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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(a) in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

(a)The vacancies for Examiners shall be advertised at the direction of the Chairman, Court of Examiners. Vacancies shall be filled in by selection by Executive Committee of the Court of Examiners from the applicants :