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[Cites 0, Cited by 0] [Section 25C] [Entire Act]

State of Odisha - Subsection

Section 25C(1) in The Wild Life (Protection) (Orissa) Rules, 1974

(1)An application for shooting the animals declared dangerous under Section 11 of the Act shall lie to the Chief Wild Life Warden along with a note of experience of shooting such dangerous animals on previous occasions in addition to necessary information required under the rules.