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State of Tamilnadu - Section

Section 64A in The Tamil Nadu Cinemas (Regulation) Rules, 1957

64A. [ [Inserted G.O. Ms. No. 1891 Home, dated the 3rd January 1996.]

(i)In air-conditioned theatre inside temperature shall be 75 F plus or minus 3°F for dry bulb temperature of 750F
(ii)The air conditioning should have fully gone into effect at the start of the show and should continue throughout the show.
(iii)The licensee should install a recording type electronic temperature indicator in the air-conditioned theatre to check the condition imposed in clause (i). The indicator should be located at the office of the Manager or the licensee in the theatre. [* * *] The bulb of the recording type electronic temperature indicator should be installed by the licensee inside the auditorium at an appropriate place with sufficient guard which shall be locked and sealed by the licensing authority or his subordinate who has been authorised the licensing authority for this purpose.
(iv)The licensing authority should enter in the "C" Form licence the capacity of the air-conditioning unit installed in the theatre by the licensee.
(v)A complaint book should be kept at the office of the Manager or licensee in the theatre to enable the persons who witness film shows in the theatre to record therein complaints, if any.
(vi)In the event of a breakdown of the air-conditioning plant, the licensee shall always keep ready and make alternative arrangements for ventilation and air circulation of such standard in accordance with the requirements in rule 64.
(vii)Where there is breakdown of the air-conditioning plant, the licensee should inform the licensing authority of the breakdown within 24 hours of its occurrence before it is rectified.]