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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(8) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(8)For the purpose of clause 9(7), transmission system capacity for interconnected system between point of injection and point of drawal shall be based on load flow studies, taking into consideration the planning criterion as per clause 3.5 of IEGC as amended from time to time normally considering rated transformation capacity of GSS and surge impedance loading of transmission lines.Provided that: -
(i)For a double circuit line not emanating from a generating station, outage of a single circuit shall be considered;
(ii)For single circuit line or single transformer only, between point of injection and point of drawal, outage of line or transformer shall not be considered;
(iii)For shorter length of line, higher capacity may be considered based on voltage regulation and conductor size.