Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(b) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984 (b)sanction developmental schemes and incur expenditure on them upto a ceiling of rupees one crore, in each case.
