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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Karnataka - Subsection

Section 55(1) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(1)Every teacher of the University or any recognized institution shall carry out the work relating to teaching, research, examination or academic work assigned to them by the University from time to time.