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Union of India - Section

Section 18 in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

18. The Managing Committee, subject to provisions of rule 19, shall have the powers to :

(a)create posts carrying a scale of pay with maximum upto Rs. 4500 per month subject to the observance of the orders issued by the Central Government from time to time; and
(b)sanction developmental schemes and incur expenditure on them upto a ceiling of rupees one crore, in each case.
Chapter-VI The Board And Its Establishment