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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(1)The institution shall submit its application for sanction of any additional or new post by 31st May, each year in duplicate to the Director of Education in the following form :-Application for Sanction of Additional/New Post