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[Cites 1, Cited by 2]

Himachal Pradesh High Court

H.P. Nirman Kamgar Sangh (Regd.) vs . State Of H.P. & Ors. on 16 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

H.P. Nirman Kamgar Sangh (Regd.) vs. State of H.P. & Ors.

CWP No. 7129 of 2022 16.11.2022 Present: Mr. Anshul Attri, Advocate, for the petitioner.

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Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs. and Mr. Bhupinder Thakur, Dy. A.G., for respondents-State.

Mr. Dinesh Thakur, Advocate, for respondent No. 3.

Mr. Sanjeev Suri, Advocate, for respondent No. 4.

Mr. Sanjeev Suri, Advocate, states that reply on behalf of respondent No. 4 has been filed yesterday. The same be placed on record, if in order. Reply on behalf of remaining respondents be filed within three weeks.

List on 07.12.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 16, 2022 (Sanjeev) ::: Downloaded on - 17/11/2022 20:32:24 :::CIS