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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(24) in The Employees' State Insurance (General) Regulations, 1950

(24)Heart Disease with Surgical Intervention along with complications
(VII)Chest Diseases(25) Chronic Obstructive Lung Disease (COPD) with congestive heart failure (Cor Pulmonale)
(VIII)Diseases of the Digestive System(26) Cirrhosis of liver with ascities/chronic active hepatitis
(IX)Orthopaedic Diseases(27) Dislocation of vertebra/prolapse of intervertebral disc