Section 25C in The Wild Life (Protection) (Orissa) Rules, 1974
25C. Application of Shooting Animals Declared under Section 11.
(1)An application for shooting the animals declared dangerous under Section 11 of the Act shall lie to the Chief Wild Life Warden along with a note of experience of shooting such dangerous animals on previous occasions in addition to necessary information required under the rules.(2)No licence fee shall be deposited for an application under Sub-rule (1).
