32. Omdev Singh
S/o Sh. Sawai Singh
70 OA No. 1624/2022 &
batch
R/o Mokam Garsh,
Dhirpura Ketu Baleser,
District - Jodhpur,
State - Rajasthan,
Pincode - 342025
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
33. Asish
S/o Sh. Rajbir
R/o V.P.O. - Bhali Anandpur,
District - Rohtak,
State - Haryana,
Pincode - 124001
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
34. Jaiveer
S/o Sh. Sant Ram
R/o V.P.O. - Ismaila,
11-B, Tehsil - Sampla,
District - Rohtak
Pincode - 124501
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
35. Amit
S/o Sh. Nejanand
R/o H. No. - 843,
VPO - Shahpur, Jind,
Haryana - 126102
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
36. Vikas Mor
S/o Sh. Sunder Singh
R/o V.P.O. - Larsauli,
Tehsil - Ganaur,
District - Sonipat,
Haryana - 131039
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
37. Naveen Kumar
71 OA No. 1624/2022 &
batch
S/o Sh. Mukesh
R/o V.P.O. - Barahi, New Colony,
Tehsil - Bahadurgarh,
District - Jhajjar,
Haryana - 124505
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
38. Arun Rathi
S/o Sh. Onkar Singh
R/o A-39, West Jyoti Nagar,
Harijan Basti ,Shahdara, Gali No.1,
Delhi -110094
Aged about 32 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
39. Mohit Rana
S/o Sh. Dinesh Kumar Rana
R/o 1775 Janta Flats,
G.T.B Enclave, Delhi 110093
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
40. Nitin Kumar
S/o Sh. Karan Singh
R/o VPO - Hewa,
Tehsil - Baraut,
District - Baghpat,
Uttar Pradesh,
Pincode - 250617
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
41. Kailash Chand
S/o Sh. Abhey Singh
R/o VPO -Kolana
Distt -Rewari
Teh.-Rewari
Pin-123102
State - Haryana
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
72 OA No. 1624/2022 &
batch
42. Arun
S/o Sh. Sombeer Singh
R/o 638/93, New Sainik Colony,
Kanker Khera, Meerut,
Pincode - 250001
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
43. Jyoti
D/o Sh. Ravinder
R/o 3/600 Revenue Colony,
Bhiwani, Haryana - 127021
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
44. Vishal Kumar
S/o Sh. Mahesh Prasad
R/o H-90, Street No. 6,
Shastri Park, Delhi - 110053
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
45. Deepak Dhaka
S/o Sh. Jagdish Dhaka
R/o Village and post-Dhikoli,
Distt.-Baghpat,
UP-250615
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
46. Satish Kumar Gaur
S/o Sh. Rajender Singh Gaur
R/o VPO Bhodwal Majri,
Tehsil-Samalkha,
Distt-Panipat, Haryana
Pincode-132102
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
47. Sanjay Sharma
S/o Sh. Lalit Sharma
R/o VPO Khandeha,
Tehsil - Khaira,
District - Aligarh,
73 OA No. 1624/2022 &
batch
Pincode - 202137
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
48. Amit Tushir
S/o Sh. Satbir Singh
R/o Village Janti Khurd,
P.O Janti Kalan,
District - Sonipat, Haryana,
Pincode 131028
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
49. Satish Kumar
S/o Sh. Gyasu Ram
R/o 1/4196, A-1, Ram Nagar,
Extension Shahdara,
Delhi - 110032
Aged about 34 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
50. Ankit Kumar
S/o Sh. Rakesh Kumar
R/o Vill+Post - Siroli,
Block - Loni,
District - Ghaziabad, U.P.
Pincode - 201102
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
51. Keshav Kumar
S/o Sh. Dharmveer Singh
R/o H. No. 204, Gali No. - 3,
Sant Nagar, DLF Loni,
Ghaziabad - 201102
Aged about 32 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
52. Pankaj Ghalayan
S/o Sh. Rajpal Singh
R/o Vikas Nagar, Gali No. 1,
Near NFL Township, Panipat,
Hayana - 132106
74 OA No. 1624/2022 &
batch
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
53. Mohit
S/o Sh. Rajbir
R/o VPO - Sanpera,
Tehsil - Ganaur,
District - Sonipat, Haryana,
Pincode - 131039
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
54. Vikash Kumar Singh
S/o Sh. Vijendra Singh
R/o Engineers Colony,
Quarsi by pass on road,
Aligarh, U.P.
Pincode - 202001
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
55. Vipin Chahar
S/o Sh. Joginder Singh
R/o VPO - Silani Pana Zalim,
Tehsil & District - Jhajjar,
Pincode - 124103
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
56. Ankit
S/o Sh. Baljor Singh
R/o House No. - 21,
Village - Kasampur,
Post - Nakur,
Distt- Saharanpur (U.P.),
Pin - 247342
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
57. Saurabh Mann
S/o Sh. Surender Singh
R/o H. No-159,
Bada Shiv Mandir Road,
Alipur, Delhi -110036
75 OA No. 1624/2022 &
batch
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
58. Kapil Chaudhary
S/o Sh. Vedpal Singh
R/o Vill+ post - Katha Baghpat,
District Baghpat,
Pincode-250609
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
59. Sumit Choudhary
S/o Sh. Satbeer Singh
R/o Hari Nagar Near Rice Mill,
Rasulpur Road, Palwal,
Haryana, Pin code- 121102
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
60. Raghvendra
S/o Sh. Ram Kishore Pathak
R/o H.No.333, 60 Futa Road,
Saraswati Vihar, Loni,
Ghaziabad - 201102
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
61. Gaurav Kumar
S/o Sh. Ran Singh
R/o VPO - Ajarka,
Tehsil - Mundawar,
District - Alwar,
State - Rajasthan,
Pincode - 301401
Aged about 28 years,Group ‗C'
(Candidate to the post of HC (AWO/TPO)
....Applicants
(By Advocate: Mr. Ajesh Luthra)
VERSUS
1. Commissioner of Police
Delhi Police Hdqrs. (New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
76 OA No. 1624/2022 &
batch
2. Dy. Commissioner of Police
(Establishment)
Delhi Police Hdqrs. (New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
3. Lt. Governor
GNCT of Delhi
Raj Niwas,
Rajpur Road,
Delhi-110054.
4. Staff Selection Commission
Through its Chairman (Head Quarter),
Block No 12, CGO Complex,
Lodhi Road, New Delhi-110`504
5. Union of India,
Through its Secretary,
Department of Personnel & Training,
Ministry of Personnel, Public Grievance & Pension,
North Block, New Delhi.
...Respondents
(By Advocate: Mr.S.K.Tripathi for Mr. Gyanendra Singh,
Mr. H.K.Gangwani)
OA No.2560/2022
1. Sumit Chhikara ( aged about 29 year)
S/o Rajender Singh
R/o H no. 153- A, N Block Gopal Nagar Najaf Garh
New Delhi - 110043
AWO 1371671
2. Abhimanyu Singh ( aged about 27 year)
S/o Shri Bharat Singh
R/o Vill - Ghuja, Aurangabad, Bihar
Pin - 824301
AWO 1183171
3. Ashish ( aged about 27 year)
S/o Shri Kalam Singh
R/o VPO Dighal, Teh Beri, Distt Jhajjar
Haryana - 124107
AWO 1450714
77 OA No. 1624/2022 &
batch
4. Ajay ( aged about 27 year)
S/o Shri Bijender
R/o H no. 300 Bazidpur Saboli Nathupur
Sonipat Haryana
AWO 1436386
5. Ankur Kumar (aged about 27 year)
S/o Sriom
R/o Vill- Nethla PO Goripuri
Bagpat UP 250619
AWO 1390437
6. Chaudhari Arun ( aged about 28 year)
S/o Shri Ami Chand
R/o Vill- PO Bajauta Teh Khair Distt Aligarh
UP - 202137
AWO 1059554
7. Dharmender Singh ( aged about 29 year)
S/o Shri Mukesh Kumar
R/o H no. c/33 Gali No. 5 Amar Vihar
Karawal Nagar Delhi
AWO 1402201
8. Vinay Kumar ( aged about 27 year)
S/o Shri Mahesh Chand
R/o 779, Inder Colony Bagu Near Rosevelly
Public School, Ghaziabad UP - 201009,
AWO 1680960
9. Ravindra Singh Shekhawat ( aged about 29 year)
S/o Shri Kumer Singh Shekhawat
R/o VPO- karad, Waya- Khachariawas
Teh - Dantaramgarh, Sikar, Rajasthan
AWO 1252831
10. Sumit ( aged about 27 year)
S/o Shri Bhagwan
R/o VPO - Giwana, Teh - Gohana,
Distt - Sonipat Haryana
AWO 01021059
11. Vikesh Kumar ( aged about 28 year)
S/o Sh. Dharm Singh
R/o Vill - Gehli Post - Raghunathpura Teh - Narnaul
Distt - Mohindergarh state Haryana
Pin - 123001
AWO 1425772
78 OA No. 1624/2022 &
batch
12. Naveen ( aged about 27 year)
S/o Sh. Surender
R/o VPO - Nantha Teh Bathra
Bhiwani Haryana - 127308
AWO 1353746
13. Kuldeep ( aged about 32 year)
S/o Raj Kumar
R/o Vill Post Baddha Wazidpur Tehsil - Siyana
Distt - B.sr. 203412
AWO 1659447
14. Ajay Singh ( aged about 29 year)
S/o Sumer Singh
R/o VPO - Khuri District - Sikar state - Rajasthan
Pin - 332315
AWO 01241323
15. Manish Dhul ( aged about 28 year)
S/o Subhash Chander
R/o f-115 A SGM Nagar Sector - 21 D,
Faridabad- 121001, Haryana
AWO 01667704
16. Satbir ( aged about 30 year)
S/o Ramesh
R/o VPO - Pattikalyana, Teh - Samalkha
Distt - Panipat
( Haryana ) - 132102
AWO 1573716
17. Rahul Sehrawat ( aged about 28 year)
S/o Shri Narender Singh
R/o VPO Kharar - Alipur, Near Airtel Tower Teh
Distt Hisar Haryana - 125044
AWO 1021695
18. Jitendra Kumar Malik ( aged about 32 year)
S/o Sukhveer Singh
R/o Vill. Post - Parasoul Distt- Gatum Buddha Nagar
Pin - 203201
AWO 1355148
19. Akash Vats ( aged about 27 year)
S/o Vinod Kumar Vats
R/o a-139, street No.5, Shiv Mandir Road
Swaroop Nagar, Delhi - 110042
79 OA No. 1624/2022 &
batch
AWO 1074870
20. Mohit Kumar ( aged about 27 year)
S/o Sh. Satbir Singh
R/o VPO Mehrana Tehsil Beri
Distt Jhajjar - 104102
AWO 01539629
21. Om Singh ( aged about 27 year)
S/o Sh. Prempal Singh
R/o Vill - Salawatpur Kheri post - Khekra
Distt Teh - Baghpat -UP
PIN - 250101
AWO 1377662
22. Amit Kumar Verma ( aged about 32year)
S/o Maruram Verma
R/o VPO Nangal, Teh, - Udaipurwati
Distt Jhunjhunun, Nangal, Rajasthan- 333307
AWO 1340280
23. Poonam ( aged about 28year)
w/o Pradeep Singh
R/o Ganjoli, Mathura, Uttar Pradesh , 281122
AWO 1594059
24. Kapil Kumar ( aged about 28year)
S/o Virender Singh
R/o Vill Post - Skianderpur Kakori
Distt - Hapur ( UP)
Pin- 245201
AWO 1635009
25. Anuj Bhati ( aged about 32year)
S/o Ashok Bhati
R/o vill Jhunjuni, Post- Behsuma Teh - Mawana,
District - Meerut ( UP)
AWO 1029325
26. Ankit Chaudhary ( aged about 28year)
S/o Ramvir Singh
R/o Vill. Post - Katha, Tehsil - Khekra
Distt - Baghpat (UP) PIN - 250609
AWO 01098905
27. Manish Chhawal ( aged about 32year)
S/o Lal Singh Chhawal
R/o b- 98 Hasan khan Memwati Nagar Alwar,
Alwar Rajasthan - 301001
AWO 01145673
80 OA No. 1624/2022 &
batch
28. Sunny Sharma ( aged about 27year)
S/o Jai Prakash
R/o 33, gali No-3, Sarvodaya Nagar Vijay Nagar,
Ghaziabad, Ghaziabad, Uttar Pradesh - 201001
AWO 1583120
29. Mukesh Kumar ( aged about 32year)
S/o Vijay Prakash
R/o Vill- Distt Dohli, P.O. Khilora
Teh - Ramgarh
Distt - Alwar Rajasthan - 301026
AWO 1268190
30. Vikas Kumar (Aged about 27 years)
S/o Sh. Devender Singh
R/o VPO Gochni, Teh-Beri
Distt. Jhajjar,
Haryana PIN-124107
AWO 1009245
31. Sunil Kumr (Aged about 27 years)
S/o Sh. Narender Singh
R/o House No. 2363, sector-23,
Sonipat Haryana
AWO 1552106
32. Pardeep Kumar (Aged about 27 years)
S/o sh. Thambu Singh
R/o VPO Birohar, Tehsil-Matanhail
Distt. Jhajjar, Haryana
AWO 1358509
33. Mem Bati, (Aged about 27 years)
D/o Sh. Tej Singh
R/o J-88/2, Katar Nagar,
Gali No.9, 4th Pusta,
Delhi-110053
AWO 1354424
34. Poonam Bhambhu, (Aged about 31 years)
D/o Sh. Dashrath Singh
R/o Village Narnod, Post Maligaon,
VIA-Bagar Distt. Jhunjhun, Tehsial Chirawa,
Rajasthan, PIN-333023
AWO 1320502
81 OA No. 1624/2022 &
batch
35. Neeraj Deswal, (Aged about 27 years)
S/o Sh. Rajkumar Deswal
R/o VPO hadani, House No.94,
Haryana, PIN-124104
AWO 1012688
36. Lokesh Kumar (Aged about 28 years)
S/o Vishambar Singh
R/o Village Dhonaiti, PO Gorai,
Distt. Aligarh,
UP-202145
AWO 1623079
37. Nitin Baliyan (Aged about )
S/o Sh. Ravindra Baliyan
R/o Village+Post Kakra
District Muzaffar Nagar,
State Uttar Pradesh
AWO 1373077
38. Rahul Sharma (Aged about 29 years)
S/o Kuber Sharma
R/o Village - Yarpur, Post - Thanabhawan,
Teh - Shamli,
Distt Shamli,
UP-247777
AWO 15011215
39. Sunil Kumar (Aged about 27 years)
S/o Rupchand
R/o village- Nizampur Tehsil- Nanghal Choudhary
Distt - Mohindergarh
Haryana pin - 123001
AWO 01268046
40. Ajay Kumar (Aged about 29 years)
S/o Jagdish Kumar
R/o Village Madanpur Samaspur, Bulandshahr,
Up - 202392
AWO 1576624
41. Kuldeep (Aged about 28 years)
S/o shri Kanwar Pal Singh
R/o Village Post Loomb ( Baghpat) Patti - Kheldar,
Distt - Baghpat
Pin -250611
AWO 1404914
82 OA No. 1624/2022 &
batch
42. Mayank Bhardwaj (Aged about 28 years)
S/o Rajendra Prasad
R/o village lahodda, Khatauli, Muzaffarnagar,
UP - 251201
AWO 01470258
43. Sumit Chhikara (Aged about 29 years)
S/o Rajander Singh
R/o H. NO. 153A, N Block Gopal Nagar, Najafgarh
New Delhi , pin - 110043
AWO 013711671
44. Manu Panwar (Aged about 27 years)
S/o Sohanvir Singh
R/o Village post Kurawa
Distt. Muzaffar Nagar (UP)
Pin -251309
AWO 1589424
45. Yogesh (Aged about 27 years)
S/o Rajender
R/o VPO Sanpera , Teh - Ganaur
District - Sonipat
AWO 1683805
46. Anuj Kumar (Aged about 27 years)
S/o Harpal Singh
R/o D-178/b Shyam Park ext
Sahibabad ( GZB ) UP-201005
AWO 1121574
47. Subhash Yadav (Aged about 30 years)
S/o Jai Pal Singh
R/o Guwani ( 177), Sarai Bahadur,
Mahendragarh
Haryana, 123021
AWO 1591200
48. Rohit Bhadoriya (Aged about 28 years)
S/o Raghuvir Singh Bhadoriya
R/o Rajendra Nagar Indore
UP-202145
AWO 1486314
49. Anil Saini (Aged about 30 years)
S/o Sh. Sant Lal
R/o Nuniawal (161), Barkoda,
Mahendragarh
83 OA No. 1624/2022 &
batch
Haryana, 123001
AWO 1645152
50. Amit Kumar Pandey (Aged about 28 years)
S/o Onkar Nath Pandey
R/o H. No. FC-12 Police compound
Teen Murti Nirman Bhawan
Central Delhi
Delhi - 110011
AWO 1263377
51. Pawan Kumar (Aged about 29 years)
S/o Om Pal
R/o house no 95 gali no 10 Pooja colony
near new BR Public school Loni Dehat Ghaziabad
UP - 201102
AWO 1299736
52. Bhole Ram (Aged about 30 years)
S/o Rajpal Singh
R/o 99, Agraula , Agraula, Loni, Ghaziabad,
Ghaziabad, UP- 201102
AWO 1665026
53. Pramod Agrawat (Aged about 32 years)
S/o Subhash
R/o Kheri Taga (109), Sonipat,
Haryana - 131101
AWO 1576611
54. Sachin Kumar (Aged about 30 years)
S/o Ratan Singh
R/o 72/377 Agarsain Vihar
New Mandi
Muzafarnagar UP - 251001
AWO 1193324
55. Shekhar (Aged about 27 years)
S/o Shiv Kumar
R/o H NO. 74, Village - Momhad Heri
Po - Daultabad, Grugram
Haryana - 122006
AWO 1251816
56. Akshay Nain (Aged about 28 years)
S/o Ashok Kumar
R/o basi Baghpat
Up - 250101
AWO 1155300
84 OA No. 1624/2022 &
batch
57. Surender (Aged about 27years)
S/o Ramphal
R/o Jayaniya Patti Hamirgarh (58)
AWO 1362064
58. Rohit Chhillar (Aged about 28 years)
S/o shri Bhagwan
R/o VPO Bamnoli, Tehsil Bahadurgarh Distt,
Jhajjar Haryana Pincode - 124507
AWO 1098278
59. Avneesh Kumar Singh (Aged about 27 years)
S/o Pratap Singh
R/o Village post paraunkh Distt - Kanpur Dahat
Uttar Pradesh Pincode - 209310
AWO 1429400
60. Mohit Kumar (Aged about 30 years)
S/o Baleshwar
R/o Village post Morta, Ghaziabad Uttar Pradesh
Pincode - 201003
AWO 1149228
61. Satish Kumar (Aged about 27 years)
S/o Shyam Singh
R/o Kushawali, tehsil-Sadhana, district-merrut(up)
Uttar Pradesh, 250342
AWO 1487502
62. Abhilekh Nagar (Aged about 32 years)
S/o Yeshvir Singh Nagar
R/o Near Mihir Bhoj Inter College , Gurjar
Colony Nyander Ganj, Dadri Gautam
Buddha Nagar
Uttar Pradesh - 203207
AWO 1129347
63. Mohan Syham (Aged about 31 years)
S/o Chhiddi Singh
R/o Parkham Mathura, Parkhamgujar,
Uttar Pradesh, 281406
AWO 1172163
64. Rahul Saharan (Aged about 28 years)
S/o Shish Pal
R/o Railway Road Near Jat Girl School,
Rajender Nagar Jind, Jind,
85 OA No. 1624/2022 &
batch
Haryana - 126102
AWO 1277249
65. Yogesh (Aged about 27 years)
S/o Sombir
R/o VPO MP Majra Tehsil Beri Distt
Jhajjar Haryana
AWO 1667870
66. Mohit (Aged about 29 years)
S/o Satvir Singh
R/o 5 Her Pana, Lakhan Majra ( 95),
Lakhan Majra,
Rohtak Haryana, 124514
AWO 1000102
67. Sandeep Singh (Aged about 32 years)
S/o Ombeer Singh
R/o Saidipur Seth, Meerut Mawana,
Uttar Pradesh, 250401
AWO 1216720
68. Vikas Kumar (Aged about 29 years)
S/o Nafe Singh
R/o VPO Satrod Kalan Teh Distt Hisar
Haryana Pincode - 125006
AWO 1401261
69. Anuj Choudhary (Aged about 27 years)
S/o Rajnesh Choudhary
R/o Village Duriya Post - Kachera Varsabad
P.S Badalpur Teh - Dadri
Distt - Gautam Buddha Nagar
AWO 1497537
70. Vakil (Aged about 28 years)
S/o Basesar Dutt
R/o Najdeek , Pachayati Chabutaara,
House No 336, Kheri Masania (108), Jind,
Haryana - 126115
AWO 1435925
71. Gurdas Singh (Aged about 27 years)
S/o Amarjit Singh
R/o Musssimbal Yamuna Nagar,
Haryana - 135003
AWO 1334629
72. Somvir (Aged about 28 years)
86 OA No. 1624/2022 &
batch
S/o Suresh Kumar
R/o Matanhali (141), Jhajjar,
Haryana - 124106
AWO 1033012
73. Mahesh Yadav (Aged about 30 years)
S/o Lal Chand Yadav
R/o 22-A Kalyanpuri Govindpura Jhotwara
Jaipur Rajasthan
Pincode - 302012
AWO 1329188
74. Amit Kumar (Aged about 32 years)
S/o Dilip Kumar
R/o Berain , Berain, Berain Muzaffarpur,
Bihar- 843129
AWO 1236045
75. Yakub (Aged about 30 years)
S/o Ishalam
R/o Garhi Jhanjhara, Panchi Gujjaran,
Sonipat, Haryana - 131101
AWO 1583076
76. Deependra Singh Shekhawat (Aged about 28 years)
S/o Randheer Singh Shekhawat
R/o ward No. 6 Sultana, Jhunjhunun, sultana,
Rajasthan - 333028
AWO 1158848
77. Ajay Kumar (Aged about 29 years)
S/o Nandram
R/o House No. 100, Jhamola, Kerala, Jind, Julana,
Haryana, 126101
AWO 1532897
78. Ram Kumar (Aged about 28 years)
S/o Madan Gopal
R/o Gazed (65), Doli, Solan,
Himachal Pradesh - 174102
AWO 1278961
79. Rohit Yadav (Aged about 30 years)
S/o Ram Sawaroop
R/o VPO Mandola, Distt - Rewari Haryana
Pincode - 123103
AWO 1265852
87 OA No. 1624/2022 &
batch
80. Harvinder (Aged about 30 years)
S/o Ashok
R/o V.P.O - Assan, Pana Naya Distt Tehsil- Rohtak -
124406
AWO 11225246
81. Arun (Aged about 28 years)
S/o Dharambir
R/o VPO Buroli Distt Teh Rewari ( Haryana )
Pincode - 123411
AWO 1453183
82. Vishal Tyagi (Aged about 28 years)
S/o Begraj Tyagi
R/o House No. - 400 Jhadina Jhnina, Hapur,
Uttar Pradesh - 245205
AWO 1596969
83. Satyendra Kumar Vishwakarma (Aged about 30 years)
S/o Ram Pratap Vishwakarma
R/o Village Jaffarpur Sukhrauli post pakkhanpur
bichhaila,
Jafarpur Sakrooli, Ambedkar Nagar, Pakhanpurbichaila,
Uttar Pradesh - 224125
AWO 1432143
84. Ashu (Aged about 31 years)
S/o surender Singh
R/o H No. 936, Pana - Sikan, Near Shivalya, VPO - Nahri
Distt Sonipat ( Haryana )
Pincode - 131103
AWO 1286805
85. Monu Singh (Aged about 39 years)
S/o Jai Prakash
R/o 137, hasanpur, dhaulana, Dhaulana, Hapur
Uttar Pradesh - 245301
AWO 1598852
86. Mohan Kumar (Aged about 30 years)
S/o Sher Singh
R/o Palka Bharatpur, Palka,
Rajasthan - 321024
AWO 1538344
87. Arun (Aged about 28 years)
S/o Dharambir
R/o VPO Buroli Distt - Teh Rewari ( Haryana)
88 OA No. 1624/2022 &
batch
Pincode - 123411
AWO 1453183
88. Tushar Tomar (Aged about 28 years)
S/o Shri Sukhveer Singh
R/o VPO Sadakpur johmana, Baghpat, Jaunmana,
Uttar Parades - 250611
AWO 1419433
89. Azad Choudhary (Aged about 29 years)
S/o Yogender Singh
R/o near bhumiya ke pass banthla banthla, loni Ghaziabad
Uttar Pradesh - 201102
AWO 1272861
90. Sumit Bansal (Aged about 30 years)
S/o Nanak Chand
R/o village - Jafarabad Ganauli, PO chirori ps - loni
District - Ghaziabad,
UP - 201102
AWO 1192552
91. Vikas Chaudhary (Aged about 27 years)
S/o Sh. Vijay Kumar
R/o Qtr. No. 126, Police Colony, Vikas Puri,
New Delhi - 110018
AWO 1090879
92. Kamal Singh (Aged about 28 years)
S/o Sh. Virendra Sirohi
R/o 275 - A Krishna Nagar Roorkee Road,
Meerut, U.P.
AWO 1184039
93. Prembir Singh (Aged about 27 years)
S/o Sh. Dharmbir Singh
R/o Vill. Balawas Jat, PO-Dharan,
District - Rewari, Haryana - 123412
AWO 1498082 ..... Applicants
(By Advocate: Mr. Sarvesh Singh)
Versus
1) The Commissioner of Police
Delhi Police Hdqrs, (New Building)
Jai Singh Road,
New Delhi-110001
89 OA No. 1624/2022 &
batch
2) The Dy. Commissioner of Police (Establishment)
Delhi Police Hdqrs,
Jai Singh Road,
New Delhi-110001
3) Lt. Governor
GNCT of Delhi
Raj Niwas, Rajpur Road,
Delhi-110054
4) Staff Selection Commission
Through its Chairman (Head Quarter),
Block No. 12, CGO Complex,
Lodhi Road, New Delhi -110504
5) Union of India
Through its Secretary,
Department of Personnel & Training
Ministry of Personnel, Public
Grievance & Pension, North Block,
New Delhi. ...Respondents
(By Advocate: Mr. Amit Yadav, Mr. Amit Anand)
OA NO.1999/2022
1. Atul Kumar (Aged about 26 years) Group ‗C'
S/o Sh. Janak Singh
R/o Village Anhera, Saidpur,
Bulandshahr, U.P. - 245411
Atul Kumar DLP No.1669366
2. Rohit Bhadoriya (Aged about 28 years)
Group ‗C'
S/o Sh. Raghuvir Bhadoriya
R/o O-Block,-213, Scheme-N,
Rajendra Nagar, 103, Tejpur Gadbadi, Indore
Rohit Bhardoria DLP No.1848103.
3. Ravita Rani (Aged about 30 years) Group ‗C'
D/o Sh. Mahipal Singh
R/o H.No. 240, Main Road, Saboli Village,
Near Kalawati School, Nand Nagri, Delhi
Ravita Rani DLP No.1535778
90 OA No. 1624/2022 &
batch
4. Chand Mohammad (Aged about 30 years) Group ‗C'
S/o Sh.Zamirul Hasan
R/o C-82, Shiv Vihar, Karala
VPO Kanjhawala, Delhi-110081
Chand Mohammad DLP No.1728947
5. Naveen Kumar (Aged about 29 years) Group ‗C'
S/o Sh. Sher Singh
R/o Village Kamoda, Kurukshetra,
Haryana 136119
Naveen Kumar DLP No.1615232
6. Sandeep (Aged about 29 years) Group ‗C'
S/o Sh. Rampal Singh
R/o G-93, Block G, Rajiv Nagar Extn.,
Phase-2, Begumpur, Delhi-110081
Sandeep DLP No.2008309
7. Mohit Kumar (Aged about 27 years) Group ‗C'
S/o Sh. Satbir Singh
R/o Mehrana (2-N)
Jhajjar, Haryana-124102
Mohit Kumar DLP No.2118647
8. Mohit Kumar (Aged about 27 years) Group ‗C'
S/o Sh. Rajinder Singh,
R/o Gandhu Nagla, Mandhunagla, Hapur
UP-245205
Mohit Kumar DLP No.1102657
9. Pradeep (Aged about 29 years) Group ‗C'
S/o Sh. Natthu Ram
R/o Nangal Kalia (225)
Mahendragarh, Haryana 123023
Pradeep DLP No.1107612
10. Rishabh Rai (Aged about 27 years) Group ‗C'
S/o Sh. Ravindra Nath Rai
R/o 590, Balaji Vihar Arthala,
Mohan Nagar, Ghaziabad, UP-201007
Rishabh Rai DLP No.1123258
11. Natish Singh Dhama (Aged about 31 years)
Group ‗C'
S/o Sh. Ramesh Chand Dhama
R/o Near MCD School, Kulakpur,
91 OA No. 1624/2022 &
batch
Delhi-110036
Natish Singh Dhama DLP No.1002283
12. Ankit Poonia (Aged about 27 years) Group ‗C'
S/o Sh. Narender Singh
R/o 51/29, Gali No. 1,
Malviya Nagar, Mahlana Road,
Sonipat-131001
Ankit Poonia DLP No.1322280
13. Vikky Dhaka (Aged about 27 years) Group ‗C'
S/o Sh. Ramu Dhaka
R/o 23, Saidpur Khurd,
Aminagar Sarai (Rural)
Baghpat UP-250606
Vikky Dhaka DLP No.1032854
14. Umang Garg (Aged about 26 years) Group ‗C'
S/o Sh. Ghanshyam Garg
R/o 6/1315, Gali No. 2
Balram Nagar, VTC Loni Dehat
UP 201102
Umang Garg DLP No.1375422
15. Devendra Sharma (Aged about 27 years)
Group ‗C'
S/o Sh. Dhanpat Sharma
R/o 406, Dhigawa Road,
Alludinpur Bhiwani
Haryana 127201
Devendra Sharma DLP No.1049061
16. Rinku (Aged about 28 years) Group ‗C'
S/o Sh. Jaiveer
R/o 107, Pana Girawaria, Ritauli
Rohtak, Haryana-124201
Rinku DLP No.1207084
17. Pummy Kumar (Aged about 31 years) Group ‗C'
S/o Sh. Om Singh
R/o H.No. V-136/17G
Gali No. 4,
Ghonda, Near Nav Jeevan Public School,
Jai Prakash Nagar, Ghonda
Delhi-110053
Pummy Kumar DLP No.1492257
92 OA No. 1624/2022 &
batch
18. Sandeep Kumar (Aged about 29 years)
Group ‗C'
S/o Sh. Mehar Singh
R/o Palri Khurd PO Jhundpur, Sonipat
Haryana
Sandeep Kumar DLP No.1291353
19. Sombir (Aged about 27 years) Group ‗C'
S/o Sh. Inder Singh
R/o 199, Shamri Sisan
Sonipat, Haryana-131306
Sombir DLP No.2570838
20. Ankit Kumar (Aged about 27 years) Group ‗C'
S/o Sh. Hukam Singh
R/o Kharindwa, Kurukshetra
Haryana 136135
Ankit Kumar DLP No.2111182
21. Shubham Chaudhary (Aged about 27 years)
Group ‗C'
S/o Sh. Ompal Singh
R/o Kail Shikarpur
Kela Shikarpur, U.P. 247777
Shubham Chauhdary DLP No.1893079
22. Shashi Bhushan (Aged about 29 years)
Group ‗C'
S/o Sh. Babu Lal
R/o Bhojawas, Alwar
Rajasthan 310411
Shashi Bhushan DLP No.2531804
23. Shivam Basthan (Aged about 27 years)
Group ‗C'
S/o Sh. Pawan Kumar
R/o RZ-D-110, Block D, Pratap Garden
Delhi
Shivam Basthan DLP No.1282245
24. Gaurav Singh Tomar (Aged about 26 years)
Group ‗C'
S/o Sh. Tilak Singh Tomar
R/o House No. 126, Block H,
Street No. 9, Ashok Vihar, Phase-3 Extn
Gurgaon, Haryana 122001
Gaurav Singh Tomar DLP No.1250693
93 OA No. 1624/2022 &
batch
25. Vikash Tanwar (Aged about 26 years) Group ‗C'
Group ‗C'
S/o Sh. Dalip Singh
R/o Bas Dooda 26,
Rewari, Haryana 123102
Vikash tanwar DLP No.1002403
26. Amit Kumar (Aged about 26 years) Group ‗C'
S/o Sh. Bahadur Singh
R/o VPO Sanpera, Sonipat
Haryana-131039
Amit Kumar DLP No.1776696
27. Sagar Kumar Pathak (Aged about 26 years)
Group ‗C'
S/o Sh. Sachit Kumar
R/o Pathaktoli, Sherghati
Gaya, Bihar 824211
Sagar Kumar Pathak DLP No.1406546
28. Himanshu Singh (Aged about 26 years)
Group ‗C'
S/o Sh. Ram Sagar Singh
R/o Ramai Patti, Mirzapur-231001
Himanshu Singh DLP No.2077758
29. Sanjeev Dagar (Aged about 26 years) Group ‗C'
S/o Sh. Balraj
R/o Nilothi, Jhajjar
Haryana 124404
Sanjeev Dagar DLP No.1242338
30. Gautam Singh (Aged about 27 years) Group ‗C'
S/o Sh. Matwar Singh,
R/o A-225, Gali No. 6,
Kaushik Enclave, Burari, Delhi-84
Gautam Singh DLP No.1068061
31. Subhash Yadav (Aged about 31 years)
Group ‗C'
S/o Sh. Jai Pal Singh
R/o Guwani (117)
Sarai Bahadur, Mahendergarh,
Haryana-123021
Subhash Yadav DLP No.2013528
94 OA No. 1624/2022 &
batch
32. Vineet Kumar (Aged about 29 years) Group ‗C'
S/o Sh. Manglu Ram
R/o Rajiv Colony, Deeng, Bharatpur,
Rajasthan 321203
Vineet Kumar DLP No.1814913
33. Mukesh (Aged about 26 years) Group ‗C'
S/o Sh. Rampal Dahiya
R/o 1460, Village Sisana 2, Panna PoP
The: Kharkhoda, Distt. Sonipat,
Haryana 131408
Mukesh DLP No.1968732
34. Sandeep (Aged about 29 years) Group ‗C'
S/o Sh. Rampal Singh
R/o G-93, Block G, Rajiv Nagar Extn.,
Phase-2, Begumpur, Delhi-110081
Sandeep DLP No.1969242
35. Naveen Kumar (Aged about 29 years) Group ‗C'
S/o Sh. Sher Singh
R/o Village Kamoda
Kurukshetra, Haryana 136119
Naveen Kumar DLP No.2019474
36. Tarun Raghav (Aged about 31 years) Group ‗C'
S/o Sh. Likhi Ram
R/o House No. 113,
Fatehpur Billoch, Faridabad
Haryana 121004
Tarun Raghav DLP No.1218186
37. Sushant Kumar Jha (Aged about 28 years)
Group ‗C'
S/o Sh. Hargouri Prasad
R/o House No. 1979, Gali No. 16,
Wazirabad Village, Delhi-110084
Sushant Kumar Jha DLP No.1866964
38. Shekhar (Aged about 28 years) Group ‗C'
S/o Sh. Shiv Kumar
R/o Mohammad Heri
Gurgaon, Haryana 122006
Shekhar DLP No.1449604
39. Rajiv Kumar (Aged about 32 years) Group ‗C'
S/o late Sh. Deshmukh
95 OA No. 1624/2022 &
batch
R/o House No. 43-C, Pocket-D2,
DDA Janta Flats, Kondli Gharoli,
Mayur Vihar, Phase-3, Delhi 96
Rajiv Kumar DLP No.1604192
40. Sumit Nagar (Aged about 30 years) Group ‗C'
S/o Sh. Jagbir Nagar
R/o Village Kanwara Khurd, Distt Faridabad
Post Baoarpur Said, Haryana 121101
Sumit Nagar DLP No.1691865
41. Siya Ram (Aged about 31 years) Group ‗C'
S/o Sh. Ram Chander
R/o VPO Didwari, Tehsil Israna,
Distt. Panipat (Haryana)
Pin-132145
Siya Ram DLP No.1908363
42. Lokesh Kumar (Aged about 32 years) Group ‗C'
S/o Sh. Balwan Singh
R/o Uninda (Part-4)
Mahendragarh Haryana-123021
Lokesh Kumar DLP No.2182947
43. Sachin Kumar (Aged about 30 years) Group ‗C'
S/o Sh. Ratan Singh
R/o 72/377, Agarsain Vihar,
New Mandi, Muzaffar Nagar-251001 U.P.
Sachin Kumar DLP No.1012742
44. Mohit Kumar Gupta (Aged about 27 years)
Group ‗C'
S/o Sh. Mahavir Prasad Gupta
R/o WZ-227-A
Shahid Chander Marg, Uttam Nagar,
Delhi-110059
Mohit Kumar Gupta DLP No.2038159
45. Manish Kumar (Aged about 26 years) Group ‗C'
S/o Sh. Vinod Kumar
R/o VPO Paimpur, Dist. Aligarh
U.P.-202137
Manish Kumar DLP No.1013023
46. Gourav Sharma (Aged about 26 years)
Group ‗C'
S/o Sh. Ram Kishore Sharma
96 OA No. 1624/2022 &
batch
R/o 133, Gali No. 4,
Old Anarkali, Krishna Nagar,
Delhi-110051.
Gourav Sharma DLP No.1827096
47. Robin Kumar (Aged about 29 years) Group ‗C'
S/o Sh. Jay Singh
R/o House No. 136,
Village Kansepur, Behat
Saharnpur, UP 247121
Robin Kumar DLP No.1484528
48. Hemant Sirohi (Aged about 26 years) Group ‗C'
S/o Sh. Ravipal Singh
R/o VPO Rahawati, Distt Meerut-250401
U.P.
Hemant Sirohi DLP No.1075601
49. Ankit (Aged about 26 years) Group ‗C'
S/o Sh. Jorawar,
R/o VPO Kharhar,
Distt. Jhajjar, Tehsil Bahadurghar-124501
Haryana
Ankit DLP No.1935774
50. Narender Kumar (Aged about 30 years)
Group ‗C'
S/o Sh. Govind Singh.
R/o H.No. D-68, Rajdhani Park,
Nangloi, Delhi-110041
Narender Kumar DLP No.2101235
51. Arun (Aged about 27 years) Group ‗C'
S/o Sh. Lala Ram
R/o H.No. 72, Nolayeja, PO Nangal Nunia
Haryana, Mahendragarh-123023
Arun DLP No.2276431
52. Sachin Yadav (Aged about 30 years)
Group ‗C'
S/o Sh. Randhir Singh Yadav
R/o Jalalpur Road, Gali No. 1
Muradnagar, U.P., Ghaziabad-201206
Sachin Yadav DLP No.2359620
53. Ms. Indumati (Aged about 30 years) Group ‗C'
D/o Sh. Tribhuwan
97 OA No. 1624/2022 &
batch
R/o E-61/A-24, D-1 Block,
Nand Nagar, Delhi-93
Ms. Indumati DLP No.1493452
54. Ravinder (Aged about 29 years)
Group ‗C'
S/o Sh. Dharampal
R/o D-56A-2, Rajeev Nagar, Begumpur,
Opp. Sector 22, Delhi-110086
Ravinder DLP No.2367500
55. Sunil Kumar (Aged about 28 years)
Group ‗C'
S/o Sh. Nathu Singh
R/o VPO Sukha Vas Sakhan Tal Churu,
Rajasthan Churu 331303
Sunil Kumar DLP No.1939249
56. Vipin (Aged about 31 years)
Group ‗C'
S/o Sh. Sharda Nand
R/o A-430, Gaurav Nagar 2,
Prem Nagar 3, Kirari, Suleman Nagar
Delhi-110086
Vipin DLP No.1565488
57. Anurag (Aged about 30 years)
Group ‗C'
S/o Sh. Jai Pal
R/o 232, Lambi Wali Gali Villi,
Khera Kalan, Delhi-110082
Anurag DLP No.1766538
58. Abhishek Prasad (Aged about 29 years)
Group ‗C'
S/o Sh. Bhagwat Prasad
R/o SDMC School Near D-29, Jangpura Extn.
Delhi
Abhishek Prasad DLP No.1066665
59. Rubina (Aged about 28 years)
Group ‗C'
D/o Sh. Makshud,
R/o Panchil Khurd
Meerut UP 250002
Rubina DLP No.1400115
98 OA No. 1624/2022 &
batch
60. Raman Kumar Jha (Aged about 27 years)
Group ‗C'
S/o Sh. Munna Jha
R/o Barharwa, PO Turhapatti,
PS Sirisiya O.P., Bihar
West Champaran-845450
Raman Kumar Jha DLP No.1216448
61. Akash Vats (Aged about 27 years)
Group ‗C'
S/o Sh. Vinod Kumar
R/o A-139, Gali No. 5, Shiv Mandir Road
Swaroop Nagar, Pansali, Samaipur,
Delhi-110042
Akash Vats DLP No.1370375
62. K. M. Anshu (aged about 27 years)
Group ‗C'
D/o Sudesh
R/o H. No. 711, Bhitther Wall Patti,
Gram Bhora Kalan, Mujaffarnagar,
U.P. - 251319
K.M.Anshu DLP No.2310092
63. Shobha Bhaskar (aged about 32 years)
Group ‗C'
D/o Jhamman Lal
R/o 191/ A, IInd Floor Arjun Nagar,
Near Safdar Jung Enclave, Delhi - 110029
Shobha Bhaskar DLP No.1173131
64. Tanuj Panwar (Aged about 26 years)
Group ‗C'
S/o Ramvir Singh
R/o Town + post = Ailum, Dist. Shamli,
U.P. 247771
Tanuj Panwar DLP No.1835206
65. Shivam Negi (Aged about 26 years)
Group ‗C'
S/o Narender Kumar Tyagi
R/o H. No. GE 9 A, Garima Garden,
Gali No. 1, Near Garimanjali School,
Pasonda, Sahibabad, U.P. 201005
99 OA No. 1624/2022 &
batch
Shivam Negi DLP No.1175226
66. Joru Ram (Aged about 29 years)
Group ‗C'
S/o Mali Ram
R/o - VPO-Khora , Via-Bay Tehsil- Dataramgarh
District-Sikar Rajasthan , Pincode -332601
Joru Ram DLP No.25469898
67. Dheeraj Kumar (Aged about 26 years)
Group ‗C'
S/o Hawa Singh
R/o Dubal Dhan, Bidhan (130), Dubal Dhan
Jhajjar, Haryana - 124202
Dheeraj Kumar DLP No.1027003
68. Naveen Yadav (Aged about 29 years)
Group ‗C'
S/o Om Prakash Yadav
R/o Bachhod (178), Mahender Garh,
Haryana - 123021
Naveen Yadav DLP No.1784353
69. Joni (Aged about 32 years)
Group ‗C'
S/o Kishan Pal
R/o b 221 Street Number 8 ,30 Foota Road
Jhoripur Extension Delhi- 110094
Joni DLP No.1260683
70. Ashish (Aged about 27 years)
Group ‗C'
S/o Kalam Singh
R/o Dighal VTC Dighal, PO- Dighal
Sub District- Beri, District- Jhajjar,
Haryana-124107
Ashish DLP No.1381890
71. Vikas (Aged about 31 years)
Group ‗C'
S/o Narender
R/o Mandauri (226), Nahri,
Sonepat, Haryana - 131103
100 OA No. 1624/2022 &
batch
Vikas DLP NO.1450711
72. Vishal (Aged about 26 years)
Group ‗C'
S/o Naresh Kumar
R/o Gudha (23), Gurha, Mahender Garh
Haryana - 123027
Vishal DLP No.1450711
73. Arun (Aged about 26 years)
Group ‗C'
S/o Dilbag Singh
R/o 410 -A / 34 Janta Colony, Rohtak
Haryana - 124001
Arun DLP No.1804455
74. Dilbag (Aged about 28 years)
Group ‗C'
S/o Suresh Kumar
R/o -VPO Lambi , Tehsil Buhana , District
Jhunjhun Rajasthan (333502)
Dilbag DLP No.1396704
75. Abhishek Parashar (Aged about 27 years)
Group ‗C'
S/o Mahendra Kumar Sharma
R/o Nizampur, Bullandsher, Sikanderabad,
U.P. 203205
Abhishek Parashar DLP No.1641452
76. Akshay Bhardwaj (Aged about 27 years)
Group ‗C'
S/o Rajpal Bhardwaj
R/o X-1/38, Budh Vihar, Ph.-1
Sultanpuri, C-Block, North West
Delhi - 110086
Akshay Bhardwaj DLP No.1747273
77. Arun Lochab (Aged about 29 years)
Group ‗C'
S/o Satpal Singh
R/o RZH=371 C, Gali No. 5, Solanki Chowk,
Palam Colony, Raj Nagar, Part - II,
101 OA No. 1624/2022 &
batch
South West Delhi 110077
Arun Lochab DLP No.1184600
78. Mukesh Kumar (Aged about 29 years)
Group ‗C'
S/o Rohitash Kumar
R/o Gram Hamirpura Kalan,
Post Samarth Pura, Tehsil - Khandela
Kanwat, Sikar, Rajasthan - 332708
Mukesh Kumar DLP No.1866930
79. Praveen Kumar (Aged about 26 years)
Group ‗C'
S/o Jaswant Singh
R/o 461 Mehandipur, Near High School,
Village - Mehandipur, Mehandipur (20)
Sonepat, Haryana - 131027
Praveen Kumar DLP No.1647099
80. Shubham Jamdegni (Aged about 26 years)
Group ‗C'
S/o Krishan Kumar Sharma
R/o RZ - 998/C, Gali No. 16 A
Sadh Nagar, Delhi 110045
Shubham Jamdegni DLP No.1822799
81. Sanjay Kumar (Aged about 28 years)
Group ‗C'
S/o Jagat Pal
R/o 5126 / 12 Harphool Singh Building,
Ghantaghar, Sabji Mandi, Malkaganj,
Delhi - 110007
Sanjay Kumar DLP No.2098219
82. Sahil (Aged about 26 years)
Group ‗C'
S/o Balwan Singh
R/o Singhpura (92) Rohtak,
Haryana - 124001
Sahil DLP No.2094111
83. Rambabu Gurjar (Aged about 29 years)
Group ‗C'
102 OA No. 1624/2022 &
batch
S/o Mulchand Gurjar
R/o VPO-Chirawanda, Tehsil- Nadoti,
District-Karauli, Rajasthan - 322212
Rambabu Gurjar DLP No.2429292
84. Jitendra Sharma(Aged about 27 years)
Group ‗C'
S/o Balmukand Sharma
R/o 61 Gopinagar, Ronchi Bangar,
Mathura, Bad, U.P. 281006
Jitendra Sharma DLP No.1563391
85. Kartik (Aged about 27 years)
Group ‗C'
S/o Shrishti Raj
R/o VPO Uttarpur, Tehsil - Jaisingpur,
District-Kangra, Himachal Pradesh - 176095
Kartik DLP No.1717705
86. Nitin (Aged about 26 years)
Group ‗C'
S/o Sushil
R/o VPO Samchana, District- Rohtak,
Haryana - 124404
Nitin DLP No.1706491
87. Girish Singh Negi (Aged about 26 years)
Group ‗C'
S/o Anand Singh Negi
R/o B - 817, Gali No. 7 Natthu Colony,
Natthu Pura Burari- 110084
Girish Singh Negi DLP No.2029441
88. Manoj Nagar (Aged about 29 years)
Group ‗C'
S/o R S Nagar
R/o A/1272, G D Colony, Mayur Vihar
Phase-III, Delhi - 110096
Manoj Nagar DLP No.1382227
89. Rahul Tushir (Aged about 27 years)
Group ‗C'
S/o Kuldeep Singh
103 OA No. 1624/2022 &
batch
R/o VPO Nangal Kalan, Haryana Sonipat,
Haryana - 131023
Rahul Tushir DLP No.1681558
90. Akash Tyagi (Aged about 27 years)
Group ‗C'
S/o Mukesh Chand
R/o 819/ 11 Rampuri, Rurkee Road,
Mujaffar Nagar, U.P. 251001
Akash Tyagi DLP No.1866479
91. Shiva Tomar (Aged about 26 years)
Group ‗C'
S/o Ramesh Kumar Tomar
R/o VPO Ujwa, South West Delhi
Delhi-110073
Shiva Tomar DLP No.1000067
92. Navdeep (Aged about 27 years)
Group ‗C'
S/o Shree Kishan
R/o Ward No. 14, Pradhana wala,
Mohalla, Ch. Dadri (147) Bhiwani
Haryana - 127306
Navdeep DLP No.1181658
93. Sumit (Aged about 27 years)
Group ‗C'
S/o Bani Singh
R/o Mahmudpur, Mazra (122) M.P. Mazra
Jhajjar, Haryana - 124 103
Sumit DLP No.2597674
94. Sweeti Rani (Aged about 26 years)
Group ‗C'
D/o Dalbeer Singh
R/o H. No. 332, Marot, (206) Jhajjar
Haryana - 124106
Sweeti Rani DLP No.2190078
95. Neeraj (Aged about 26 years)
Group ‗C'
104 OA No. 1624/2022 &
batch
S/o Mahavir
R/o Gahlao (233) Palwal
Haryana - 121103
Neeraj DLP No.1147283
96. Rohit Kumar (Aged about 30 years)
Group ‗C'
S/o Baljeet Singh
R/o Hasanyarpur, Tihara Kalan (195)
Sonipat, Haryana - 131022
Rohit Kumar DLP No.1131400
97. Nakul Vishwakarma (Aged about 30 years)
Group ‗C'
S/o Ramkesh
R/o S L 199, Hawai Patti Colony, Gangol Road
Shatabdi Nagar, Partap Pur, Meerut,
U.P. 250002
Nakul Vishwakarma DLP No.1842741
98. Sombir (Aged about 26 years)
S/o Nagar Mal
R/o Bajina (47) Bajina Tosham,
Bhiwani, Haryana - 127111
Sombir DLP No.2078652
99. Punit (Aged about 26 years)
Group ‗C'
S/o Rajesh Kumar Sharma
R/o 106 / 11, Jatwara Mohalla,
Ward No. 10, Taoru, Tauru, Mewat,
Haryana - 122105
Punit DLP No.1118056
100. Shubham Jain (Aged about 27 years)
Group ‗C'
S/o Anil Kumar
R/o Near Shiv Mandir, Vardhman Colony
Gali No. 7 Sarsawan Dehat, Sarsawa,
Saharanpur, U.P. 247232
Shubham Jain DLP No.1785389
105 OA No. 1624/2022 &
batch
101. Anil Kumar (Aged about 27 years)
Group ‗C'
S/o Krishan Arora
R/o Village - Palwar, Palwar 92
Narnaund, Hisar, Haryana 125033
Anil Kumar DLP No.1865820
102. Amarjeet Kumar (Aged about 28 years)
Group ‗C'
S/o Arun Pandey
R/o Berhna ward no. 12, Pantoli
Birhana, Patna, Barh, Bihar-803213
Amarjeet Kumar DLP No.20166884
103. Saurabh Bhardwaj (Aged about 26 years)
Group ‗C'
S/o Ram Kumar Bhardwaj
R/o Village- Smila Post Sarai - Chhabila
Ismila- Bulandshahr, U.P. 245409
Saurabh Bhardwaj DLP No.2215462
104. Narender (Aged about 28 years)
Group ‗C'
S/o Madhusudan
R/o Petwar, Petwar 92 Hisar,
Haryana - 125033
Narender DLP No.2300850
105. Yogesh (Aged about 27 years)
Group ‗C'
S/o Sombir
R/o Mehmood Pur Mazra,
122 Jhajjar, Haryana - 124103
Yogesh DLP No.1776967
106. Jaswinder Singh (Aged about 32 years)
Group ‗C'
S/o:- Sukhdev Singh
R/o:- 113 Bangi Dipa Singh, Bathinda
Punjab-151301
Jaswinder Singh DLP No.1138195
107. Manish Chhawal (Aged about 32 years)
106 OA No. 1624/2022 &
batch
Group ‗C'
S/o:- L S Chhawal
R/o:- B-98, Hasahan Khan, Mewati Nagar,
Alwar, Rajasthan-301001
Manish Chhawal DLP No.1721524
108. Rajneesh Dwivedi (Aged about 26 years)
Group ‗C'
S/o:- Shatyendra Dwivedi
R/O:- Ilia Chandauli
UP-232118
Rajneesh Dwivedi DLP No.1180652
109. Ankit Kumar (Aged about 29 years)
Group ‗C'
S/o:- Samar Singh
R/O:- H.No. 133, Khindariya, Basera
Muzaffar Nagar, UP-251310
Ankit Kumar DLP No.2173201
110. Ram Kumar (Aged about 29 years)
Group ‗C'
S/o:- Ram Pal Singh
R/O:- Bahrola (157), Palwal,
Haryana-121102
Ram Kumar DLP No.1322512
111. Rahul Raghav (Aged about 26 years)
Group ‗C'
S/O:- Satender Singh
R/O:- 38, Police Colony,
Ashok Vihar, Phase-I,
North West Delhi-110052
Rahul Raghav DLP No.1802720
112. Rajat Kirola (Aged about 27 years)
Group ‗C'
S/O:- Dev Singh
R/O:- H.No. 69, Gali No. 2,
Uttranchal Colony, Kamal Pur
Burari, North Delhi-110084
Rajat Kirola DLP No.1113771
107 OA No. 1624/2022 &
batch
113. Jai Parkash (Aged about 31 years)
Group ‗C'
S/O:- Baljit
R/o H. No. 188 ward no. 7 Ganauli,
(309) Haryana - 135103
Jai Parkash DLP No.1274327
114. Ashok Kumar (Aged about 27 years)
Group ‗C'
S/O:- Rajpal Singh
R/o Village + Post - Kurdi, Tehsil - Baraut
District - Baghpat, U.P. 250617
Ashok Kumar DLP No.23088335
115. Rahul Saharan (Aged about 27 years)
Group ‗C'
S/O:- Shishpal
R/o 814/5, Railway Road near Jat Girl
School, Rajender Nagar, Jind,
Haryana 126102
Rahul Saharan DLP No.1922173
116. Rahul Matta (Aged about 26 years)
Group ‗C'
S/O Ashok Matta
R/o F-7/17 Sec. - 16, Rohini
Sector - 15 North West Delhi-110089
Rahul Matta DLP No.2236890
117. Gaurav Kumar (Aged about 32 years)
Group ‗C'
S/O Rajpal Singh
R/o 313 Tilpata, Karanwas, Gautam Budh Nagar,
U.P. 201306
Gaurav Kumar DLP No.1296624
118. Jatin Kumar (Aged about 29 years)
Group ‗C'
S/O Ashok Kumar
R/o H. No. 29 Ward 7 Village- Kumbhawas
Gokal Pur (211) Jant Rewari, Haryana 122502
Jatin Kumar DLP No.2493032
108 OA No. 1624/2022 &
batch
119. Amarjeet (Aged about 29 years)
Group ‗C'
S/o Naresh Kumar
R/o EE- 2796-97, Jahangir Puri,
Delhi - 110033
Amarjeet DLP No.1062611
120. Ankit (Aged about 26 years)
Group ‗C'
S/o Prem Chand
R/o C-140/A Amar Colony,
Gokalpur, Gokulpuri, Delhi - 110094
Ankit DLP No.1305789
121. Sunil Rana (Aged about 26 years)
Group ‗C'
S/o Ram Singh
R/o Gondar (35) Karnal
Haryana 132024
Sunil Rana DLP No.1027730
122. Deepak (Aged about 27 years)
Group ‗C'
S/o Ram Kumar
R/o Kabir Pur Ward No. 20, New Kabirpur
Sonipat, Haryana 131001
Deepak DLP No.1577985
123. Neeraj (Aged about 26 years)
Group ‗C'
S/o Rajbir Singh
R/o Khanda, Kheri 67 Hisar,
Haryana 125038
Neeraj DLP No.1760908
124. Shahrukh Khan (Aged about 29 years)
Group ‗C'
S/o Bhure Khan
R/o L 2/ 1041 Gali No. 24
Shiv Mandir, Sangam Vihar,
Delhi - 110062
Sahrukh Khan DLP No.1241481
109 OA No. 1624/2022 &
batch
125. Hukam Singh Gurjar (Aged about 30 years)
Group ‗C'
S/o Ramji Lal Gurjar
R/o Dhanna ka Band, Bhandareja Dausa
Rajasthan 303501
Hukam Singh Gurjar DLP No.2445044
126. Harsh Kumar (Aged about 26 years)
Group ‗C'
S/o Rajender Singh
R/o H. No. 117 ward no. 6 Gram Chachera
(200), Mewat Haryana - 122107
Harsh Kumar DLP No.1839717
127. Ketan Rana (Aged about 28 years)
Group ‗C'
S/o Bhag Singh Rana
R/o H. No. 269, Shahbad Daulat Pur
Sahibabad, Daulatpur, Delhi 110042
Ketan Rana DLP No.1169330
128. Krishna Kumar (Aged about 26 years)
Group ‗C'
S/o Uday Bhan Singh
R/o Aliyaspur Bhanuara, Aligarh
Hastpur, Chandfari, U.P. 202002
Krishna Kumar DLP No.2008234
129. Nupur Bahuguna (Aged about 27 years)
Group ‗C'
S/o Narender Bahuguna
R/o J 1610, Jahangirpuri, Shanjarpur,
N S Mandi, Delhi - 110033
Nupur Bahuguna DLP No.2031946
130. Sonia Sharma (Aged about 26 years)
Group ‗C'
D/o Karamveer Sharma
R/o H. No. 571, Dev Nagar Colony,
Railway Road Near Bus Stand, Palwal
Haryana
Sonia Sharma DLP No.1812967
110 OA No. 1624/2022 &
batch
131. Sahil (Aged about 26 years)
Group ‗C'
S/o Rajbir
R/o 272 Chidana, Chirana (52)
Sonepat, Haryana 131306
Sahil DLP No.1293411
132. Sarabjeet (Aged about 26 years)
Group ‗C'
S/o Gurdeep Singh
R/o A 34 Old Gupta Colony,
Dr. Mukherji Nagar,
S.O. Delhi - 110009
Sarabjeet DLP No.1763639
133. Raju (Aged about 32 years)
Group ‗C'
S/o Mangat Ram
R/o 698 / 4 Devi Pura, Guhana
Sonipat, Haryana 131301
Raju DLP No.1388058
134. Anjali Rani (Aged about 27 years)
Group ‗C'
D/o Naseeb Singh
R/o VPO Rewari Khera, District- Jhajjar,
Haryana
Anjali Rani DLP No.2467746
135. Shivam Agnihotri (Aged about 26 years)
Group ‗C'
S/o Anjani Kumar Agnihotri
R/o Kargil Petrol Pump, B-559, Barra 7
S.O. Kanpur Nagar, U.P. 208027
Shivam Agnihotri DLP No.1101371
136. Vikrant Pundir (Aged about 26 years)
Group ‗C'
S/o Vinod Pundir
R/o F - 119, Mahendra Enclave
Near Shastri Nagar,
Ghaziabad, U.P. 201002
Vikrant Pundir DLP No.1236119
111 OA No. 1624/2022 &
batch
137. Kuldeep Singh (Aged about 26 years)
Group ‗C'
S/o Mewa Singh
R/o Pega, Pegan, Jind, Pegan,
Haryana 126111
Kuldeep Singh DLP No.1808778
138. Kuldeep Singh Rawat (Aged about 28 years)
Group ‗C'
S/o Prem Singh Rawat
R/o A-254, PTS Colony, Malviya Nagar,
Delhi - 110017
Kuldeep Singh Rawat DLP No.2154932
139. Atul Pratap Singh (Aged about 26 years)
Group ‗C'
S/o Rudra Bhan Singh
R/o B-69, Brahampuri, Street no. 05,
Delhi - 110053
Atul Pratap Singh DLP No.1782861
...Applicants
(By Advocate: Mr. Sarvesh Singh)
Versus
1) Commissioner of Police
Delhi Police Hdqrs, (New Building)
Behind Parliament Street Police Station
New Delhi-110001
2) The Dy. Commissioner of Police (Establishment)
Delhi Police Hdqrs, (New Building)
Behind Parliament Street Police Station
New Delhi-110001
3) Lt. Governor
GNCT of Delhi
Raj Niwas, Rajpur Road,
Delhi-110054 ...Respondents
(By Advocate: Mr. Amit Anand, Mr. Sona Kumar)
112 OA No. 1624/2022 &
batch
O.A. No. 533/2022
1. Naveen Malik
S/o Sh. Rishi Raj Malik
R/o H. No. 338/21,
Shastri Nagar,
Main Ladhot Road,
Near K.V.M. College,
Rohtak (Haryana)
Pincode - 124001
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
2. Ravinder Singh
S/o Sh. Surender Singh
R/o VPO - Burali,
Dist-Rewari,
Haryana - 123411
Aged about 31 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
3. Sumeet Kumar Bansal
S/o Sh. Satyabeer Singh Bansal
R/o Vill-Agrola, P.O. - Loni,
Dist - Ghaziabad,
UP - 201102
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
4. Amit Kumar
S/o Sh. Ran Singh
R/o Village+Post - Ghitora,
Teh- Khekra, Dist - Baghpat (UP)
Pincode - 250101
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
5. Yashveer
S/o Sh. Jaidev Singh
R/o Mata Gate, Ward No. 4,
Jhajjar, Sampla Road,
Haryana - 124103
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
113 OA No. 1624/2022 &
batch
6. Abhishek Sharma
S/o Sh. Krishan Kumar Sharma
R/o H. No. 29/6 Suchetapuri,
Govindpuri, Modinagar,
Dist-Ghaziabad, UP.
Pincode - 201204
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
7. Shivam Sirohi
S/o Sh. Bheem Singh Sirohi
R/o H. No. 69, Vill-Khudalia,
Post - Simbhaoli,
Dist - Hapur, UP
Pincode - 245207
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
8. Akash Deswal
S/o Sh. Satya Dev Deswal
R/o H.No. 2/89, Patel Park,
Line Par, Haryana, Jhajjar
Pincode - 124507
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
9. Shubham Singh
S/o Sh. Vijay Kumar Singh
R/o 403, Daudpur, Meerpur,
Aligarh Pin-202125
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
10. Deepak Kumar Kaushik
S/o Sh. Ashok Kaushik
R/o Q. No. 286, Police Colony,
Ashok Vihar, Phase-1,
Delhi - 110052
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
11. Mayank Mudgal
S/o Sh. Vinod Mudgal
114 OA No. 1624/2022 &
batch
R/o Ward No. 21, Mohalla Rohai,
Rajakhera, Dholpur, Raj
Pincode - 328025
Aged about 28 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
12. Gaurav Bhardwaj
S/o Sh. Surender Bhardwaj
R/o House No. 266,
Banker Narela,
North West Delhi
Pincode - 110040
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
13. Hitesh
S/o Sh. Mahavir Singh Khatri
R/o H.No. 1465, Pana,
Paposiyan, Narela,
Delhi - 110040
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
14. Deepak Kumar
S/o Sh. Kanwal Singh
R/o H.No. 1473/31,
Pragati Nagar, Gali No. 2,
Gohana Road, Sonepat (HR)
Aged about 29 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
15. Manjeet
S/o Sh. Satpal
R/o V.P.O. - Farmana,
Teh- Kharkhoda, Haryana
Pincode - 131408
Age about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
16. Sumit
S/o Sh. Vedprakash
R/o V.P.O. Loharwara,
Teh-Charkri, Dadri, Haryana
115 OA No. 1624/2022 &
batch
Pincode - 127022
Aged about 27 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
17. Arun Kumar Patel
S/o Sh. Subhash Chandra Patel
R/o Vill-Bajaha, P.O. Atrampur,
Dist-Prayagraj, U.P.
Pincode- 229412
Aged about 30 years
Group ‗C'
(Candidate to the post of HC (AWO/TPO)
....Applicants
(By Advocate: Mr. Ajesh Luthra)
VERSUS
1. Commissioner of Police
Delhi Police Hdqrs. (New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
2. Dy. Commissioner of Police
(Establishment)
Delhi Police Hdqrs. (New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
3. Lt. Governor
GNCT of Delhi
Raj Niwas,
Rajpur Road,
Delhi-110054
4. Staff Selection Commission
Through its Chairman (Head Quarter),
Block No 12, CGO Complex,
Lodhi Road, New Delhi-110003
5. Union of India,
Through its Secretary,
Department of Personnel & Training,
Ministry of Personnel, Public Grievance & Pension,
North Block, New Delhi
...Respondents
(By Advocate: Mr. Amit Yadav, Mr. Amit Anand)
116 OA No. 1624/2022 &
batch
OA No. 544/2022
1. Ravinder
S/o Sh. Ramesh Chander
R/o H. No. 426C/2,
B.S.T. Road Ganauar, Sonipat, Haryana
Pincode - 131101
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
2. Veer Pal
S/o Sh. Sunder Lal
B-256//5, Inder Enclave Phase-I,
Kirari Suleman Nagar, Delhi
Pincode - 110086
Aged about 28 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
3. Maneesh Sharma
S/o Sh. Kartar Singh Sharma
R/o VPO Kayasa,
Teh. Neemrana,
Distt. Alwar, Rajasthan.
Pincode - 301703.
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
4. Vishal
S/o Sh. Man Mohan
R/o C-55, Hari Enclave Part-I.
Kirari, Suleman Nagar,
Delhi.
Pincode - 110086.
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
5. Sumit Kumar Bansal
S/o Sh. Satyabeer Singh Bansal
R/o Vill. Agrola,
117 OA No. 1624/2022 &
batch
P.O. Loni,
Distt. Ghaziabad (U.P.).
Pincode - 201102.
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
6. Nishu Kumar
S/o Sh. Rampal Singh
R/o Vill. Laxmi Enclave,
Kh. No. 572, Ward No. 1,
P.O. Loni, Distt. Ghaziabad (U.P.)
Pincode - 201102.
Aged about 31 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
7. Lokesh Dutt
S/o Sh. Sunil Dutt
R/o VPO Ghumanhera,
New Delhi.
Pincode - 110073.
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
8. Aniket Kumar
S/o Sh. Anil Choudhary
R/o H. No. 3305,
VPO Jalalabad, Muradnagar
Distt. Ghaziabad (U.P.)
Pincode - 201206.
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
9. Saurabh Singh
S/o Sh. Mahender Singh
R/o H. No. 3930,
Gali No. 110/105,
Block - B,Sant Nagar,
Burari, Delhi.
Pincode - 110065,
Aged about 30 years
Group ‗C'
118 OA No. 1624/2022 &
batch
{(Candidate to the post of Head Constables
(Ministerial)}
10. Punit Jangir
S/o Sh. Omprakash Jangir
R/o E-188,Budh Vihar,
Distt. Alwar,Rajasthan.
Pincode - 301001.
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
11. Mohit
S/o Sh. Jitender
R/o VPO Badli,
Distt. Jhajjar,
Haryana.
Pincode - 124105.
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
12. Yogesh
S/o Sh. Krishna Singh
R/o Vill. Rawri Rawra,
Post Muradnagar,Haryana.
Pincode - 201206.
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
13. Gaurav Saini
S/o Sh. Shyambeer Saini
R/o VPO Jataula,
Teh. Farukh Nagar,
Distt. Gurugram,
Haryana.
Pincode - 122504.
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
14. Ajay Gautam
S/o Sh. Rajender Singh
119 OA No. 1624/2022 &
batch
R/o E-192/12,
Hari Nagar Part-II,
Meethapur Chowk,
New Delhi.
Pincode - 110044.
Aged about 32 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
15. Sanjay Kumar
S/o Sh. Hansroop
R/o VPO Kasandi,
Vill. Kasandi, Teh. Gohana,
Sonipat, Haryana,
Pincode - 131305.
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
16. Anuj Rathoure
S/o Sh. Amar Singh Rathoure
R/o Vill. Kulesara,
Greater Noida,
Distt. Gautambudh Nagar (U.P.).
Pincode - 201306.
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
17. Deepak Kumar Kaushik
S/o Sh. Ashok Kaushik
R/o Qtr. No. 286,
Police Colony, Ashok Vihar,
Phase -I, Delhi.
Pincode - 110052.
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
18. Kalyani Kumari
D/o Sh. Vinay Kumar Mishra
R/o House No. 358,
Sector-A/6, Pocket -11,
Narela, Delhi.
Pincode - 110040
120 OA No. 1624/2022 &
batch
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
19. Arun Panwar
S/o Sh. Mahendra Singh
R/o 235, Nanheda, Alyarpur,
Near Dharmkanta,
Amroha (U.P.).
Pincode - 244221.
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
20. Varsha Nehra
D/o Sh. Mahipal Singh
R/o B-302, 3rd Floor,
P.S. Punjabi Bagh (West),
New Delhi.
Pincode - 110026
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
21. Avadhesh Yadav
S/o Sh. Suresh Singh Yadav
R/o H. No. 79, Firojpur,
Gouspur, Ghazipur, (U.P.).
Pincode - 233227
Aged about 28 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
22. Dinesh Kumar
S/o Sh. Shiv Raj
R/o Flat No. 218-B,
Tower -18, Gulmohar Green Society,
Near Hindon Airforce Station,
Mohan Nagar,
Ghaziabad, (U.P.)
Pincode - 201007.
Aged about 33 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
121 OA No. 1624/2022 &
batch
23. Gaurav Bhardwaj
S/o Sh. Surender Bhardwaj
R/o House No. 266,
Bankner Narela,
North West Delhi
Pincode - 110040
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
24. Narendra Singh
S/o Sh. Mangal Singh
R/o Outside of Chand Pole Gate,
Karigran Mohalla,
Sikar Ward No. 21,
Rajasthan
Pincode - 332001
Aged about 32 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
25. Sahil Ramrakhyani
S/o Sh. Sunil Ramrakhyani
R/o H- 6/1,
Malivya Nagar
New Delhi
Pincode - 110017
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
26. Sukhchain
S/o Sh. Balbir Singh
R/o VPO Girawar,
Teh. Meham,
Distt. Rohtak (Haryana).
Pincode - 124111
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
27. Parveen
S/o Sh. Rajbir Singh
122 OA No. 1624/2022 &
batch
R/o Vill. Kheri Jat,
Jhajjar, Haryana
Pincode - 124105
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
28. Manisha Kumari
D/o Sh. Umed Singh
R/o Vill. Nahar,
P.O. Nahar, Rewari
Near Shiv Mandir
Pincode - 123303
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
29. Vakil
S/o Sh. Sunder Singh
R/o Dhani Thakria,
Teh. Hansi, Dist. Hisar,
Haryana.
Pincode - 125033.
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
30. Kalpana Deg
D/o Sh. Subhash Chander Beg
R/o Bherupura,
Suratgarh,Ganganagar,
Rajasthan
Pincode - 335804
Aged about 28 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
31. Hitesh
S/o Sh. Mahavir Singh Khatri
R/o H. No. 1465
Pana, Paposiyan,
Narela, Delhi.
Pincode - 110040
Aged about 30 years
Group ‗C'
123 OA No. 1624/2022 &
batch
{(Candidate to the post of Head Constables
(Ministerial)}
32. Yudhvir
S/o Sh. Chander Singh
R/o Rolad, Latifpur,
Sonipat, Haryana
Pincode - 113024
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
33. Harnek Singh
S/o Sh. Charan Singh
R/o VPO Hatwana
Teh. Pundri,
Distt. Kaithal,
Haryana.
Pincode - 136026
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constables
(Ministerial)}
....Applicants
(By Advocate: Mr. Ajesh Luthra)
VERSUS
1. Commissioner of Police
Delhi Police Hdqrs.
(New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
2. Dy. Commissioner of Police
(Establishment)
Delhi Police Hdqrs. (New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
3. Lt. Governor
GNCT of Delhi
Raj Niwas,
Rajpur Road,
Delhi-110054.
4. Staff Selection Commission
Through its Chairman (Head Quarter),
124 OA No. 1624/2022 &
batch
Block No 12, CGO Complex,
Lodhi Road, New Delhi-110`504
5. Union of India,
Through its Secretary,
Department of Personnel & Training,
Ministry of Personnel, Public Grievance & Pension,
North Block, New Delhi
...Respondents
(By Advocate: Mr. Amit Anand, Mr. Amit Yadav,
Mr. S.N.Verma)
O.A. No. 1515/2022
1. Deepak Sharma
S/o Sh. Ramesh Chand Sharma
R/o X/1067, Street No. - 4,
New Chand Nagar,
Gandhi Nagar, Delhi - 110031
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
2. Pankaj Ghalayan
S/o Sh. Rajpal Singh
R/o Vikas Nagar, Gali No. 1,
Near N.F.L., Township Panipat,
Haryana - 132106
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
3. Ravi Yadav
S/o Sh. Risal Singh
R/o V.P.O. Kherki Daula,
Distt. Gurugram, The- Manesar,
Haryana - 122004
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
4. Deepika Vats
D/o Sh. Rakesh Vats
R/o 5/144, Nehru Park,
Bahadurgarh, Haryana - 124507
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
125 OA No. 1624/2022 &
batch
5. Himanshi
D/o Sh. Ramesh Kumar
R/o 2/38, Veena Enclave,
Nangloi, Delhi - 110041
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
6. Manish
S/o Sh. Inder Jeet Singh
R/o H. No. 135, Village - Nangli,
Poona, North West Delhi - 110036
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
7. Kuldeep Singh
S/o Sh. Rohtas Singh
R/o V.P.O. - Mankrola,
Distt.- Gurgaon,
Haryana - 122505
Aged about 28 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
8. Rupender
S/o Sh. Jagdish
R/o Vill - Budheri,
P.O. - Nakipur, The-Loharu,
Distt. - Bhiwani - 127201
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
9. Gaurav Kumar
S/o Sh. Devendra Kumar
R/o Vill - Sheepura,
P.O. Siwal Khas,
Distt. - Meerut, U.P. - 250501
Aged about 31 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
10. Braj Kishore
S/o Sh. Indra Pal Singh
R/o Mohalla - Madalpuriya,
Tappal Road, Jewar,
Post- Jewar (U.P.)
Distt- G.B. Nagar,
126 OA No. 1624/2022 &
batch
U.P. - 203135
Aged about 31 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
11. Sonu
S/o Sh. Ramkishan
R/o New Patel Park,
Bahadurgarh, (Jhajjar),
Haryana - 124507
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
12. Devendra Sing Dhami
S/o Sh. Prem Sing Dhami
R/o Vill-Papri, P.O. - Sevilla,
Tehsil - Munsyari, Distt - Pithoragarh,
Uttarkhand- 262554
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
13. Nishant Arora
S/o Sh. Ishwar Lal Arora
R/o H.No. 59, Punjabi Colony,
Narela, Delhi - 110040
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
14. Anil Kumar
S/o Sh. Surendra Kumar
R/o Vill+Post - Bhoora
Tehsil - Kairana, Distt.-Shamli,
U.P. - 247774
Aged about 31 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
15. Inderjeet Sharma
S/o Sh. Pratap Sharma
R/o 520, Block-6,
Street No. 2, Vishwas Nagar,
Shahdara, Delhi - 110032
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
127 OA No. 1624/2022 &
batch
16. Raju Katare
S/o Sh. Vakeel Prasad Katare
R/o Police Colony, Tighra,
Gwarlior, M.P.
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
17. Vinay
S/o Sh. Ramkanwar
R/o V.P.O. - Sisana - 1,
Tehsil-Kharkhoda,
Distt. - Sonipat,
Haryana - 131408
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
18. Sunny Maan
S/o Sh. Rothas Singh
R/o C-141, Gali No. 20,
Khajuri Khas, Delhi - 110094
Aged about 28 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
19. Sandeep
S/o Sh. Veerapal Singh
R/o B-II, Street No. 1,
Chander Nagar,
Delhi - 110094
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
20. Arvind Suhag
S/o Sh. Ashwani Suhag
R/o V.P.O. -Bishan,
Tehsil - Beri, Distt. - Jhajjar,
Haryana - 124201
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
21. Sandeep Malik
S/o Sh. Gulab Singh Malik
R/o Flat No. 15, Saptarishi Apartment,
Pocket - 7, Sector - 23, Rohini,
Delhi - 110085
128 OA No. 1624/2022 &
batch
Aged about 28 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
22. Iqbal Singh
S/o Sh. S. Tarlochan Singh
R/o D-1, 3rd Floor, Galaxy Apartment,
Kh. No. 784/3, Mandir Wali Gali,
Kamalpur, Burari - 110084
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
23. Vikas Rana
S/o Sh. Narender Singh Rana
R/o House No. - 382,
Near Arya Samaj Mandir,
Village - Mukhmelpur,
North West Delhi - 110036
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
24. Naveen
S/o Sh. Brahmanand
R/o Vill - Dhiraie, P.O. - Lakhsyar,
Tehsil - Kalsi, Dehradun,
Uttrakhand - 248158
Aged about 32 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
25. Rohit Kumar
S/o Sh. Ramesh Chand
R/o Q-19A, Police Station,
Geeta Colony, New Delhi - 110036
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
26. Hira Lal
S/o Sh. Hari Singh
R/o Ward No. 12, Rabhari Mohalla,
Gohana, Sonipat ,
Haryana- 131301
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
129 OA No. 1624/2022 &
batch
27. Monu
S/o Sh. Kaptan Singh
R/o V.P.O. Ladrawan,
Tehsil - Bahadurgarh,
District - Jhajjar,
Haryana - 124507
Aged about 32 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
28. Krishan Kumar Arya
S/o Sh. Leela Ram Arya
R/o Vill- Kothal,
Post - Santhalpur, Tehsil - Banjur,
District - Alwar,
Rajasthan - 301402
Aged about 32 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
29. Shailesh Kumar
S/o Sh. Dinesh Kumar
R/o B-121, Street No. 9,
Shiv Vihar, Karawal Nagar,
Delhi - 110094
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
30. Gaurav Kumar
S/o Sh. Ran Singh
R/o V.P.O. - Ajarka,
Tehsil - Mundawar,
District - Alwar,
Rajasthan - 301401
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
130 OA No. 1624/2022 &
batch
31. Kanti
D/o Sh. Gulab Singh
R/o V.P.O. - Ajarkara,
Teh-Mundawar, Distt-Alwar,
Rajasthan - 301401
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
32. Kapil Kumar
S/o Sh. Mahi Pal
R/o V.P.O. - Shakalpura,
Post - Chirori, Distt. - Ghaziabad,
Pin - 201102
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
33. Rahul Yadav
S/o Sh. Radhey Shyam
R/o H.No. 3159/72, Block - E-2,
Badarpur, Molarband Extension,
New Delhi - 110044.
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
34. Mohit Dhaka
S/o Sh. Jagpal Singh Dhaka
R/o B-227/6, Ram Gali,
Gali Number - 7, Ashok Nagar,
Delhi - 110093
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
131 OA No. 1624/2022 &
batch
35. Rubi
D/o Sh. Jai Prakash
R/o V.P.O. - Berla,
District - Charkhi Dadri,
Haryana - 127308
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
36. Mohini
D/o Sh. Rajesh Singh
R/o D-31/948,
East Gokalpur,
Delhi - 110094
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
37. Kapil
S/o Sh. Dibban
R/o Vill. Bhiduki,
Tehsil - Hodal,
Distt. - Palwal,
Haryana - 121107
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
38. Aman Pal
S/o Sh. Madan Pal
R/o C-365, Sector - 1,
Shatabdi Nagar, Rithani,
Meerut, U.P. - 250103
Aged about 30 years
Group ‗C'
132 OA No. 1624/2022 &
batch
{(Candidate to the post of Head Constable (Ministerial)}
39. Aviraj Malik
S/o Sh. Ratan Singh Malik
R/o VPO Chhanysa,
Tehsil - Dadri,
District - Gautambudh Nagar,
U.P. - 203207
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
40. Kushal
S/o Sh. Randhir Singh
R/o Vill- Issapur, Najafgarh,
New Delhi - 110073
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
41. Jyoti
D/o Sh. Ravinder
R/o 3 600, Revenue Colony,
Bhiwani, Haryana - 127021
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
42. Sumit Patel
S/o Sh. Surendra Singh
R/o House No. 38, Teela,
Shavajpur, Loni,
Ghaziabad, U.P. - 201102
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
133 OA No. 1624/2022 &
batch
43. Sonu Bansal
S/o Sh. Mahkar Singh
R/o Village - Ghatoli,
Post - Duttnagar,
District - Baghpat
U.P. - 250626
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
44. Roopal Chaudhary
D/o Sh. Devender Singh
R/o Vill - Lalpur,
P.O. - Babugarh Cantt.,
Distt. - Hapur, U.P. - 245201
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
45. Ravi
S/o Sh. Jagbir
R/o VPO Bhaini,
Maharajpur, Tehsil - Meham,
P.O. - Bhaini Maharjpur,
Haryana, Rohtak - 124112
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
46. Sunil Kumar
S/o Sh. Suresh Kumar
R/o G-58, Gulshan Park,
Nangloi, Delhi - 110041
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
134 OA No. 1624/2022 &
batch
47. Amisha
D/o Sh. Rohitashv Fogat,
R/o Chirawa, Jhunjhunu,
Rajasthan - 333026
Aged about 28 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
48. Anil Parmar
S/o Sh. Raghoveer Singh
R/o K-20/2, Street No. 4,
West Ghonda, Delhi - 110053
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
49. Promila
D/o Sh. Ratan Singh Malik
R/o VPO Ghirai,
District - Hisar,
Haryana - 125033
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
50. Manish
S/o Sh. Radhey Kishan
R/o QTR No. 169,
Vikashpuri, Police Colony,
New Delhi - 110018
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
51. Shamsher Singh
S/o Sh. Ramesh Chhoker,
R/o VPO Naraina,
135 OA No. 1624/2022 &
batch
Tehsil - Samalkha,
Distt - Panipat,
Haryana - 132101
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
52. Yogesh
S/o Sh. Rajender
R/o VPO Sanpera
Tehsil - Ganuar
District - Sonipat,
Pincode - 131039
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
53. Shivam Basthan
S/o Sh. Pawan Kumar
R/o RZ/D-110,
Pratap Garden, Uttam Nagar,
New Delhi - 110059
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
54. Parveen Kumar
S/o Sh. Satpal Singh
R/o 75-76, Laxmi Vihar,
Jain Road, Dwarka Mor,
New Delhi - 110059
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
136 OA No. 1624/2022 &
batch
55. Manjeet
S/o Sh. Virender
R/o H. No. 1831,
VPO - Sisana - 2,
Tehsil - Kharkhoda,
District - Sonipat,
Haryana - 131408
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
56. Sachin
S/o Sh. Ram Karan
R/o VPO Mehlana,
District - Sonipat,
Haryana - 131001
Aged about 26 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
57. Vikash Kumar Singh
S/o Sh. Vijendra Singh
R/o Engineers Colony,
Quarsi by pass on Road Aligarh,
U.P. - 202001
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
58. Mohd. Fareed
S/o Mohd. Younus
R/o K-281, New Seelampur,
Delhi - 110053
Aged about 29 years
Group ‗C'
137 OA No. 1624/2022 &
batch
{(Candidate to the post of Head Constable (Ministerial)}
59. Sudhir
S/o Sh. Satyawan
R/o VPO Dhigana,
District - Jind,
Haryana - 126114
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
60. Pradeep Dubey
S/o Sh. Sahab Singh
R/o House No. 182,
Singhu, North West Delhi
Pincode - 110040
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
61. Sourav Tomar
S/o Sh. Virender
R/o VPO-SOOP (Bhagpat)
U.P. - 250623
Aged about 25 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
62. Disha Kumari
D/o Sh. Hari Ram
R/o Village - Todi,
Vaya-Gudha Gorjika,
Tehsil - Udaypurwati
District - Jhunjhunu,
Rajasthan - 333022
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
63. Sanjeev Kumar Pal
S/o Sh. Ram Kishan Pal
R/o H. No. B-29, 458/12/91
Guru Teg Bahadur Nagar,
138 OA No. 1624/2022 &
batch
Gaispura, Ludhiana,
Punjab - 141015
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
64. Khushbu Kumarik
D/o Sh. Sharvan Kumar
R/o Garg PG 620,
Mukherjee Nagar, Delhi - 110009
Aged about 29 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
65. Sonia Panwar
D/o Sh. Prempal Panwar
R/o Village - Doghat Patti,
PO-Doghat, Tehsil - Baraut
District - Baghpat - 250622
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
66. Sachin Malik
S/o Sh. Gurbachan Singh
R/o H. No. 58, Village - Jaffarpur,
Tehsil - Ganaur, District - Sonipat
Haryana - 131101
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
67. Anshu Singh
D/o Sh. Ashok Singh
R/o Vill - Ajau, Tehsil - Kumher,
VPO-Ajau, Bharatpur, Rajasthan - 321303
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
68. Govind
S/o Sh. Rajbir
R/o House No. 352, VPO - Neemriwali,
139 OA No. 1624/2022 &
batch
Bhiwani, Haryana - 127309
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
69. Arjun Shokhanda
S/o Sh. Jagat Singh Shokhanda
R/o H. No. 72, Village - New Roshan Pura,
Najafgarh, New Delhi - 110043
Aged about 30 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
70. Ankit Kumar
S/o Sh. Anil Kumar
R/o V.P.O. Kultana, Tehsil - Sampla,
District - Rohtak, Haryana - 124501
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
71. Prachi Tyagi
D/o Sh. Rajeshwar Tyagi
R/o B-005, KDP Grand Sawana
Rajnagar Extension,
Ghaziabad - 201017
Aged about 27 years
Group ‗C'
{(Candidate to the post of Head Constable (Ministerial)}
....Applicants
(By Advocate: Mr. Ajesh Luthra)
VERSUS
1. Commissioner of Police
Delhi Police Hdqrs.
(New Building),
Behind Parliament Street Police Station,
New Delhi - 110001
2. Dy. Commissioner of Police
(Establishment)
Delhi Police Hdqrs. (New Building),
140 OA No. 1624/2022 &
batch
Behind Parliament Street Police Station,
New Delhi - 110001
3. Lt. Governor
GNCT of Delhi
Raj Niwas,
Rajpur Road,
Delhi-110054.
4. Union of India,
Through its Secretary,
Department of Personnel & Training,
Ministry of Personnel, Public Grievance & Pension,
North Block, New Delhi
5. Staff Selection Commission
Through its Chairman (Head Quarter),
Block No 12, CGO Complex,
Lodhi Road, New Delhi-110`504
... Respondents
(By Advocate: Mr. Amit Yadav, Mr. Amit Anand,
Mr. Pradeep Kumar Sharma)
141 OA No. 1624/2022 &
batch
ORDER
By Hon'ble Mr. Manish Garg, Member (J) The common controversy involved in all the present original applications is grant of age relaxation for recruitment to three post(s), namely, (I) Head Constable (Ministerial), (II) Head Constable (AOW) and (III) Constable (Driver) in Delhi Police Examination, 2022.
2. With the consent of learned counsel for the respective parties, all cases are taken up for adjudication and hearing together. The cases are being disposed off by a common judgment involving more or less identical issues. (I) OA No. 1624/2022, OA No. 554/2022, OA No.1822/2022, OA No.1515/2022 pertain to post of Head Constable (Ministerial), (II) OA No.1789/2022, OA No.1890/2022, (III) OA No.1944/2022, OA No. 533/2022 pertained to post of Head Constable (AOW).
3. OA No.1624/2022 is being taken up as a lead case.
4. In the above two categories of posts, i.e. (I and II) brief facts are that the applicants had applied for recruitment to the posts of Head Constables (Ministerial) [HC (Min.)], which was initiated in the year 2019 and had submitted the requisite fee too. However, the selection examination was 142 OA No. 1624/2022 & batch not conducted and after more than one year, the recruitment was cancelled vide publication dated 05.03.3021 whereas the last recruitment was conducted in the year 2013 by Delhi Police. The applicants have now become overage and are thus seeking age relaxation towards next recruitment as a one time measure. Their representations have been rejected vide Order dated 07.02.2022 (Annexure A/1) by an incompetent authority. As on 17.05.2022, respondents have issued fresh process of recruitment by way of an Advertisement (Annexure A/2) through Staff Selection Commission (SSC), without providing for age relaxation to the candidates of the earlier cancelled process.
5. The sum and substance of the learned counsels for the applicants in support of their case, inter alia, reads as under:-
5.1 In the year 2019, respondents initiated a recruitment process to the post of HC (Min.). Total 554 vacancies were advertised which included 372 Male and 182 Female vacancies.
5.2 Applicants, being eligible for the posts, duly presented their candidature by filling up application forms and deposit of requisite examination fee.143 OA No. 1624/2022 &
batch 5.3 The said recruitment process was initiated by the respondents after 6 years of the earlier process. The preceding recruitment was conducted in the year 2013. Since no vacancies were advertised in last six years, vacancies kept on accumulating.
5.4 As per Rule 10 of Delhi Police, (Appointment & Recruitment) Rules, 1980 selection towards the posts of HC (Min.) is to be held once or more frequently every year. For ready reference, Rule 10 is reproduced here as follows:
"10. Appointments to Ministerial Cadre- Direct recruitment to ministerial cadre shall be made only in the rank of Head Constable (Ministerial) and of Stenographers in the rank of Assistant Sub-inspector. Competitive examinations for the purpose shall be held once or more frequently every year as the Commissioner of Police may decide depending upon the number of vacancies. xxxxxxxxxxxxx"
5.5 Even though the said selection process was initiated after 6 years of the previous recruitment, respondents did not proceed further for a period of more than 1 year and cancelled the Recruitment process on 05.03.2021 by way of publication in the newspapers. No specific reason for cancellation of the Recruitment has been assigned. The only reason mentioned is "Administrative Grounds" which is absolutely vague.
5.6 Representations were submitted by few of the candidates to the respondents for restoration of selection 144 OA No. 1624/2022 & batch process, as applicants have crossed the upper age limit by, now or to provide for age-relaxation.
5.7 Vide Impugned Order dated 07.02.2022 (Annexure A/1), respondents have refused to restore the recruitment process of the year 2019 and informed that no age relaxation will be provided to the candidates who were within age when the process was initiated in the year 2019, but have become over age now.
5.8 In the proceedings of OA No. 544/2022, respondents/Delhi Police in their counter affidavit (Annexure A/8) have stated that the matter of age- relaxation has been examined in the Hdqrs. and view of conducting recruitment by SSC, candidates of 2019 exam would not be given additional benefit of age. For ready reference, the stand of respondents as stated in counter affidavit filed in OA 544/2022 is reproduced here as follows:
"Consequent to this some candidates of Exams., 2019 submitted applications/requests/RTI applications for giving benefit of relaxation in age in next recruitment. The matter was examined in this Hdqrs. and view of conducting recruitment by SSC, candidates were informed that the recruitment for the post of HC(Ministerial) and HC(AWO/TPO) in Delhi Police would be conducted afresh by the Staff Selection Commission and candidates of Exam, 2019 would not be given additional benefit of age. They can apply for the posts, if fulfilling required eligibility conditions the including age criteria to be notified by the recruiting agency Staff Selection Commission."145 OA No. 1624/2022 &
batch 5.9 Relaxation power is available under Rule 30 of Delhi Police (Appointment & Recruitment) Rules, 1980 which reads as follows:
"30. Power to relax- When the Administrator is of the opinion that it is necessary or expedient so to do, he may, by order, for reasons to be recorded in writing, relax any of the provisions of these Rules with respect to any class, category of persons or posts or in an individual case."
5.10 The issue has not been considered by the Competent Authority i.e. the Administrator, as is evident from the above paras.
5.11 Lastly, it is urged that similar age-relaxation has been granted by Haryana Staff Selection Commission in its recent advertisement No.30.03.2021 in its recent advertisement No.30.03.2021 in its Sub-Inspector (Male) Recruitment and Adv. No.4/2020 in its Male Constables (General Duty) and Female Constables (General Duty) since the previous recruitment was cancelled and many candidates had become overage.
5.12 Delhi Govt. in its recruitment of Teachers which was cancelled and re-advertised as post code 1/18, Advertisement No.01/18, granted age-relaxation to the candidates of earlier advertisement which had been cancelled.
146 OA No. 1624/2022 &
batch
6. To substantiate, the learned counsel for the applicant has relied upon following case laws:-
a) Reena Kumari and ors. vs. Jharkhand Public Service Commission & ors., SLP No.13860/2021 decided by Hon'ble Supreme Court on 25.08.2021. (page 184-185)
b) Bishan Lal and others vs. Food Corporation of India, LPA No.930/2018 decided by Hon'ble Punjab and Haryana High Court on 28.02.2019. ( page 186-189)
c) Sachin and others vs. Central Reserve Police Force, WP (C) No.90/2023 decided on 20.01.2023 by Hon'ble High Court of Delhi wherein it has been held as under:
―21. This Court has no contrary view in the facts of the present case as the one taken by the Supreme Court in High Court of Delhi Vs. Devina Sharma (Supra). In the facts and circumstances of this case and in view of the fact that the candidates like the petitioners have been deprived to seek recruitment in CRPF for no fault of theirs, due to non-conduct of examination by the CRPF and in view of the fact that after 2016 till 2022, no examination for the post of Head Constable (Ministerial) by respondent No.1 was held, we are of the opinion that the petitioners and similarly situated personnel cannot be deprived of the right to appear in the examination. Also when Rule 9 of CRPF grants the power to relax the Rules wherever necessary, in the interest of justice, we find that relaxation of three years in the upper age limit can be given to the candidates who wish to apply pursuant to the advertisement in question. It goes without saying that even if upper age to appear in the said examination is relaxed, the appointments to the said posts would only be governed only after the candidates are successful in the recruitment process i.e. by passing out necessary criteria of Computer Based Test, Skill Test, Physical Standard Test (PST), Documents Verification (DV), Detailed Medical Test (DME) & Review Medical Test (RME).147 OA No. 1624/2022 &
batch
22. In view of aforesaid observations and in the light of the fact that the last date of applying for the said post is 25.01.2023, we hereby direct the respondents to issue a Corrigendum on or before 25.01.2023 declaring relaxation of age of 03 years as a „one time measure‟ and also extending the date of inviting applications for the post in question.‖
7. Contesting the claim of the applicants, the learned counsels for respondent(s) have urged that the application fee was Rs. 100/- which was exempted for women, SCs/STs, Persons with Disabilities (PwD) and Ex- Servicemen candidates. Apart from advertisement for the post of HC (Min.), an advertisement to fill up 649 vacancies for the post of HC (AWO/TPO) in Delhi Police was also published in the leading newspapers on 22.12.2019 and detailed advertisement in Employment News dated 28.12.2019. In response to advertisements for the posts of HC (Min.) and HC(AWO/TPO), 11,08,163 applications for HC (Min.) and 4,77,377 for HC (AWO/TPO) were received through an Outsourced Agency engaged by Delhi Police through open tender for end-to-end execution of Computer Based Exam (CBE) and its associated activities. Since a large number of applications were received, the expenditures for conducting Computer Based Examinations for both the posts were beyond the competency of Head of Department (HoD), therefore, proposals for expenditure sanction amounting to Rs.18,61,71,384/- + GST for the post of HC (Min.) and Rs.8,01,99,336/- + GST for HC 148 OA No. 1624/2022 & batch (AWO/TPO) were sought from MHA, GOI, New Delhi. The matter was examined thoroughly at MHA level and in consultation with IFA/MHA. Finally, the MHA, GOI vide its letter No. E.14014/20/2020-UTP dated 12.10.2020 conveyed approval of competent authority for conducting the recruitment for the posts of HC (Min.), HC (AWO/TPO) and all other categories presently proposed for recruitment by Delhi Police through SSC. Thereafter, SSC was requested demi officially vide DO letter dated 15.10.2020 for undertaking the recruitment of HC (Min.) and HC (AWO/TPO) Exam., 2019 and also exploring feasibility to make tripartite agreement between SSC, Delhi Police and the outsourced agency engaged by Delhi Police. In response, the SSC vide its D.O. letter No 3-2/2020-P&P-I dated 15.01.2021 informed that it would not be feasible to enter into a tripartite agreement but willing to conduct two separate examinations for the posts of HC (Min.) and HC (AWO/TPO). The SSC also intimated the timeline for inviting online applications for the posts and conducting of Computer Based Examination as per availability of slots. Therefore, the advertisements for the post of HC (Min.) and HC (AWO/TPO) were cancelled on administrative grounds and published 'Notice' in this regard in leading newspapers of all States/UTs on 05.03.2021 and Employment News/Rozgar Samachar dated 13.03.2021. 149 OA No. 1624/2022 &
batch
8. The instant case was listed before the Principal Bench of this Tribunal on 10.06.2022 and after hearing the matter, following interim direction was passed:
"Therefore, in my considered opinion, the interest of justice demands that the applicants be allowed to appear in the said examination, strictly on provisional basis subject to the outcome of the present application; the purpose of this direction is that the result qua the applicants shall not be declared without the leave of this Court. The respondents are directed accordingly to accept the applications of the current applicants through whatever mode that has been prescribed for the submission of applications and the same should be communicated to the applicants well in time, enabling them to submit their applications before the last date well in time and ensure that in compliance of these directions provisional admission in the said examination is provided to the applicants.
In case the applications are being submitted through the online software/applications the respondents shall make necessary provisions for accepting the applications of the present applicants. However, in case there is any technical impediment to the same, an alternative mode shall be offered for the same to the applicants before the closing date"
9. Some candidates, who had applied for recruitment Examination, 2019, have approached this Tribunal and filed different OAs i.e. 544/2022, 1515/2022, 1574/2022, 1624/2022, 1634/2022 and 1882/2022. The ibid cases were listed before the Principal Bench of this Tribunal on different dates and the Court pronounced similar interim relief to the petitioners and directed the respondents (i.e. SSC & Delhi Police) to accept their application forms in any manner.
150 OA No. 1624/2022 &
batch
10. Rule 30 of Delhi Police (Appointment & Recruitment) Rules, 1980 is related to power to relax by the Hon'ble LG, Delhi. This rule has no relevancy with the present case of the applicant. The Delhi Police makes recruitment as per relevant recruitment rules issued by the Govt. of NCT of Delhi with the approval of Hon'ble LG, Delhi. Moreover, as per the Standing Order and terms & conditions advertised for the post, in cases where more than one candidate secure the equal aggregate marks, tie will be resolved firstly by giving the older candidate preference, therefore, this will be disadvantage for other candidates younger in age.
11. Even though there are no pleadings qua locus standi of the applicants to approach, it was urged during the course of arguments the present OA are not maintainable inasmuch as there is no impugned order (Annexure-1), which have addressed to them and without taking re- course to alternative remedy, the applicants could not have approached this Tribunal straight away. It was also argued that power to grant age relaxation under Rule 30 is restricted to Standing Order No.212 issued by Delhi Police.
12. Learned counsels for respondents sought to draw a distinction that the judgment dated 22.09.2021 of the Hon'ble Supreme Court of India in the case of Reena 151 OA No. 1624/2022 & batch Kumari & Ors. Vs Jharkhand Public Service Commission & Ors. is related to fixing the crucial date for determining the age for Jharkhand Combined Civil Services Competitive Exam which is quite different from the case of the applicants. In the instant case the advertisement for the post of HC (Min.) Exam., 2019 published by Delhi Police was cancelled on administrative grounds and now all the available vacancies will be filled up through SSC as per directions of MHA, GOI, New Delhi for which vacancies will be advertised and online applications will be obtained by recruiting agency SSC. In response to the para G it is submitted that every case has its own merit, facts and circumstances. The judgment passed by the Hon'ble Punjab and Haryana High Court in LPA No. 930/2018 - Bishan Lal & Ors. Vs FCI are quite different, therefore, the said judgments do not apply in the case of the applicants. Each and every decision is taken by the Courts as per facts and circumstances and merits of the cases. The decisions were taken by other recruiting agencies and no comments can be given on the matter. Delhi Police makes recruitment as per relevant recruitment rules and Standing Orders. Reliance has been placed on following case laws:-
(a) Dwarka Sawale Vs. Hon'ble High Court WP (C) No. 221/2022- decided on 30.03.2022 by Hon'ble Apex Court, 152 OA No. 1624/2022 & batch wherein the applicant could not succeed despite given permission to appear in examination.
(b) State of J and K Vs Shaheena Masarat and Anr. -
Civil Appeal No.4991/2012 decided by Hon'ble Apex Court on 29.09.2021 , wherein it was held as under:
―9. .... While referring to the scheme in detail, the High Court took note of the fact that the Government can relax the upper age limit for regularization of Re-Ts. The scheme was discontinued and Re-Ts appointed under the scheme were considered for absorption as General Line Teachers. Even if a Re-T teacher was overaged, he/she would be eligible for formal appointment in the Government by relaxation of age. In view of the above, the Division Bench directed the continuance of Respondent No.2.‖
(c) Ajay Kumar Yadav vs. State of UP, Writ Appeal No.7783/2022 decided on 11.11.2022 by Hon'ble High Court of Allahabad wherein it is held as under:
―14. Covid-19 pandemic has stalted and affected not only day to day life of a human being but has affected State's normal working and an example of it is the recruitment process in question which is scheduled after four years. Resultantly, petitioners became over aged according to cut off date i.e. they have crossed the age of 40 years before July 1, 2022 i.e. they are born earlier than 2nd July. 1982.
15. In the recruitment process, candidate between 21 years to 40 years are eligible to participate and there is no limit of attempts, therefore, petitioners were eligible to participate in recruitment held prior to recruitment held in 2018, therefore, the argument that they have been denied the right of legal expectation has no force. Considering it was beyond control of the State, therefore, State cannot be faulted for not conducting recruitment examination during Covid-19 pandemic.
16. ‗Year of Recruitment' means a period of twelve months commencing for first day of July of a Calendar year(See Rule 3(1) of the Rules, 1991). 'Age' means that a candidate must not have attained the age of more than forty years on the first day of July of Calendar year in which vacancies 153 OA No. 1624/2022 & batch for direct recruitment are advertised by the Commission (See Rule 10 of the Rules, 1991).
17. Assistant Prosecution Officer examination 2018 was advertised by Advertisement dated 28.12.2018 and cut off date for maximum age was forced to July 1, 2018 whereas for Assistant Prosecution Office examination, 2022 (Advertisement dated 21.4.2022), cut off date for maximum age is fixed i.e. 1.7.2022. The relevant cut off date is fixed according to year of advertisement.
18. In Devina Sharma (Supra), age was relaxed on basis of submission of the recruitment body, therefore, it cannot be treated to be a precedent. In the present case, State has fixed the cut off date and being a policy matter not be disturbed or interfered not being to be 1.7.2022, which has followed earlier pattern arbitrarily. Similarly reckoning date is fixed according to year to recruitment and year of advertisement such as in recruitment process for Uttar Pradesh Police Constable and Head Constable (Advertisement dated 14.1.2018) and the reckoning date was 1 July, 2008.
19. It is settled proposition that due to inaction on the part of the State Government in not filing the posts year-
wise. The candidates cannot get a right to participate in the selection process being over aged and that no body can claim as a matter of right that recruitment on any post should be made every year. State has taken a decision which cannot be interfered except it is arbitrary which the petitioners have failed to make out a substantial case.
20. In the present case, there is no challenge to clauses of advertisement and reckoning date is fixed in accordance with Rules considering date of advertisement year of recruitment considering date of Advertisement to be 21.4.2022, reckoning date is fixed to be 1.7.2022.‖
d) Vikas Rathee and ors Vs Commissioner of Police and ors. - OA No.1955/2022 decided on decided on 17.10.2022 by Co-ordinate Bench of CAT ( PB), New Delhi.
13. In last Category (III), OA No. 1909/2022 and OA No. 2215/2022 pertains to post of Constable (Driver). OA No. 2215/2022 is being taken up as a lead case in this category.
154 OA No. 1624/2022 &
batch
14. In nut shell, the facts of the above Category III pertaining to post of Constable (Driver) are that respondents were to notify the recruitment towards Constables (Driver) in Delhi Police on 27.06.2022. The same was rescheduled to 08.07.2022 vide notice dated 04.07.2022. The advertisement has been issued on 08.07.2022 reckoning the crucial date of determination of age as 01.07.2022, whereas had the advertisement not been delayed and issued as originally scheduled, the crucial date is 01.01.2022. Due to delay in issue of advertisement and departure from original schedule, applicants have been rendered over-age. The last recruitment to the post was conducted in the year 2012, i.e., ten years ago. Applicants aspire for the post but have been rendered in-eligible. Whereas for all other selection process, the crucial date of determining age has been re- determined as 01.01.2022 (which otherwise would have been 01.08.2022 or 01.01.2023) due to delay in notifying recruitments as decided by DoPT/SSC and informed in Parliament on 20.07.2022, the crucial date has not been considered as 01.01.2022 for the instant process. Hon'ble Supreme Court has also approved that where recruitment is conducted after a long time, appropriate age relaxation be provided for. Representations submitted to the 155 OA No. 1624/2022 & batch respondents are pending and at the same time, examination has been notified. Hence this OA.
15. Analysis:
15.1 Besides above submissions made by the respective counsels, following point of consideration emerge in the present set of two OAs.
15.2 It is not disputed that there is no provision for conduct of examination in manner prescribed under Rule 10 of 1980 Rules. However, Rule 30 is relevant for the purpose of age relaxation.
15.3 The delay in issuance of advertisement has grossly prejudiced the applicants as the applicants are now rendered overage since as per S.O. 208/2019 (Annexure A-
14), the crucial date for determining the age of candidate is treated as 1st January, if the advertisement is issued on or before 30th June and if the advertisement is issued on or after 1st July, the crucial date for determining age is 1 July of the calendar year. This has also been confirmed under RTI reply dated 11.04.2022 (Annexure A/5). Due to rescheduling the date of advertisement (which originally was 27tn June 2022) to 08.07.2022 the applicants have been rendered overage. Had the advertisement been issued on 27.06.2022 as per original schedule, the crucial date for 156 OA No. 1624/2022 & batch determination of candidates' age would have been 1st January 2022 and so computed, the applicants are eligible. However, now the applicants are rendered over age. 15.4 On 20.07.2020 to unstarred question No. 537, DoPT has informed the Parliament that since the recruitment cycle of SSC was delayed due to Covid-19 pandemic, therefore for all the examinations being advertised in the year 2022, SSC has decided to fix crucial date for determining age as on 01.01.2022 which is normal course would have been 01.08.2022 or 01.01.2023 (depending upon the post of year in which recruitment is advertised, copy of the Question/Answer as available on DOPT website is annexed as Annexure A/6. It is submitted that the advertisement for the instant post scheduled to be notified on 27.06.2022 got delayed at SSC end and issued on 08.07.2022. Acting upon the said decision, SSC on 20.07.2022 itself, fixed the crucial date of 1 st January, 2022 towards the Translators Exam-2022 as is evident from the advertisement dated 20.07.2022 and Sub- Inspector exam advertisement dated 10.08.2022 (Annexure A/7) (Colly).
15.5 It is relevant to point out here that the last recruitment of Drivers in Delhi Police was conducted in the year 2012. No recruitment has been conducted thereafter 157 OA No. 1624/2022 & batch for last 10 years and now when the advertisement was to be issued in 2022, whereby, applicants would have got an opportunity towards the post in Delhi Police, that too has been snatched. As a model employer, respondents ought to consider this relevant aspect.
16. Having heard the learned counsel for the parties, on perusal of records as well submissions made thereto, the point of determination in above OA(s) can be crystallized as under :-
16.1 Whether the impugned action of the respondent is justiciable and in consonance with Rule 10 read with Rule 30 of Delhi Police (Appointment and Recruitment) Rules, 1980, (hereinafter read as Rules 1980) in so far as post of (I) HC (Min), (II) and HC (AOW) as advertised in Delhi Police Recruitment Examination, 2022 is concerned?
16.2 To what extent Rules 1980 are applicable to the present recruitment process which has been initiated in view of the admitted position that last recruitment was held after a gap of substantial years?
16.3 Whether the benefit ought to be extended to the Delhi Police as granted to similar services i.e. CAPF State Government/ Central Government in view of outbreak of Covid-19 Pandemic?158 OA No. 1624/2022 &
batch
17. To examine and find answers to the questions posed for our consideration, we have made endeavor to look into the Rule position and cases on the same, which are set out hereunder:-
"POWERS TO AGE RELAXATION UNDER DELHI POLICE ACT, 1978 AND RULES THERETO.
The provisions of Delhi Police Act, 1978 are more or less analgous to Bombay Police Act, 1951. The Delhi Police Act, 1978 Act No. 34 of 1978 [27th August, 1978] was enacted to amend and consolidate the law relating to the regulation of the police in the Union territory of Delhi and came into force on the 1st day of July, 1978.
Definitions--In this Act, unless the context otherwise requires--
Section 2 (a) "Administrator" means the Administrator of Delhi appointed under article 239 of the Constitution.
Section .2 (q) ―rules‖ means rules made under this Act.
PART VIII - CONSTITUION OF INDIA relates to [THE UNION TERRITORIES]
239. Administration of Union territories.--(1) Save as otherwise provided by Parliament by law, every Union territory shall be administered by the President acting, to such extent as he thinks fit, through an administrator to be appointed by him with such designation as he may specify.
(2) Notwithstanding anything contained in Part VI, the President may appoint the Governor of a State as the administrator of an adjoining Union territory, and where a Governor is so appointed, he shall exercise his functions as such administrator independently of his Council of Ministers.] 239AA. Special provisions with respect to Delhi.--(1) As from the date of commencement of the Constitution (Sixty-
ninth Amendment) Act, 1991, the Union territory of Delhi shall be called the National Capital Territory of Delhi (hereafter in this Part referred to as the National Capital Territory) and the administrator thereof appointed under article 239 shall be designated as the Lieutenant Governor. (2) (a) There shall be a Legislative Assembly for the National Capital Territory and the seats in such Assembly shall be filled by members chosen by direct election from territorial constituencies in the National Capital Territory. 159 OA No. 1624/2022 &
batch
(b) The total number of seats in the Legislative Assembly, the number of seats reserved for Scheduled Castes, the division of the National Capital Territory into territorial constituencies (including the basis for such division) and all other matters relating to the functioning of the Legislative Assembly shall be regulated by law made by Parliament.
(c) The provisions of articles 324 to 327 and 329 shall apply in relation to the National Capital Territory, the Legislative Assembly of the National Capital Territory and the members thereof as they apply, in relation to a State, the Legislative Assembly of a State and the members thereof respectively; and any reference in articles 326 and 329 to ―appropriate Legislature‖ shall be deemed to be a reference to Parliament. (3) (a) Subject to the provisions of this Constitution, the Legislative Assembly shall have power to make laws for the whole or any part of the National Capital Territory with respect to any of the matters enumerated in the State List or in the Concurrent List in so far as any such matter is applicable to Union territories except matters with respect to Entries 1, 2 and 18 of the State List and Entries 64, 65 and 66 of that List in so far as they relate to the said Entries 1, 2 and 18.
(b) Nothing in sub-clause (a)shall derogate from the powers of Parliament under this Constitution to make laws with respect to any matter for a Union territory or any part thereof.
(c) If any provision of a law made by the Legislative Assembly with respect to any matter is repugnant to any provision of a law made by Parliament with respect to that matter, whether passed before or after the law made by the Legislative Assembly, or of an earlier law, other than a law made by the Legislative Assembly, then, in either case, the law made by Parliament, or, as the case may be, such earlier law, shall prevail and the law made by the Legislative Assembly shall, to the extent of the repugnancy, be void:
Provided that if any such law made by the Legislative Assembly has been reserved for the consideration of the President and has received his assent, such law shall prevail in the National Capital Territory:
Provided further that nothing in this sub-clause shall prevent Parliament from enacting at any time any law with respect to the same matter including a law adding to, amending, varying or repealing the law so made by the Legislative Assembly.
(4) There shall be a Council of Ministers consisting of not more than ten per cent. of the total number of members in the Legislative Assembly, with the Chief Minister at the head to aid and advise the Lieutenant Governor in the exercise of his functions in relation to matters with respect to which the Legislative Assembly has power to make laws, except in so far as he is, by or under any law, required to act in his discretion:160 OA No. 1624/2022 &
batch Provided that in the case of difference of opinion between the Lieutenant Governor and his Ministers on any matter, the Lieutenant Governor shall refer it to the President for decision and act according to the decision given thereon by the President and pending such decision it shall be competent for the Lieutenant Governor in any case where the matter, in his opinion, is so urgent that it is necessary for him to take immediate action, to take such action or to give such direction in the matter as he deems necessary.
(5) The Chief Minister shall be appointed by the President and other Ministers shall be appointed by the President on the advice of the Chief Minister and the Ministers shall hold office during the pleasure of the President.
(6) The Council of Ministers shall be collectively responsible to the Legislative Assembly.
[(7) (a)] Parliament may, by law, make provisions for giving effect to, or supplementing the provisions contained in the foregoing clauses and for all matters incidental or consequential thereto.
[(b)Any such law as is referred to in sub-clause (a) shall not be deemed to be an amendment of this Constitution for the purposes of article 368 notwithstanding that it contains any provision which amends or has the effect of amending, this Constitution.] (8) The provisions of article 239B shall, so far as may be, apply in relation to the National Capital Territory, the Lieutenant Governor and the Legislative Assembly, as they apply in relation to the Union territory of 1[Puducherry], the administrator and its Legislature, respectively; and any reference in that article to ―clause (1) of article 239A‖ shall be deemed to be a reference to this article or article 239AB, as the case may be.
Section 4. Superintendence of police force to vest in the Administrator.--The superintendence of the Delhi police throughout Delhi shall vest in, and be exercisable by the Administrator and any control, direction or supervision exercisable by any officer over any member of the police force shall be exercisable subject to such superintendence. Section 5. Constitution of police force.--Subject to the provisions of this Act,--
(a) the Delhi police shall consist of such number in the several ranks and have such organisation and such powers, functions and duties as the Administrator may, by general or special order, determine; and
(b) the recruitment to, and the pay, allowances and all other conditions of service of the members of, the Delhi police shall be such as may be prescribed:
161 OA No. 1624/2022 &
batch Provided that nothing in clause (b) shall apply to the recruitment to, and the pay, allowances and other conditions of service of the members of the Indian Police Service or the Delhi, Andaman and Nicobar Islands Police Service.
Section 6. Commissioner of Police.--For the direction and supervision of the police force in Delhi, the Administrator shall appoint a Commissioner of Police who shall exercise and perform such powers and duties and perform such functions as are specified by or under this Act.
7. Additional Commissioner of Police.--(1) The Administrator may appoint one or more Additional Commissioners of Police for the purposes of this Act.
Chapter III REGULATION, CONTROL AND DISCIPLINE OF THE DELHI POLICE
19. Framing of regulations for administration of the police.--Subject to the orders of the Administrator, the Commissioner of Police may make regulations not inconsistent with this Act or any other law for the time being in force--
(a) regulating the inspection of the police force by his subordinates;
(c) prescribing the places of residence of members of the police force;
(e) regulating the distribution, movements and location of the police;
(g) regulating the collection and communication by the police of intelligence and information;
147. Section 147. Power to make rules.--(1) The Administrator may make rules for carrying out the purposes of this Act.
(a) recruitment to, and the pay, allowance and all other conditions of service of the members of, the Delhi police under clause (b) of section 5;
(b) the manner of publication, under sub-section (2) of section 17, by the Commissioner of Police, of the names of special police officers appointed under that section;
(c) awarding of any of the punishments referred to in sub- section (1) or sub-section (2) ofsection 21 to any police officer of subordinate rank
(d) procedure for awarding punishments under section 22; 162 OA No. 1624/2022 &
batch
(e) form of Discharge Certificate under sub-section (8) of section 25;
(f) determination of the cost of employing additional police under sub-section (2) of section 38;
(g) manner of taking measurements and photographs under section 55 of a person against whom an order has been made under section 46, section 47 or section 48;
(h) manner of constituting Defence Societies under sub-section (1) of section 58;
(i) form of receipt to be given in respect of any article detained under section 62;
(j) the authority to whose satisfaction claims are to be established under sub-section (2) of section 69 and the form and manner in which claims may be made under that sub- section, the procedure for dealing with such claims and all other matters connected therewith under sub-section (3) of that section;
(k) payment to any police officer or division among two or more police officers the whole or any portion of any reward, forfeiture or penalty, under the proviso to section 132;
(l) any other matter which has to be, or may be, prescribed, or provided for by rules, under this Act. Section 148. Notification of rules and regulations in the Official Gazette and laying of rules and regulations.-- (1) Every rule and regulation made under this Act shall be made by notification in the Official Gazette. (2) Every rule and regulation made under this Act shall be laid, as soon as may be after it is made, before each House of Parliament, while it is in session, for a total period of thirty days which may be comprised in one session or in two or more successive sessions, and if, before the expiry of the session immediately following the session or the successive sessions aforesaid, both Houses agree in making any modification in the rule or regulation, as the case may be, or both Houses agree that the rule or regulation should not be made, the rule or regulation shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under that rule or regulation.
(3) Every rule and regulation made under this Act shall also be laid before the Metropolitan Council of Delhi. In exercise of the POWERS conferred by Section 147(1) and (2) of the Delhi Police Act (Act 34 of 1978), 1978 the Administrator 163 OA No. 1624/2022 & batch of Delhi is pleased to make, The Delhi Police (Appointment & Recruitment) Rules, 1980 which were Published vide Notification No. F.10(52)/80-HP/Estt/Volume dated 31st December, 1980.
In terms of Rule 2 (a) They shall apply to all non-gazetted employees of the Delhi Police.
Rule 4. General. - (i) Appointing authorities-The following authorities shall be competent to make appointment to various subordinate ranks of Delhi Police-
Authority to Class of Police whom the power The extent of Officers of appointment delegation is delegated Full powers subject to the
(i) Inspector Addl. C.P. rules framed hereunder.
(ii) Sub-inspr. (i) DCP Do
(ii) Addl.DCP
(iii) Principal/PTS
Any other
(iv) officer of
equivalent
rank.
(iii) ASI Do Do
(iv) H.C. Do Do
(v) Constables Do Do
Rule 8. Constitution of selection boards of
appointments/recruitments to posts other than Sub- Inspectors (Executive). - Selection of candidates for categories other than Sub-Inspector (Executive) shall be made by Departmental Selection Boards to be constituted by the Commissioner of Police as under-
One Additional
For Upper Commissioner of Police &
(i)
Subordinates two Deputy
Commissioner of Police.
Deputy Commissioner of
For Lower
(ii) Police and two Asstt.
Subordinates
Commissioners of Police.
For Class IV Deputy Commissioner of
(iii)
staff Police and two Asstt.
164 OA No. 1624/2022 &
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Commissioners of Police.
Rule 9. Recruitment of Constables. -
(i) Delhi being a cosmopolitan city, it is imperative to attract candidates from all parts of the country.
(ii) The recruitment of constables shall be done twice a year in the months of January and July by the Board to be nominated by Commissioner of Police as per Rule 8.
(iii) The Commissioner of Police may also order special recruitment at any time if there are sufficient number of vacancies and the panels prepared earlier have exhausted.
(iv) A panel shall be drawn up of selected candidates on the basis of existing and anticipated vacancies. This panels shall be valid till the next recruitment is held.
(iv) Physical, educational, age and other standards for recruitment to the rank of constables shall be as under-
(a) Age. 18-21 Relaxable by 5 years for-
(i) Scheduled Castes/Scheduled Tribes candidates.
(ii) Sportsmen of distinction.
(iii) Ex-servicemen as per Rule 28 of these rules.
(b) Height 170 Relaxable by 5 centimetres centimetres. for residents of Hill areas e.g. Gurkhas, Garthwalis.
(c) Chest 81 centimetres Relaxable by 5 centimetres
to 85 for residents of hill areas.
centimetres
(d) Educational Matric/Higher Relaxable upto 9th pass
Qualification Secondary or only for-
10th of 10 plus (i) Bandsmen, buglers,
2 mounted constables,
drivers, despatch riders,
etc.
[(ii) For sons/daughters of
deceased retired personnel
including category ‗D'
employees of Delhi Police.]
(e) Physical Sound state of No relaxation permissible
standard health, free
from
defect/deformity
disease, vision
6/12 without
165 OA No. 1624/2022 &
batch
glasses both
eyes, free from
colour
blindness.
(f) Reservation (i) For Scheduled Castes,
Scheduled vacancies.
Tribes, Ex-servicemen etc.
as per orders issued by
Government from time to
time.
[(ii) For sons/daughters of
serving / retired deceased
personnel, not more than
5% of vacancies in that
recruitment year.]
(vi) The Commissioner of Police shall frame standing orders prescribing application forms and detailed procedure to be followed for conducting physical efficiency, physical measurement written tests and viva-voce for regulating the above- mentioned recruitment.
[(vii) "Relaxation. Addl. Commissioner of Police (Armed Police & Training) can grant relaxation to the sons/daughters of either serving, retired or deceased police personnel and category D employees of Delhi Police who do not fulfil the general conditions of physical standard, age and educational qualifications-Relaxation of maximum of 5 centimetres in height and chest measurement, one standard in educational qualification and maximum age limit upto 25 years. Any candidate of this category can take the test with prior approval of the Dy. Commissioner of Police concerned. Proper sanction for relaxation shall be obtained from Addl. C.P. (AP&«T), Delhi in case of these candidates who qualify in the test and come within the selection range. Their names will be included in the panel of qualifying candidates subject to requisite relaxation being granted by Addl. C.P. (AP&T), Delhi."
Rule 10. Appointments to Ministerial Cadre. - Direct recruitment to ministerial cadre shall be made only in the rank of Head Constable (Ministerial) and of Stenographers in the rank, of Assistant sub-inspector. Competitive examinations for the purpose shall be held once or more frequently every year as the Commissioner of Police may decide depending upon the number of vacancies. Candidates from open market as well as from the department shall be eligible. Detailed standing orders prescribing subjects to tests, marks assigned for each, for shorthand/typewriting (English/Hindi) Separately & procedure for conducting tests shall be issued by the Commissioner of Police. Physical, education, age and other standards for appointment to the rank of Head Constable (Ministerial) and Assistant sub-inspector (Stenogrpaher) shall be as under- 166 OA No. 1624/2022 &
batch Head Constables (Ministerial)/Assistant Sub-Inspector (Stenogrpahers).
Per cent of direct
1. 100% recruitment.
Relaxable by 5 years in
2. Age...... 18 to 25 years.
the case of-
(a) Scheduled castes/Scheduled Tribes and departmental candidates.
(b) Ex-servicemen as per rules prescribed by the Government of India.
Higher Secondary or
3. Academic Qualification equivalent Professional
4. Speed in Typing.
attainments
English-30 words per
(a) For Head minute.
Constables Hindi-25 words per
minute.
Speed in short-hand and
For assistant sub-
[(b) typing 80/40 words per
Inspectors minute (English).]
(Stenogrpahers)
(a)Accounts
5. Preference Working knowledge of: and office
procedure.
(i) For Head Constables
(Ministerial)
(b)Knowledge
(ii) for Stenographers
of drafting
(Assistant sub-
and office
Inspectors)
procedure.
Sound state of health
free from
defect/deformity/disease No
Physical
6. vision 6/12 with or relaxation
standard
without glasses both permissible.
eyes, free from colour
blindness.
Reservation of
Same as for constables
7. vacancies & other
(Executive).
requirements
167 OA No. 1624/2022 &
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RULE 30. Power to relax. - When the Administrator is of the opinion that it is necessary or expedient so to do, he may, by order, for reasons to be recorded in writing, relax any of the provisions of these Rules with respect to any class, category of persons or posts or, in an individual case.‖
18. In the facts of the present case, initially, the respondents advertised for recruitment of Computer based Head Constable Ministerial Examination, 2019 on 6.1.0.2019/12.10.2019.
19. The online registration was from 14.10.2019. The closing date was 13.11.2019. As per the advertisement for the 2019, the age limit was as under :-
―5(i) Age Limit:
Age limit for the post is 18-25 years (UR/EWS) as on 01-07- 2019 i.e., candidates born not before 02.07.1994 and not later than 01-07-20011. Permissible relaxation in upper age limit to different categories is as under:-
Category Age-relaxation permissible
SC/ST 5 years
OBC 3 years
PwD (UR/EWS) 10 years
PwD (OBC) 13 years
PwD (SC/ST) 15 years
Sportsman/Sportswomen Upto the age of 30 years
(UR/EWS/0BC)
Sportsman/Sportswomen Upto the age of 35 years
(SC/ST)
Widows/Divorced Women Upto the age of 35 years
Judicially separated and who are
not remarried (UR/EWS)
Widows/Divorced Women Upto the age of 38 years
Judicially separated and who are
168 OA No. 1624/2022 &
batch
not remarried (OBC)
Widows/Divorced Women Upto the age of 40 years
Judicially separated and who are
not remarried (SC/ST)
Departmental candidates Upto the age of 40 years
(UR/EWS) who have rendered
three years regular and continued
service in Delhi Police as on
closing date of receipt of online
application
Departmental candidates (OBC) Upto the age of 43 years
who have rendered three years
regular and continued service in
Delhi Police as on closing date of
receipt of online application
Departmental candidates (SC/ST) Upto the age of 45 years
who have rendered three years
regular and continued service in
Delhi Police as on closing date of
receipt of online application
Ex-Servicemen (Ex-SM) 03 years after deduction of the
(UR/EWS) military service rendered from the
actual age as on closing date of
receipt of online application
Ex-Servicemen (Ex-SM) (OBC) 06 years (03 years + 03 years)
after deduction of the military
service rendered from the actual
age as on closing date of receipt
of online application
Ex-Servicemen (Ex-SM) (SC/ST) 08 years (03 years + 05 years)
after deduction of the military
service rendered from the actual
age as on closing date of receipt
of online application
20. In response to the communication dated 15.9.2020, the Ministry of Home, GOI vide letter dated 12.10.2020 accorded the approval to Commissioner of Police, Delhi to conduct the said examination. The said letter reads as under :-
―Sub: Regarding Computer Based Examination for the posts of HC (Ministerial) and HC (AWO/TPO) in Delhi Police Exam, 2019-regarding.169 OA No. 1624/2022 &
batch Sir, I am directed to refer to Delhi Police proposals received through email and letter No.2687/Rectt. Cell (AC-I)/PHQ dated 15th September, 2020 on the above subject and to convey the approval of the competent authority for conducting the recruitment for the posts of HC (Min.), HC (AWO/TPO) and all other categories presently proposed for recruitment by Delhi Police through Staff Selection Commission (SSC).‖
21. Vide Communication dated 14.10.2020, the then Commissioner of Police wrote to the Chairman SSC, which reads as under:-
―This is to state that Delhi Police engaged a Vendor namely M/s Merit Trac Services Pvt. Ltd. to conduct Computer Based Examination for the recruitment of various posts in Delhi Police on the basis of L-1, after observing Codal formalities under the competency of Head of Department.
Advertisement for 554 posts of HC (Min.) and 649 posts of HC (AWO) were notified on 12.10.2019 and 28.12.2019 respectively.
In response to the above notifications 11,08,163 applications for HC(Min.) and 4,73,377 applications for HC(AWO/TPO) have been received online. Due to the large number of applications, the total estimate has exceeded the competency limit of the HOD for which expenditure sanction was sought from the MHA. However MHA vide letter No. E.141014/20/2020-UTP, dated 12.10.2020 conveyed the approval of the competent authority for conducting the recruitment for the post of HC (Min.) and HC(AWO) through the SSC.
As more than one year has lapsed since the notification and a lot of work has been completed by the vendor, it is requested that you may consider exploring whether t is possible to make tripartite agreement between SSC, Delhi Police and the Vendor i.e. M/s Merit Trac Services Pvt. Ltd., to take it forward from this stage so that the effort already made is utilized and the task may be completed early. SSC may take over/continue the process of recruitment for both these cadres from where the private vendor has taken it to. This will save time and public money (to be paid to the firm for the work done so far) and complete the recruitment, process at the earliest.‖ 170 OA No. 1624/2022 & batch
22. Vide Communication dated 15.1.2021 in response to communication dated 14.10.2020/15.10.2020, the Chairman, SSC wrote to the then Commissioner of Police which reads as under:-
―D.O. No. 3-2/2020-P&P-1 Date: 15th January, 2021 Dear Shri Shrivastava Kindly refer to your D.O. letter No. 3024/R. Cell dated 15.10.2020 regarding request for conduct of examination for recruitment of Head Constable (AWO) and Head Constable (Min.). In addition, another request has been received from Delhi Police vide letter No: 3397/Rectt.
Cell(AC-I)/PHQ dated 12.11.2020 for filling up 1784 vacancies for 35 posts.
2. The matter has been examined in the Commission and several meetings were held by Members/Officers of the Commission with the senior officers of Delhi Police. Last week, a meeting was also held at my level with Smt. Sundari Nanda, Special Commissioner, Delhi Police. After detailed discussions, following course of action is proposed by the Commission:
(i) For the recruitment of Head Constable (Ministerial) for 554 posts and for Head Constable (AWO) for 649 posts, it will not be feasible for the Commission to enter into a tripartite agreement, as proposed in your D.0. letter dated 15.10.2020. However, the Commission is willing to conduct two separate examinations. Givęn the pressure on our resources due to delayed examinations resulting from the Covid-19 Pandemic, online applications for these examinations can be invited by the Commission in the month of May 2021, and the computer based examinations can be held subsequently as per availability of slots.
(ii) The Commission can conduct a separate examination for the post of Constable (Driver), for which the timelines will be similar to the ones given in (i) above.
(iii) The vacancies of remaining 34 posts are isolated. The Commission can club some of these posts with the Selection Posts Examinations Phase-VII, for which requisition with proper documents may be sent to the Commission by 15.02.2021. For those posts which cannot be included in the Selection Post Examination, and/or the requisite documents are not available, a separate examination can be planned.
171 OA No. 1624/2022 &
batch
3. The Commission would also be declaring the result of the examination for Constable (Exe.) Male & Female, 2020 In. March 2021. This will be followed by the PET/PST to be conducted by the Delhi Police.
4. An MoU will be required to be signed between Delhi Police and the Staff Selection Commission for filling up the vacancies of Delhi Police through the Commission, I suggest an early meeting of senior officers of Delhi Police with the Commission to finalize the modalities With regards, Yours sincerely, (Sujata Chaturvedi)‖
23. Vide Public Notice dated 5.3.2021, the above said examination was cancelled, which reads as under :-
―PUBLIC NOTICE CANCELLATION OF DIRECT RECRUITMENT FOR THE POST OF HEAD CONSTABLE (MINISTERIAL) IN DELHI POLICE EXAMINATION, 2019 Reference Notice/Advertisement No. DP/9147/19 which was published in various leading Newspapers of all States/UTs on 06.10.2019 and Employment News/Rozgar Samachar on 12.10.2019 and also available on the Delhi Police Official website i.e. www.delhipolice.nic.in inviting online Applications for Direct Recruitment for the post of Head Constable (Ministerial) in Delhi Police Examination-2019.
It is notified for information of the candidates that the above mentioned Notice/Advertisement is hereby cancelled on Administrative Grounds.‖
24. From 30.12.2021 to 24.01.2022, various representations were made by Competent Authority. There is nothing on record to show that said representations and issue for grant of age relaxation was even put up before the 172 OA No. 1624/2022 & batch Competent Authority i.e. Lt. Governor of Delhi in terms of Rule 10 of 1980 Rules.
25. To the contrary it is seen from the pleadings on record that decision was taken at HQ level only wherein in counter reply filed by the counsel for the respondent for NCT of Delhi in OA No.1624/2022, it is averred:
―Consequent to this some Candidates of Exams., 2019 submitted applications/requests/RTI applications for giving benefit of relaxation in age in next recruitment. The matter was examined in this Hdqrs. and view of conducting recruitment by SSC, candidates were informed that the recruitment for the post of HC(Ministerial) and HC(AWO/TPO) in Delhi Police would be conducted afresh by the Staff Selection Commission and candidates of Exam, 2019 would not be given additional benefit of age. They can apply for the posts, if fulfilling required eligibility conditions including age criteria to be notified by the recruiting agency Staff Selection Commission. As regards application fee, it was informed that as per para 4(I) of advertisements for the posts published in the employment news "fee once paid shall not be refunded under any circumstances nor will it be adjusted against any other examination or selection."
The SSC has advertised/notified 418 vacancies in 28 posts (technical/non-technical) in various ranks/ cadres in various ranks/cadres in Delhi Police on 24.09.2021 along with the posts of other departments/organization for filling up through Selection Post Examination Phase-IX/2021 and recruitment is under process. Whereas, to fill up 05 posts i.e. Head Constable (Ministerial), Head Constable (AWO/TPO), Constable (Driver), Constable (Executive) and MTS (Civilian), an MoU has been signed between SSC and Delhi Police on 17.11.2021. As per terms & conditions of the MoU, the period of engagement would be for five years/ five phases, extendable for a further period upto one year/ one phase. As per SSC's tentative calendar of recruitment/ Examination for the year 2021-2022 (Annexure-R-4), the tentative date of advertisement of vacancies for the post of HC (Ministerial) is 17.05.2022.
The SSC has also proposed tentative date of advertisement of vacancies for other posts in the tentative calendar of recruitment/Examination 2021-2022.‖ 173 OA No. 1624/2022 & batch
26. Again Public Notice dated 17.5.2022 for recruitment to the post of HC (Min.) in Delhi Police Examination 2022, was issued wherein last date for submission of online applications was 16.06.2022 and Computer Based Examination was scheduled to be held in the month of September 2022 wherein the criteria for age limit is reproduced below:
―Age Limit: 18 to 25 years as on 01.01.2022 (i.e. candidates born not before 02-01- 1997 and not later than 01-01-2004). The upper age limit as prescribed above will be relaxable only in the following cases:-
5.1 Upto a maximum of 5 years if a candidate belongs to a Scheduled Caste or a Scheduled Tribe category.
5.2 Upto a maximum of 3 years if a candidate belongs to an OBC category. This relaxation is admissible for those castes notified in the Central List and the List issued by the Govt. of NCT of Delhi.
5.3 Upto 35 years (38 years for OBC, 40 years for SCs/STs) for widows/divorced women and women judicially separated from their husbands and who are not re-married.
5.4 Upto a maximum of 5 years for sportsmen/sportswomen of distinction who have represented a State at the National level or the Country at the International level in sports during preceding three years from the date of advertisement of vacancies. The discipline of sports for which relaxation is available is mentioned in the Annexure ‗A'. The Sports Certificate shall be issued in the proforma attached at Annexure-‗B' & ‗C' having photograph of the candidate duly attested by the Secretary of the State/National Sports Federation. If a candidate belongs to SC/ST category and fulfills the above criteria, he/she is eligible for 5 years relaxation in upper age limit over and above the relaxation prescribed at Clause 5.1. In effect, he/she qualifies for relaxation in the upper age limit upto a maximum of 10 years.
5.5 Relaxation in the upper age limit is admissible upto 40 years for general category, 43 years for OBC & 45 years for SCs/STs in case of departmental candidates of Delhi Police. A ―departmental candidate‖ means a person who has rendered a minimum 5 three years regular and 174 OA No. 1624/2022 & batch continuous service in Delhi Police who otherwise fulfills all educational and other physical qualifications.
5.6 Age concession to Ex-Servicemen will be allowed in accordance with the orders issued by the government from time to time. They will be permitted to deduct the period served in the armed forces from their actual age and the resultant age, so derived, should not exceed the prescribed age limit by more than three years.
5.7 Relaxation in the upper age limit is admissible upto 35 years (38 years for OBC, 40 years for SCs/STs) for Persons with Disability (PwD) candidates. Only the persons having locomotor disability of 40% and above (either one or both leg affected) shall be allowed.‖
27. Vide communication dated 14.06.2022, the Dy. Commissioner of Police addressed letter to Under Secretary to GOI, SSC, New Delhi, which reads as under:-
―Subject- Direct recruitment or the post of Recruitment of Head Constable (Ministerial) in Delhi Police Examination, 2022-being conducted by the SSC-regarding OAs.
Sir, With reference to this Hdqrs. letter No. 1724/Rectt. Cell AC-1/PHQ dated 13.06.2022 on the above subject, I am to state that another OA No.1634/2022 titled Neha Singh & Ors. Vs CP., Delhi & Ors. (D6 applicants) (copy enclosed) has been fled before the Hon'ble CAT, Delhi for relaxation in age on the grounds that they are candidates of HC Ministerial) Exam., 2019 and now become overaged for applying for HC(Ministerial) Exam., 2022 being conducted by SSC. The case has been heard today (14.06.2022) and the Hon'ble Tribunal has directed to allow them to fill the application form and appear in the examination, as informed by Sh. Amit Yadav, Govt. Counsel, CAT, Delhi.
It is, therefore, requested that in view of interim orders passed in similar OAs i.e. 544/2022, 1515/2022, 1574/2022 and 1624/2022 and in instant OA No. 1634/2022, the interim directions of the Hon'ble Tribunal may be implemented and allow them to accept the applications of the applicants and appear in the said examination, strictly on provisional basis subject to the outcome of the OAs. The result qua the applicants may not be declared without the leave of the Hon'ble CAT, 175 OA No. 1624/2022 & batch Delhi. The copy of the interim order will be sent as and when uploaded on the website of the Hon'ble CAT, Delhi.‖
28. This Tribunal vide Interim Order dated 10.06.2022 gave interim directions to the respondents to provisionally allow the applicant to appear in the aforesaid examination subject to the direction that the result qua the applicants shall not be declared without the leave of this Court.
29. In compliance of the aforesaid direction Notification dated 24.06.2022 was passed by the DCP, Headquarters-II, which reads as under:
―DATED 24.06.2022 NOTICE NOTICE DATED 17.05.2022 REGARDING DIRECT RECRUITMENT FOR THE POST OF HEAD CONSTABLE (MINISTERIAL) IN DELHI POLICE EXAMINATION, 2022 THROUGH STAFF SELECTION COMMISSION(SSC) In compliance of orders/ directions passed by the Hon'ble CAT, Delhi in the following OAs, 202 applicants (candidates of HC[Ministerial) Exam., 2019) are hereby informed that they shall send SSC's Registration Number from 27.06.2022 to
30.06.2022 to Delhi Police through E-Mail on [email protected] and if not registered they shall first get themselves registered with the SSC's official website i.e. https://ssc.nic.in and provide registration number through E- Mail ([email protected] on or before 30.06.2022. A window for applying online applications for the post of Head Constable (Ministerial) in Delhi Police Exam., 2022 will be opened later on by the Staff Selection Commission:-
Sl. No. OA No. & Title No. of applicants in the OAs 1. OA No. 544/2022- Ravinder & Ors. 33 Vs. CP/Delhi & Ors.2. OA No. 1515/2022- Deepak Sharma 71
& Ors. Vs. CP/Delhi 3. OA No. 1574/2022- Sachin Khatri & 07 176 OA No. 1624/2022 & batch Ors. Vs. CP/Delhi 4. OA No. 1624/2022- Garima Saklani 85 & Ors. Vs. CP/Delhi 5. OA No. 1634/2022- titled Neha 06 Singh & Ors. Vs. C.P., Delhi & Ors.
(06 applicants) TOTAL 202 (SUKANT S. BALLABH) DY.COMMISSIONER OF POLICE, HDQRS.(I), DELHI‖
30. SSC, vide Public Notice dated 08.07.2022, advertised to conduct Constable (Driver) Male in Delhi Police Examination, 2022. Last date for submission of online applications was 29.07.2022 and Computer Based Examination was scheduled to be held in the month of October 2022 wherein the criteria for age limit is reproduced below:
―4.1 Age Limit: 21-30 years as on 01-07-2022. Candidate must have been born not earlier than 02-07-1992 and not later than 01-07-2001.
4.2 Permissible relaxations in upper age limit for different categories are as under:
Code Category Age-relaxation
No. permissible beyond
the upper age limit
01 SC/ST 5 years
02 OBC 3 years
06 Ex-Servicemen 03 years after
deduction of the
military service
rendered from the
actual age as on the
date of reckoning.
08 Sportsperson of distinction who 5 years
have represented a State at the
National Level or the Country at
International level in sports during
preceding three years from the
closing date of receipt of online
177 OA No. 1624/2022 &
batch
applications
(List of Games/Sports at Annexure-
IX)
09 Sportsperson of distinction who 10 years
have represented a State at the
National Level or the Country at
International level in sports during
preceding three years from the
closing date of receipt of online
applications (SC/ST)
(List of Games/Sports at Annexure
IX)
10 Departmental candidate of Delhi Up to 40 years
Police (UR)
11 Departmental candidate of Delhi Up to 43 years
Police (OBC)
12 Departmental candidate of Delhi Up to 45 years
Police (SC/ST)
4.3 Date of Birth filled by the candidate in the online application form and the same recorded in the Matriculation/ Secondary Examination Certificate will be accepted by the Commission for determining the age and no subsequent request for change will be considered or granted.
4.4 Wards of Delhi Police personnel and Multi-Tasking Staff of Delhi Police belonging to SC/ ST/ OBC/ Hill Area categories will not be entitled to get double relaxation. They can either avail relaxation in their own category or as a ward of Delhi Police personnel and Multi-Tasking Staff of Delhi Police.
4.5 The relaxation height/ chest and educational qualification will be extended to the wards of only those Delhi Police personnel and Multi-Tasking Staff of Delhi Police who have not been awarded the punishment of dismissal/ removal/ termination or compulsory retirement by way of penalty.
4.6 A ―Departmental candidate‖ means a person who has rendered a minimum of three years continuous service in Delhi Police on the closing date of receipt of online applications and who otherwise fulfills all educational and other physical qualifications.
4.7 Ex-Servicemen who are paid from the Central revenues are eligible to be re-enlisted as constables (Drivers) at the discretion of the appointing authority if their discharge certificate shows previous service as Good or of higher classification/ grading, provided that:178 OA No. 1624/2022 &
batch 4.7.1 They conform to the educational standards laid down for constable (Driver) from open competition, and qualify endurance/efficiency tests as prescribed.
4.7.2 They are medically fit for police service according to standards prescribed for recruits.
4.8 Ex-Servicemen(ESM) who have already secured employment under Central Government (including State Govt./ Public Sector Undertakings/ Autonomous Bodies/Statutory Bodies/Nationalized Banks etc.) in Group ‗C' & ‗D' posts will be permitted the benefit of age relaxation as prescribed for ESM for securing another employment in higher grade or cadre in Group-C/D. Such candidate will not be eligible for the benefit of reservation for ESM. However, if an ESM applies for various vacancies before joining any civil employment, he can avail the benefit of reservation as ESM for any subsequent employment.
An ESM as soon as he joins any civil employment, should give selfdeclaration/undertaking to the concerned employer about the date-wise details of application for various vacancies for which he had applied for before joining the initial civil employment.
4.9 The period of "Call up Service" of an Ex-Serviceman in the Armed Forces shall also be treated as service rendered in the Armed Forces for the purpose of age relaxation. 4.10 The persons serving in the Armed Forces of the Union, who on retirement from service, would come under the category of ―ex-serviceman‖ are permitted to apply for reemployment, one year before the completion of the specified terms of engagement and avail themselves of all concessions available to Ex-Servicemen but shall not be permitted to leave the uniform until they complete the specified term of engagement in the Armed Forces of Union.
4.11 All such candidates who are serving in the Armed Forces and intend to apply under ExServicemen category will be required to submit NOC from the department at the time of documents verification, which shall clearly mention their date of discharge from the Armed Forces. The date of discharge/ date of completion of specified term of engagement with the Armed Forces must be within one year from the closing date of receipt of online applications. Such candidates must also acquire the status of an Exservicemen within the stipulated period of one year from the closing date of receipt of online applications.
4.12 A matriculate Ex-Servicemen (which term includes an Ex- Servicemen, who has obtained the Indian Army Special Certificate of Education or the corresponding certificate in the Navy or Air Force); who has put in not less than 15 years in the Arms Forces of the Union may be considered eligible for appointment to the post for which essential qualification is Graduation and where experience of technical or professional nature is not essential.
179 OA No. 1624/2022 &
batch 4.13 Age concession/ reservation is not admissible to sons, daughters and dependents of exservicemen. Therefore, such candidates should not indicate their category as exservicemen. 4.14 Explanation: An 'ex-serviceman' means a person:
4.14.1 Who has served in any rank whether as a combatant or non-combatant in the Regular Army, Navy or Air Force of the Indian Union, and
(i) who retired from such service after earning his/ her pension;
or
(ii) whose discharge book has the endorsement of Ex- servicemen; or
(iii) who has been released from such service on medical grounds attributable to military service or circumstances beyond his control and awarded medical or other disability pension; or
(iv) who has been released, otherwise than on his own request, from such service as a result of reduction in establishment; or
(v) who has been released from such service after completing the specific period of engagements, otherwise than at his own request or by way of dismissal or discharge on account of misconduct or inefficiency, and has been given a gratuity; and includes personnel of the Territorial Army of the following categories, namely:
a. Pension holders for continuous embodied service, b. Persons with disability attributable to military service; and c. Gallantry award winners 4.14.2 The Territorial Army personnel will however be treated as ex-servicemen w.e.f. 15-11-1986.‖
31. The issue of extra attempts/age relaxation was raised before the Parliament on 20.7.2022, the same was answered in positive, which reads as under:-
"However, since the recruitment cycle of the Staff Selection Commission was delayed due to COVID-19 pandemic, therefore, for the examinations being advertised in the year 2022, SSC has decided to fix crucial date for determining age as on 01.01.2022. In the normal course, the crucial date for determining age for these examinations would have been 01.08.2022 or 01.01.2023, depending on the schedule of conduct of Tier-II Examinations."180 OA No. 1624/2022 &
batch
32. However, despite said assurances in the Parliament said decision has not been implemented in case of Delhi Police in respect to notification dated 08.07.2022 for the post of Constable Driver (Male).
33. This Tribunal in OA No.2215/2022 was pleased to pass following order(s) vide interim directions dated 22.08.2022:
―Learned counsel for the applicant presses for adjudication of his prayer for interim relief by virtue of a direction to the respondents to accept the applications of the applicants and allow them to participate in the selection process provisionally. He further argues that in accordance with the tentative calendar of the examination for the year, 2021-2022 issued by the Staff Selection Commission, the advertisement for the aforesaid examination was to be issued on 27.06.2022 with closing date of 26.07.2022. Had the Staff Selection Commission adhered to their own notified schedule of examination, the relevant date of determining the eligibility with respect to age would have been 01.01.2022. However, on account of certain stated administrative reasons, the dates were rescheduled and the advertisement which was to be issued on 27.07.2022 got to be issued by way of a notification dated 08.07.2022. This resulted in the date of eligibility with respect to age qualification also getting shifted to 07.02.2022 rendering the applicants ineligible.
Learned counsel argues that in quite a few instances such age relaxation has been accorded on the ground of shifting of the date of advertisement and receipt of applications, including the examination for the post of Sub-Inspector in Delhi Police.
Learned counsel also draws attention to reply given in the Lok Sabha to Unstarred Question No. 537 by the Minister of State, Ministry of Personnel, Public Grievances and Pensions wherein the Parliament was informed that on account of delay in the recruitment cycle of the Staff Selection Commission, the crucial date for determining the age of eligibility has been accordingly re-fixed so that the candidates who are rendered over age on account of the general disruption caused by the COVID-19 pandemic are afforded a reasonable opportunity.
181 OA No. 1624/2022 &
batch Learned counsel for the respondents vehemently opposes the prayer for interim relief and seeks a short time to file a short reply and/or to obtain appropriate instructions. We have heard the learned counsels for the parties and have also gone through the documents on record. The minimum issue involved here is that had the SSC issued the advertisement in accordance with the notified schedule, the same would have got issued on 27.06.2022 and thus the relevant date for determining the eligibility with respect to age would have been 01.01.2022. This means that the applicants would have qualified in terms of eligibility with respect to age. However, on account of delay in issuing the said notification, the relevant age for determining the eligibility with respect to age was shifted to 01.07.2022. Such a situation has arisen in some other selection examinations as mentioned above, including the examination for the post of Sub-Inspector in Delhi Police, and we have consistently held that no prejudice is likely to be caused to the respondents, if the applicants are allowed to appear in the selection process strictly on provisional basis. However, if the prayer of the applicants for participation in the selection process is not agreed to at this stage, the entire OA is likely to become infructuous. Accordingly, without further dwelling upon the merits of the claim of the applicants, by virtue of this interim order, a direction is issued to the competent authority amongst the respondents to allow the applicants to participate in the selection process for the post of Constable (Driver) Male in Delhi Police examination 2022 strictly on provisional basis. The respondents shall, within a period of one week from the date of receipt of this order, convey to the applicants as to the mode through which they can submit their applications and applicants on receipt of such information shall submit their applications within one week thereafter.
However, while accepting the applications of the applicants, the respondents will be at liberty to determine the eligibility of the applicants on other criteria. Pursuant to accepting applications complete in all respect by the respondents, the applicants shall be allowed to sit in the selection examination, but the result qua the applicants shall not be declared without leave of this Tribunal.
We would like to emphasize that this interim order is not to be construed, in any manner whatsoever, as a comment on the merits of the claim of the applicants.‖
34. Vide Interim Order dated 31.01.2023, following order was passed:
182 OA No. 1624/2022 &
batch ―M.A. No. 229 of 2023 As per the directions given by the Tribunal vide order dated 23.01.2023, learned counsel for the respondents has produced the result in sealed cover on date; it was opened in the presence of all the counsel.
As per the list provided in MA No. 229/2023, in the category of Constable (Driver)- Male, following applicants have qualified the examination:-
Sl. No. Name of Candidate Roll No. Applicant No. in OA
1. Sunit 2201044837 5
2. Vikram 2201044836 4
3. Sanjeev Kumar 2201044834 2 The results were checked in the open court and after checking the results original results were handed back to the learned counsel for the official respondents. MA stands disposed of.O.A. No. 2215/2022
Learned counsel for the official respondents, under instructions, states that no date has yet been fixed for the PET Examination.
35. Now, after seeking the above results it appears that some of the applicants have qualified written examination. Hence, the only stage remaining is PET & MT (Physical endurance Test and Measurement Test) which as per notification dated 7.2.2023 issued by respondent / Delhi Police is scheduled from 14th March, 2023 onwards.
36. The powers of Administrator i.e., Hon'ble Lt. Governor of Delhi qua Head of Institution i.e. Commissioner of Police and other Superior officer of Delhi Police is no longer res integra in light of the case of Yogender Pal Singh & 183 OA No. 1624/2022 & batch Others vs. Union Of India & Ors., 1987 AIR 1015, 1987 SCR (2) 49, the appeal arisen out of the writ petition bearing no. C.W .P. No. 1891 of 1982 on the file of the High Court of Delhi filed under Article 226 of the Constitution. The said writ petition was filed by 23 petitioners, who were applicants for the posts of Constables in the Delhi Police Force governed by the Act. They prayed for the issue of a writ to the Delhi Administration to appoint them as Constables and for other consequential reliefs. None of them was fully qualified to be recruited as a Constable under the Rules. But being the sons of Delhi policemen, they depended upon an order date 3.10.1981 passed by the Deputy Commissioner of Police Headquarters (I) Delhi under which he had relaxed the rules relating to the qualifications in favour of the sons or wards of Delhi policemen. The appellants who were thus aggrieved by the denial of admission into the service preferred the above mentioned writ petition in the High Court for the issue of writ of mandamus to the Delhi Administration to appoint them as Constables on the ground that they satisfied the qualifications prescribed by the rules read with the order of relaxation dated 3.10.1981 referred to above. The petition was resisted by the Delhi Administration. It was contended on behalf of the Delhi Administration that the order of relaxation which had been passed on 03.10.1981 was not a 184 OA No. 1624/2022 & batch valid one because (i) it had been passed on the assumption that rule 12.14(3) of the Punjab Police Rules, 1934 was in force on the date on which it was passed but in fact the said rule stood repealed on the coming into force of the Rules on 31.12.1980 framed under Section 147 the Act and
(ii) under rule 30 of the Rules relaxation of qualifications could be made by the Administrator (Lt. Governor) not by the Deputy Commissioner of Police. The Delhi Administration further alleged that Standing Order No. 212 of 1981 had been issued in connection with the recruitment of Constables in Delhi Police and clause 10 of the said Standing Order No. 212 read as follows:
"10. RELAXATION:
(i) No relaxation in qualifications/standards mentioned in this Standing Order shall be given except in the cases and manner as laid down in the Delhi Police (Appointment and Recruitment) Rules, 1980."
Xxx xxx xxx The learned Judge was, therefore, of the view that the appellants were entitled to be appointed as Constables. Since two of the appellants had already been sent for training under the two letters of relaxation issued in their favour the learned Judge issued a writ directing the Delhi Administration to send the remaining 21 candidates also for training and to appoint them as Constables after the completion of their training.
Aggrieved by the decision of the learned Single Judge the Union of India and the Delhi Administration filed an appeal before the Division Bench of the High Court in Letters Patent Appeal No. 157 of 1983. The Division Bench held that on the promulgation of the Rules with effect from 31.12.1980, Rule 12.14(3) of the Punjab Police Rules, 1934 which dealt with the subject of appointment of Constables stood repealed. It further held that under rule 30 of the Rules the power to relax the Rules in appropriate cases having been vested with the Administrator (Lt. 185 OA No. 1624/2022 &
batch Governor of the Union territory of Delhi) the order of relaxation issued by the Deputy Commissioner of Police on 3.10.1981 did not give any right to the appellants for enlishment as Constables unless relaxation was granted by the competent authority i.e. the Administrator (Lt. Governor of the Union territory of Delhi) and the mere fact that a candidate was successful in the test by itself would not give him a right to enlistment. The Court further held that since by its letter dated April 3, 1982 the Delhi Administration had decided that only one son of a police officer would be considered for grant of such relaxation the appellants whose brothers had already been employed in the police service on the basis of an earlier order of relaxation were not entitled to be recruited by relaxing the Rules once again. Accordingly the judgment of the learned Single Judge was set aside by the Division Bench and the writ petition filed by the petitioners therein was dismissed.
Aggrieved by the decision of the Division Bench the appellants filed this appeal by special leave. The first point which requires to be considered is whether the Punjab Police Rules, 1934 in so far as they related to the recruitment to the post of Constables was concerned were in force after the promulgation of the Rules on 31.12.1980.‖
37. The Hon'ble Apex Court held as under:
"........Under rule 30 of the Rules any relaxation should be made by the Administrator (Lt. Governor of the Union territory of Delhi) and not by the Deputy Commissioner of Police. Thus no reliance can be placed on the order of relaxation passed by the Deputy Commissioner of Police on 3.10.1981 and since by the letter dated April 3, 1982 the Delhi Administration had imposed an additional condition in respect of the wards of Delhi Policemen/Class IV employees that only one son of police personnel/Class IV employees would be considered for grant of such relaxation the appellants cannot claim that they were entitled to be recruited because admittedly their brothers had already been recruited in the Delhi Police service on the basis of an earlier order of relaxation........."
38. It is a deliberate act in disregard of the rights of the other (See: State of A.P. v. Goverdhanlal Pitti, (2003) 4 186 OA No. 1624/2022 & batch SCC 739, Where government action is unreasonable or lacking in quality of public interest, though different from that of mala fides, it may in a given case furnish evidence of mala fides (See: Kasturi Lal v. State of J & K (1980) 4 SCC 211). Even if an order is found to be not vitiated by malice in fact, but still can be held to be invalid, if the same is passed for unauthorized purpose as it would amount to malafide in law [see: (2005) 6 SCC 776 (Punjab State Electricity Board v. Zora Singh)]. Interference of mala fides can be drawn by reading in between the lines and taking into consideration the attendant circumstances [see (1994) 6 SCC 98 (N.K.Singh v. Union of India)].
39. In Kumari Shrilekha Vidyarthi v. State of U.P., (1991) 1 SCC 212, the Apex Court opined that it is in consonance with the Court's commitment to openness which implies scrutiny of every State action to provide an effective check against the arbitrariness and abuse of power. The Court would much rather be wrong in saying so rather than be wrong in not saying so. Non-arbitrariness, being a necessary concomitant of the rule of law, it is imperative that all actions of every public functionary, in whatever sphere, must be guided by reason for not humour, whim, caprice or personal predilections of the persons entrusted with the task on behalf of the State and exercise of all 187 OA No. 1624/2022 & batch power must be for public good instead of being an abuse of the power.
40. A right flows under statutory provisions i.e. Rule 9 and 10 read with Rule 30 of DP 1980 Rules, 1980, the said right has been infringed by the conduct of the opposite party as the Impugned Order Annexure -1 has been passed without any concurrence and /or any authority of law. There is nothing on record to show as to whether while taking a view inter alia to the effect that "THE RECRUITMENT FOR THE POSTS WILL BE CONDUCTED BY THE STAFF SELECTION COMMISSION (SSC). THE CANDIDATES OF EXAM. 2019 WILL NOT BE GIVEN ADDITIONAL BENEFIT IN AGE. THEY CAN APPLY FOR THE POSTS IF FULFILLED THE REQUIRED ELIGIBILIY CONDITIONS INCLUDING AGE CRITERIA TO BE NOTIFIED BY THE SSC" was ever placed before Hon'be Lt. Governor to take the said policy matter which is the only authority vested under Section 147 of the 1978 Act to make rules regarding recruitment to, and the pay, allowances and all other conditions of service of the members of the Delhi Police under clause (b) of Section 5. Furthermore, Rule 30 itself is very clear that when the Administrator is of the opinion that it is necessary or expedient so to do, he may, by order, for reasons to be 188 OA No. 1624/2022 & batch recorded in writing, relax any of the provisions of these Rules with respect to any class, category of persons or posts or, in an individual case. Hence, It cannot be disputed preposition grant of relaxation has to be exercised by the Administrator subject to satisfaction that exercise of such power is necessary and expedient to do so in public interest. Power to give age relaxation is not in dispute. What is dispute is the mode, manner and circumstances to exercise such power under Rule 30. There is fallacy in argument of respondents to contend that Rule 30 has no relevance to the present matter. No restrictive meaning can be given to Rule 30.
41. From the bare plain reading of above provisions under Act /Rules framed there-under, the Rule making authority for purpose of recruitment(s) and appointment(s) vests with Administrator, i.e. Hon'ble Lt. Governor. The power to appoint all non-gazetted employees of the Delhi Police has been delegated to appointing authorities under Rule 4 of the 1980 Rules. All appointments in terms of Section 6, 7, 8, 9 except that under Section 12 (Appointment of subordinate ranks subject to such general or special orders in writing as the Administrator may make in this behalf) , Section 17 (Special Police Officers) and Section 18 (Additional Police Officers) in Delhi Police vests 189 OA No. 1624/2022 & batch with Administrator under provision of DP Act, 1978. Further, the powers of the Commissioner of Police are confined to Section 19 of the Delhi Police Act, 1978.
42. Under Rule 9 for recruitment of Constable, the recruitment of constables "shall" be done twice a year in the months of January and July by the Board to be nominated by Commissioner of Police as per Rule 8. Likewise, In terms of Rule 10, the Appointments to Ministerial Cadre provides for Direct recruitment to ministerial cadre ―shall" be made only in the rank of Head Constable (Ministerial) and of Stenographers in the rank, of Assistant sub-inspector. It is not in dispute that terms of Rule 10 of 1980 Rules, Competitive examinations for the purpose "shall" be held once or more frequently every year as the Commissioner of Police may decide depending upon the number of vacancies.
43. The Standing Orders issued by Delhi Police from time to time are clarificatory and made to supplement the Rules 1978 and Rules 1980. The standing order has no overiding effect to 1980 Rules.
44. The case of applicants does not solely just on ground merely, that due to inaction on the part of the Delhi Police in not filing the posts year-wise as per Rule 10 of 1980 Rules and as such the candidates cannot get a right to participate 190 OA No. 1624/2022 & batch in the selection process being over aged and that they are seeking claim as a matter of right that recruitment on any post should be made every year. However, undisputed case of the applicant that no vacancies have been notified since long period of years and as such number of years have passed and also due to Covid-19 situation, no justification is coming forth for sitting over the Examination, 2019 cancelling the same without just cause and now notifying the Examination, 2022 with even going through the fact of financial constraints of individuals who have been left at apathy and mercy of state machinery. It is also noticeable that the Ministry of Home at the request of Delhi Police had already given approval to proceed with Examination. The SSC had also given the time schedule for conducting such examination. No justification or plausble explanation is forthcoming. The financial implications cannot be a ground to cancel the examination to the deteriment to the public at large. Even otherwise, the respondents have collected huge fees and had incurred expenditure to the tune of Rs.18,61,71,384/- + GST for the post of HC (Min.) and Rs.8,01,99,336/- + GST for HC (AWO/TPO) from earlier notified examination; respondents cannot be allowed to get benefit of unjust enrichment for no fault of the applicants. It is also a point of consideration as to whether from the above budgetary amount, substantial expenditure would 191 OA No. 1624/2022 & batch have been incurred in advertising the earlier notification and subsequently, without just reason, cancelling the same would have put not only the applicants but also the respondents at a substantial financial deficit by cancelling the earlier process and inviting new applications, which also remain unexplained without fixing any responsibility for such a huge loss. Such exercise of power amounts to colourable exercise of powers without valid reasons, merely referring to word ―administrative reasons/grounds‖ by itself is not sufficient ground.
45. The Hon'ble Apex Court in IA No.36 AND IA No.44 - Writ Petition (C) No.967 OF 1989 titled as "Indian Council for Enviro-Legal Action Versus Union of India & Others decided on 18.07.2011, observed as under :-
―UNJUST ENRICHMENT
169. Unjust enrichment has been defined as: "A benefitobtained from another, not intended as a gift and not legallyjustifiable, for which the beneficiary must make restitution orrecompense." See Black‟s Law Dictionary, Eighth Edition (Bryan A. Garner) at page 1573.
170. A claim for unjust enrichment arises where there hasbeen an "unjust retention of a benefit to the loss of another,or the retention of money or property of another against thefundamental principles of justice or equity and goodconscience."
171. „Unjust enrichment‟ has been defined by the court as the unjust retention of a benefit to the loss of another, or the retention of money or property of another against the fundamental principles of justice or equity and good conscience. A person is enriched if he has received a benefit, and he is unjustly enriched if retention of the benefit would be unjust. Unjust enrichment of a person occurs when he has and 192 OA No. 1624/2022 & batch retains money or benefits which in justice and equity belong to another.
172. Unjust enrichment is "the unjust retention of a benefit to the loss of another, or the retention of money or property of another against the fundamental principles of justice or equity and good conscience." A defendant may be liable "even when the defendant retaining the benefit is not a wrong doer" and "even though he may have received [it] honestly in the first instance." (Schock v. Nash, 732 A.2d 217, 232-33 (Delaware.
1999). USA)
173. Unjust enrichment occurs when the defendant wrongfully secures benefit or passively receives a benefit which would be unconscionable to retain.
174. In the leading case of Fibrosa v. Fairbairn, [1942] 2 All ER 122, Lord Wright stated the principle thus :
"....(A)ny civilized system of law is bound to provide remedies for cases of what has been called unjust enrichment or unjust benefit that is, to prevent a man from retaining the money of, or some benefit derived from another which it is against conscience that he should keep. Such remedies in English law are generically different from remedies in contractor in tort, and are now recognized to fall within a third category of the common law which has been called quasi-contract or restitution."
175. Lord Denning also stated in Nelson v. Larholt,[1947] 2 All ER 751 as under:-
"It is no longer appropriate, however, to draw a distinction between law and equity. Principles have now to be stated in the light of their combined effect. Nor is it necessary to canvass the niceties of the old forms of action. Remedies now depend on the substance of the right, not on whether they can be fitted into a particular frame-work. The right here is not peculiar to equity or contract or tort, but falls naturally within the important category of cases where the court orders restitution if the justice of the case so requires."
176. The above principle has been accepted in India. This Court in several cases has applied the doctrine of unjust enrichment.
RESTITUTION AND COMPOUND INTEREST
177. American Jurisprudence 2d Volume 66 Am Jur 2d defined Restitution as follows:
"The word „restitution‟ was used in the earlier common law to denote the return or restoration of a specific thing or condition.
In modern legal usage, its meaning has frequently been extended to include not only the restoration or giving back of something to its rightful owner, but also compensation, 193 OA No. 1624/2022 & batch reimbursement, indemnification, or reparation for benefits derived from, or for loss or injury caused to, another. As a general principle, the obligation to do justice rests upon all persons, natural and artificial; if one obtains the money or property of others without authority, the law, independently of express contract, will compel restitution or compensation."
178. While Section (§) 3 (Unjust Enrichment) reads as under:
"The phrase "unjust enrichment" is used in law to characterize the result or effect of a failure to make restitution of, or for, property or benefits received under such circumstances as to give rise to a legal or equitable obligation to account therefor. It is a general principle, underlying various legal doctrines and remedies, that one person should not be permitted unjustly to enrich himself at the expense of another, but should be required to make restitution of or for property or benefits received, retained, or appropriated, where it is just and equitable that such restitution be made, and where such action involves no violation or frustration of law or opposition to public policy, either directly or indirectly."
179. Unjust enrichment is basic to subject of restitution, and is indeed approached as a fundamental principle thereof. They are usually linked together, and restitution is frequently based upon the theory of unjust enrichment. However, although unjust enrichment is often referred to or regarded as a ground for restitution, it is perhaps more accurate to regard it as a prerequisite, for usually there can be no restitution without unjust enrichment. It is defined as the unjust retention of a benefit to the loss of another or the retention of money or property of another against the fundamental principles of justice or equity and good conscience. A person is enriched if he has received a benefit, and he is unjustly enriched if retention of the benefit would be unjust. Unjust enrichment of a person occurs when he has and retains money or benefits which injustice and equity belong to another.
180. While the term „restitution‟ was considered by the Supreme Court in South-Eastern Coalfields 2003 (8) SCC 648 and other cases excerpted later, the term „unjust enrichment‟ came to be considered in Sahakari Khand Udyog Mandal Ltd vs Commissioner of Central Excise &Customs ((2005) 3 SCC 738).
181. This Court said:
"„Unjust enrichment‟ means retention of a benefit by a person that is unjust or inequitable. „Unjust enrichment‟ occurs when a person retains money or benefit which in justice, equity and good conscience, belong to someone else."
182. The terms „unjust enrichment‟ and „restitution‟ are like the two shades of green - one leaning towards yellow and the other towards blue. With restitution, so long as the deprivation of the other has not been fully compensated for, injustice to that extent remains. Which label is appropriate under which 194 OA No. 1624/2022 & batch circumstances would depend on the facts of the particular case before the court. The courts have wide powers to grant restitution, and more so where it relates to misuse or non- compliance with court orders.
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187. This view seems to be correct and in consonance with the principles of equity and justice." (emphasised)
46. Rule 30 of 1980 prescribed for age relaxation more peculiarly which the examination was cancelled due to administrative reasons. Thereafter, there was pandemic situation which continued till 2021. After Covid-19 situation the vacancies were notified only in the year 2022. The persons who had applied in year 2019 were allowed to take up examination similar services i.e. CAPF State Government/Central Government in view of outbreak of Covid-19 Pandemic respondents have taken a decision which not only arbitrary but not in consonance with Rule 30 of 1980 Rules, which the applicant's have made out a substantial case.
47. The respondent has already taken a decision on the issue of age relaxation which is subject matter of challenge , there is no merit in the argument's of the respondents that the present OA is hit by provisions of Rule 20 of 1985 Act. The learned counsel for the respondent failed to point out under which Rules the applicant ought to have filed a representation to Competent Authority against impugned Order before 195 OA No. 1624/2022 & batch approaching this Tribunal. The records will also reveal that few of the applicants had made representations pursuant to which impugned order (Annexure-1) has been passed. Since the respondent's have already taken a stand as policy decision, not different could have been expected to individual cases.
48. In a recent decision decided on 24.01.2023, the Hon‟ble Orrisa High Court in W.P.(C) No.341 of 2023, W.P.(C) No.314 of 2023 and W.P.(C) No.880 of 2023 and W.P.(C) No.341 of 2023 titled as Nagen Bhoi & Others Vs. State of Odisha and Others while quoting para 19, 28, 29 decision rendered by the Hon‟ble Apex Court (High Court of Delhi vs. Devina Sharma (Civil Appeal No.216 of 2022, arising out of SLP (C) No.4452 of 2022) ) also held as under:-
"43. After coming to a conclusion that the Government has power to grant relaxation on its own motion or upon getting intimation from any genuine or bona fide source can grant such relaxation subject to the condition that the Government is satisfied that the exercise of such power is in public interest and such relaxation can only be granted by a reasoned order recording therein the reasons of satisfaction and such relaxation can be granted in respect of any of the provisions of the order. Therefore, there is no doubt that the State Government has power to grant such relaxation in the upper age limit provided the same is considered to be in public interest. It is a matter of record that last recruitment test to the rank of Constable took place in the year 2018.
Thereafter, no recruitment test whatsoever was held for appointment to the rank of Constables in the State of Odisha. Further, the scenario during the period of Covid-19 pandemic in the entire State is no unknown 196 OA No. 1624/2022 & batch to anybody. Many candidates who have attained the majority of 23 years, i.e., upper age limit between 2018 to 2022 must not have got the opportunity to appear in the recruitment test. Therefore, they were debarred from getting an opportunity to be considered for selection and appointment to the post of Constable in Odisha Police.
44. In the context of relaxation of upper age limit, learned counsel for the Petitioners relied upon a judgment of this Court in the case of Sujit Kumar Padhy v. State of Odisha & Ors. (W.P.(C) No.36126 of 2021 decided vide judgment dated 23.12.2022). In the aforesaid case, the Petitioners sought for a direction from this Court to the Opposite Parties to accept their application to participate in the recruitment test for the post of Odisha Education Service Officers in Group-B under School & Mass Education Department. The case of the Petitioner was that he was eligible to be appointed such post. However, his application was not accepted as he was over aged by 6 months. On perusal of the judgment, it appears that the age limit in the said case was 21 years to 32 years with 5 years relaxation for special category candidates like S.C. & S.T., S.E.B.C. and Ex- Servicemen etc. The Petitioner who belong to Ex- Servicemen Category applied for the post. However, at the time of application, he was 37 years 6 months old. Therefore, he was over aged by 6 months. In the ultimate analysis, a coordinate Bench of this Court observed that the advertisement which was intended to be issued in the year 2019 has to be postponed owing to the Covid-19 pandemic and, accordingly, it was decided to consider the case as a special case and further taking into consideration the fact that the vacancies are to be filled up every year and the same having not been followed in that case, the coordinate Bench by referring the judgment of the Hon‟ble Supreme Corut in the case of High Court of Delhi vs. Devina Sharma (Civil Appeal No.216 of 2022, arising out of SLP (C) No.4452 of 2022) concluded that the case of the Petitioner deserves to be considered sympathetically in the facts and circumstances of the case and, accordingly, allowed the writ petition by granting opportunity to the Petitioner as a one-time measure.
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52. Since the benefit of age relaxation is being granted for a particular period to all eligible candidates, therefore, in the considered view of this Court, no candidate is likely to be affected and no prejudice would be caused to the candidates who have already submitted their application in the meantime.
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53. Finally, with regard to the apprehension expressed by the learned Additional Government Advocate that by permitting older candidates above 23 years of upper age limit, the Police Department would have to compromise with fitness of the persons likely to be appointed as Constables. Such apprehension according to this Court, is baseless. The candidates found otherwise eligible are required to undergo rigorous physical fitness test. Only after clearing such fitness bar, the candidates are going to be finally selected and appointed. This Court only proposes to grant age relaxation not the fitness relaxation as would be fixed by the competent body. Therefore, such apprehension of the learned Additional Government Advocate has no substance in it and the same is accordingly discarded."
49. CONCLUSION:
49.1 Whether the impugned action of the respondent is justiciable and in consonance with Rule 10 read with Rule 30 of Delhi Police (Appointment and Recruitment) Rules, 1980 in so far as post of (I) Head Constable (Ministerial), (II) and Head Constable ( AOW) as advertised in Delhi Police Recruitment Examination, 2022 ?
Answer - The issue of age relaxation dealt in the Impugned Order (Annexure A-1) dated 07.02.2022 is without any authority of law having no powers to reject the claim of age 198 OA No. 1624/2022 & batch relaxation which power is excerisable by Administrator i.e. Hon'ble Lt. Governor or Delhi. The said power has not been delegated and cannot be exercised by any other person or authority de hors the Act/Rules.
49.2 To what extent are Rules 1980 applicable to the present Recruitment process which has been initiated in view of the admitted position that last recruitment was held after a gap of substantial years?
Answer - The Hon'ble Lt. Governor or Delhi being Administrator within the meaning and scope of provisions of Delhi Police Act, 1978 and Rules framed thereto has ample powers to exercise such discretion and the same powers cannot be exercised by any other authority subordinate to him.
49.3 Whether the benefit ought to be extended to the Delhi Police as granted to similar services i.e. CAPF State Government / Central Government in view of outbreak of Covid-19 Pandemic?
Answer - In peculiar facts and circumstances of the present case as a one time measure the benefit ought to have been extended to Delhi Police as granted to similar services i.e. CAPF State Government / Central Government in view of outbreak of Covid-19 Pandemic. In this view of 199 OA No. 1624/2022 & batch the factual scenario, since the applicants who have qualified for PET & MT (Physical endurance Test and Measurement Test) should be allowed to participate as per schedule.
50. Having observed so, to put a quietus to the issue, we deem fit and proper, in the peculiar facts and circumstances, that those candidates who stand qualified after PET & MT (Physical endurance Test and Measurement Test), the results should be assessed as per the merit lists in their respective post as well as category. In the event, the said applicants/candidates have qualified on merits and fall within the zone of consideration, the cases of such candidate shall be forwarded to the Hon'ble LT. Governor of Delhi for his concurrence as a one time measure for age relaxation, who shall in his wisdom consider their candidature in exercise of the power under Section 147 read with Rule 30, The Delhi Police (Appointment & Recruitment) Rules, 1980 keeping in view the assurance i.e. issue of extra attempts/ age relaxation was raised before the Parliament on 20.07.2022, the same was answered in positive also taking into account that similar benefits have been extended in other CAPF, Haryana Staff Selection Commission, Delhi Government and Orissa Government either by virtue of Notification and/or pursuant to the 200 OA No. 1624/2022 & batch decision rendered by the various Courts. The appropriate order(s) i.e. offer of appointment to persons (who have qualified on merits) in the list be issued within period of two months from date of notifying the final result of Delhi Police Examination, 2022, if otherwise found suitable.
51. All the OAs are allowed to the extent indicated above.
52. In view of the above, pending MAs are disposed of. No Order as to costs.
(Manish Garg) (Anand Mathur) Member (J) Member (A) /sd/