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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(2)The Government may having regard to the local conditions of any area, the period of storage of Bio-fertilizers, and other relevant circumstances, fix different prices or rates for Bio-fertilizers having different periods of storage or for different classes of consumers.