Section 24(3) in The Assam Economic and Statistical (Junior) Service Rules, 1980
(3)After a probationer completes his period of probation to the satisfaction of the Appointing Authority he shall be confirmed in the relevant grade in the Service against a permanent post in the cadre-(a)if he has passed the prescribed departmental examinations completely and/or has passed such other tests and/or successfully undergone such training as may be prescribed:Provided that the Appointing Authority may for good and sufficient reasons to be recorded in writing temporarily exempt a member of the service from passing any one or more of the prescribed departmental examinations or the prescribed tests or other training he may be required to undergo; and(b)if he is considered by the Appointing Authority to be otherwise fit for confirmation; and(c)if he is senior most in accordance with the order of seniority determined under Rule 23 amongst all the unconfirmed members of the cadre who are otherwise eligible for confirmation under this rule; and(d)if a permanent post is available in the cadre against which no other member of the cadre has been confirmed for the time being.
