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State of Rajasthan - Section

Section 17 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

17. Sanction of a Post.

(1)The institution shall submit its application for sanction of any additional or new post by 31st May, each year in duplicate to the Director of Education in the following form :-Application for Sanction of Additional/New Post