Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64A] [Entire Act] State of Tamilnadu - Subsection Section 64A(ii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (ii)The air conditioning should have fully gone into effect at the start of the show and should continue throughout the show.