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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(2)(ii) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(ii)to review the financial position of the University at least once in six months and as may be necessary;