Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(4) in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006

(4)The generating company or the licensee who owns the energy accounting and audit meters shall be responsible for its safety.