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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(iii) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(iii)85% of the seats shall be allotted to the local candidates and remaining 15% of the seats shall be unreserved for which local candidates and non-local candidates of Andhra Pradesh can compete in combined merit order of concerned minority. The local candidature of the candidate is to be determined as per the Andhra Pradesh Education Institutions (Regulation of Admissions) order, 1974 issued in G.O.Ms.No. 453 General Administration (SPF. B) Department dated 3-7-1974 as subsequently amended.