Section 3 in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006
3. Fixation of prices of Bio-fertilizers.
(1)The Government may by notification regulate equitable distribution and also the rates of Bio-fertilizers in the manner as may be prescribed.(2)The Government may having regard to the local conditions of any area, the period of storage of Bio-fertilizers, and other relevant circumstances, fix different prices or rates for Bio-fertilizers having different periods of storage or for different classes of consumers.(3)No dealer or manufacturer shall sell or offer for sale any bio-fertilizer at a price exceeding the maximum price or rate fixed under this Act or printed on the container.
