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[Cites 1, Cited by 2]

Himachal Pradesh High Court

H. P. Nirman Kamgar Sangh (Regd.) vs . State Of H.P. & Ors. on 21 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

H. P. Nirman Kamgar Sangh (Regd.) vs. State of H.P. & Ors.

CWP No. 7129 of 2022 21.12.2022 Present: Ms. Manju Dhatwalia, Advocate, for the petitioner.

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Mr. Anup Rattan, A.G. with Mr. Rajat Chauhan, Law Officer, for respondents-State.

Mr. Dinesh Thakur, Advocate, for respondent No. 3.

Mr. Sanjeev Suri, Advocate, for respondent No. 4.

Reply on behalf of respondents No. 1 and 2 is stated to have been filed on 19.12.2022, however, the same is not on record. Registry is directed to trace and place the same on record. Rejoinder, as prayed for, be filed within four weeks.

List on 01.03.2023. Reply on behalf of respondent No. 3, if any, be filed in the meanwhile.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 21, 2022 (Sanjeev) ::: Downloaded on - 21/12/2022 20:37:52 :::CIS