Section 51 in Sri Konda Laxman Telangana State Horticultural University Act, 2007
51. Finance Committee.
(1)The Board shall constitute a Finance Committee consisting of:-(i)The Vice-Chancellor (Ex-officio Chairman);(ii)The Secretary to Government, Finance Department who is member of the Board;(iii)One person from among the faculty Deans to be nominated by the Vice-Chancellor;(iv)One person from among the Directors to be nominated by the Vice-Chancellor;(v)One Member who should be the Non-officials, nominated from among the Board;(vi)Comptroller shall be the Ex-officio Member- Secretary of the Committee.(2)Finance Committee shall have the following functions, namely:-(i)to examine the annual accounts and budget estimates of the University and to advise the Board thereon;(ii)to review the financial position of the University at least once in six months and as may be necessary;(iii)to make recommendations to the Board on all matters relating to the finances of the University.
