Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98(24)] [Section 98] [Entire Act] Union of India - Subsection Section 98(24)(IX) in The Employees' State Insurance (General) Regulations, 1950 (IX)Orthopaedic Diseases(27) Dislocation of vertebra/prolapse of intervertebral disc