Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 206] [Entire Act] State of Kerala - Subsection Section 206(b) in Kerala Factories Rules, 1957 (b)In process to which Rule 180 applies shall carefully wash the hands and face before partaking of any food or leaving the premises.
