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State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

2.

(i)The admission of students in the Pandit Training Colleges in the State shall be made as stated below.
(A)Category A: Government/ University Pandit Training Colleges. - The Convener, LPCET 2004 shall allot candidates to all the seats (100%) in the Government and University Pandit Training Colleges from the common merit list of candidates as per rules.
In respect of state wide institutions 85% of the seats shall be allocated among the three regions (Local areas) of the State viz., the Andhra University, the Osmania University andSri Venkateswara University in the ratio of 42; 36; 22 respectively and the remaining 15% seats shall be unreserved for which local candidates and non local candidates of Andhra Pradesh can compete in combined merit order.
(B)Category B: Aided Non-Minority Colleges. - The Convenor. LPCET 2004 shall allot candidates to all the seats (100%) in Private aided Non-Minority colleges from the common merit list of the candidates as per rules.
(C)Category C: Un-Aided Non-Minority Colleges. - The Convenor, LPCET 2004 shall allot candidates to the extent of 85% of seats in Private Un-aided Non-minority Colleges from the Common merit list of candidates as per rules. The management shall fill up 15% of the remaining seats from out of the candidates eligible and qualified in LPCET 2004/a Common Entrance Test conducted by Association of Managements of Pandit Training Colleges i.e., LPCET-AC as per their option.
(D)Category D: Aided Minority Colleges. - The managements of Aided Minority colleges shall admit the candidates to the extent of 70% belonging to concerned Minority Community who are eligible and qualified in LPCET 2004/or LPCET-AC 2004 conducted by the Association of Managements of Colleges as per their option and as per merit.
The remaining 30% of the seats shall be filled by the Convenor, LPECT 2004 from the common merit list of the candidates as per rules.
(E)Category E: Un-aided Minority Colleges. - The Managements of Unaided Minority Colleges shall admit
(a)55% of candidates to the extent of intake belonging to concerned Minority Community who are eligible and qualified in LPCET 2004/LPCET-AC 2004 as per their option and as per merit.
(b)30% of seats shall be filled by the Convenor LPCET 2004 from the Common merit list of candidates as per rules.
(c)15% of seats shall be filed with eligible and qualified candidates in LPCET/2004 or LPCET-AC, 2004 as per the option already exercised by them either by Minority or Non-minority candidates.
(ii)The admissions in Minority colleges shall be as per merit ranking among the candidates applied to the college duly following the transparent method prescribed in the rules. The existing rules of reservation for special categories i.e., NCC/S&G/Sports/ Defense Personnel/PH and women shall be followed.
(iii)85% of the seats shall be allotted to the local candidates and remaining 15% of the seats shall be unreserved for which local candidates and non-local candidates of Andhra Pradesh can compete in combined merit order of concerned minority. The local candidature of the candidate is to be determined as per the Andhra Pradesh Education Institutions (Regulation of Admissions) order, 1974 issued in G.O.Ms.No. 453 General Administration (SPF. B) Department dated 3-7-1974 as subsequently amended.
(iv)The admission of students in Language Pandit Training Course in the Management quota of the Private Unaided Colleges shall be governed as per the conditions stipulated by the Permanent Committee constituted in the G.O.Ms.No. 72 Education (SE-Trg. 1) Department dated 5-7-2004. Accordingly, the Secretary of the permanent committee shall issue a notification directing the Management of each Private Minority/Non-minority Language Pandit Colleges whether an association was formed by them and if so whether the association intends to conduct LPCET-AC corresponding to LPCET-2004-05 conducted by the Government of Andhra Pradesh and exercise their option of choosing from either of the aforesaid tests to admit the students under Management quota for the year 2004-05.