Section 20(1)(k) in Securities Contracts (Regulation) Rules, 1957

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Union of India - Subsection

Section 20(1)(k) in Securities Contracts (Regulation) Rules, 1957

(k)Particulars of units of the scheme and/or shares, debentures of the company issued

(i)for consideration other than cash, whether in whole or part, (ii) at a premium or discount, or (iii) in pursuance of an option.