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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(3) in The Delhi Metro Railway (Prohibition of Carriage of Large-Sized Luggage, Carriage of Offensive and Dangerous Goods in the Metro Railway, Travelling of Persons Suffering From Infectious and Contagious Diseases in the Metro Railway and Value, Period of Validity and Such Other Particulars Indicated in the Ticket Issued by the Metro Railway) Rules, 2002

(3)
(i)Contactless smart card shall be a stored value card and its value shall be encoded in the card and it shall be issued in three denominations, namely, Rs. 100, Rs. 200 and Rs. 500.
(ii)After the value of the contactless smart card getting exhausted on undertaking multiple journeys, it shall be possible to get it re-charged by making additional payment.
(iii)The maximum value for which contactless smart card can be recharged shall be Rs. 800 ; and
(iv)Validity period of contactless smart card shall be one year from the date of its issue.