Section 460 in The Madurai City Municipal Corporation Act, 1971
460. Publication of notifications.
- Save as otherwise provided, every notification issued under this Act hall be published also in Tamil:Provided that the Government shall have the power to direct that any such notification-(i)shall be published either in Tamil or in English only; or(ii)shall, instead of being published in the Tamil Nadu Government Gazette, be published in any other manner specified by them.
