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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(8)(iii) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(iii)For shorter length of line, higher capacity may be considered based on voltage regulation and conductor size.