Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Punjab - Subsection Section 40(b) in Punjab Urban Planning and Development Building Rules, 2018 (b)Completion certificate for building shall be issued after getting clearance from Punjab Energy Development Agency (PEDA) regarding solar power plant installation.
