Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act] State of Assam - Subsection Section 24(3)(d) in The Assam Economic and Statistical (Junior) Service Rules, 1980 (d)if a permanent post is available in the cadre against which no other member of the cadre has been confirmed for the time being.