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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Himachal Pradesh - Subsection

Section 74(2) in The Himachal Pradesh Police Act, 2007

(2)The District level Internal Security Schemes shall be prepared by the District Superintendent of Police and shall be sent to the Director- General of Police along with the endorsement and suggestions of the District Magistrate and the Commissioner of the Division, and shall be updated annually.