Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 460] [Entire Act] State of Tamilnadu - Subsection Section 460(ii) in The Madurai City Municipal Corporation Act, 1971 (ii)shall, instead of being published in the Tamil Nadu Government Gazette, be published in any other manner specified by them.