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State of Punjab - Section

Section 40 in Punjab Urban Planning and Development Building Rules, 2018

40. Roof Top Solar Photovoltaic Installation.

- For rooftop solar photovoltaic installation and generation, the following provisions shall be applicable , as amended from time to time, namely :-
Table 52Norms for Roof Top Solar Photovoltaic Installation
S.No. Category of buildings/area Generation requirement
I. Residential building All residential buildings (new construction/ reconstruction)400 yd2(334 m2) to 499 yd2 (417 m2) - 1KWp SPV500 yd2(418 m2) to 999 yd2 (835 m2) - 2KWp SPV1000 yd2 (836 m2) to 1999 yd2 (1671 m2) - 3KWp SPV2000 yd2 (1672 m2) and above - 5KWp SPV
II. All private educational institutes schools,colleges, hostels, technical / vocational educational institute,universities etc. having connected load of 30 KWp and above Minimum 5 kilo watt peak (KWp) or 5% of connected load,whichever is higher.
III. All government building and offices and governmentcolleges, government educational institutions, universities,having connected load of 30 KWp and above Minimum 2 Kilo Watt peak (KWp) or 5% of whichever is higher.
IV. All private hospitalsand nursing homes industrial establishments, commercial malls,hotels, motels, banquet halls, and tourism complexes havingconnected load of :-(a)50 KWp to 1000 KWp(b) Above 1000 KWp Minimum 10 Kilo Watt peak or 5% of connected load, which ishigherMinimum 50 Kilo Watt peak or 3% of connected load, which ishigher
V. All group housingcomplexes, developed on plot size of :-(a) 0.5 Acre to 1.0 acre(b) More than 1.0 acreto 2.0 acre(c) More than 2.0 acreto 5.0 acre(d) More than 5.0 acre Minimum 10 Kilo Watt peak (KWp)Minimum 20 Kilo Watt peak (KWp)Minimum 30 Kilo Watt peak (KWp)Minimum 40 Kilo Watt peak (KWp)
Note. - (a) The height of module structure carrying solar panel shall not be covered towards total height of building
(b)Completion certificate for building shall be issued after getting clearance from Punjab Energy Development Agency (PEDA) regarding solar power plant installation.
(c)For all other matters regarding solar power plant installation which are not covered in these rules, the Punjab Energy Development Agency (PEDA) norms/ guidelines of renewable energy sources, Punjab shall be applicable.