Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bengal Presidency - Subsection

Section 1(3) in The Bengal Opium Smoking Act, 1932

(3)It shall come into force in such local areas and on such dates as the State Government may, by notification, direct, and the State Government may, by notification, withdraw this Act from any local area.