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State of Kerala - Section

Section 206 in Kerala Factories Rules, 1957

206. Duties of employees.

- Every person employed -
(a)In a process to which Rule 178 applies shall wear the protective clothing footwear , respirators, goggles or gloves provided under Rule 178 and shall deposit overalls or suits or working clothing so provided, as well as clothing put off during working hours , in the places provided under Rule 179.
(b)In process to which Rule 180 applies shall carefully wash the hands and face before partaking of any food or leaving the premises.
(c)In any processes to which Rule 199 applies shall use the protective appliances supplied in respect of any process in which he is engaged.