Bombay High Court
Bharat Bhogilal Patel vs Tvs Electronics Limited on 26 September, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-5
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 264 OF 2023
Bharat Bhogilal Patel ....PETITIONER
V/S
Spinks India Private Limited ....RESPONDENT
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 370 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. L G Electronics India Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 485 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Malhotra Graphics ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1129 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Marktech Laser Marking ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1193 OF 2018 Page 1/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: Bharat Bhogilal Patel ....PETITIONER V/S Secure Seals India Private Limites ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 137 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Renassiance Jewellery Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 141 OF 2014 Bharat Bhogilal Patel ....PETITIONER V/S Allflex India Pvt.ltd. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1428 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Ortho Max Mfg Co Pvt Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1439 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Miraclus Orthotech Pvt. Ltd. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1442 OF 2018 Page 2/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: Bharat Bhogilal Patel ....PETITIONER V/S Nrb Bearings Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 153 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Raymond Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1546 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Inor Medical Products Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1559 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Seco Tools India Pvt Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 171 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Unique Laser Engravers And Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 177 OF 2018 Page 3/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: Bharat Bhogilal Patel ....PETITIONER V/S S H Pitkar Orthotools Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 178 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Bhalaria Metal Crafts Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 235 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Uma Surgicals ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 29 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Havells India Limited. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 297 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Kristeel Shinwa Industries Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 318 OF 2019 Page 4/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: Bharat Bhogilal Patel ....PETITIONER V/S Rita Pad Printing Systems Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 348 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Ms Videojet Technologies India Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 350 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Indian Files Pvt.ltd. And 2 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 352 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Agile Machineries Pvt.ltd. And 3 Ors. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 356 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s Sigma Mechotronics Private Limited And....RESPONDENT 3 Ors.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 357 OF 2017 Page 5/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: Bharat Bhogilal Patel ....PETITIONER V/S M/s. Samsung India Electronics Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 358 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s Nokia India Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 360 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s, Sarin Technologies India Private Limited....RESPONDENT And Anr WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 36 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Carl Zeiss India (bangalore) Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 379 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Ms Tata Motors Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 380 OF 2017 Page 6/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: Bharat Bhogilal Patel ....PETITIONER V/S M/s Akshar Laser Marking And 2 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 381 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Vision Embesoft Solution ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 394 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Ramson Industries And 3 Ors ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 423 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s Mehta Cad Cam Systems Private Limited....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 424 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Ms Skf India Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 43 OF 2018 Page 7/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: Bharat Bhogilal Patel ....PETITIONER V/S Mark Plus ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 43 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Quantum Equipment Co Pvt Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 44 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Titan Company Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 48 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Maruti Suzuki India Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 487 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Seepz Gem And Jewellery Manufacturers ....RESPONDENT Association Sgjma And 8 Ors.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 5 OF 2019 Page 8/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: Bharat Bhogilal Patel ....PETITIONER V/S Sandvik Asia Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 561 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Intex Technologies India Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 56 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Taegutec India Pvt. Ltd. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 577 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Bell Surgical ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 583 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Teknic Control ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 74 OF 2018 Page 9/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: Bharat Bhogilal Patel ....PETITIONER V/S Star Laser Technology ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 866 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Mrj Technologies And Anr. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 887 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Mass Transfer Products Industries Pvt Ltd And....RESPONDENT Anr.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 888 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Magic Touch ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 95 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Photon Technologies ....RESPONDENT WITH COMMERCIAL SUIT NO. 316 OF 2018 Page 10/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: Bharat Bhogilal Patel ....PETITIONER V/S Leitz Tooling Systems India Pvt. Ltd. ....RESPONDENT WITH COMMERCIAL SUIT NO. 351 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s Laser Imprez And Anr ....RESPONDENT WITH COMMERCIAL SUIT NO. 411 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Kraftwares (india) Ltd. And 4 Ors. ....RESPONDENT WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1572 OF 2018 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 355 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Marks Pryor Marking Technology Private ....RESPONDENT Limited And 2 Ors.
WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1593 OF 2019 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 1156 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Page 11/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: Creative Surgicals Mfg Co ....RESPONDENT WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1602 OF 2019 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 927 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Kalelkar Surgicals Private Limited ....RESPONDENT WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 62 OF 2020 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 355 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Marks Pryor Marking Technology Private ....RESPONDENT Limited And 2 Ors.
WITH SUITS NO. 501 OF 2016 Bharat Bhogilal Patel ....PLAINTIFF V/S M/s Sahajanand Laser Technology Limited And ....DEFENDANT 3 Ors WITH SUITS NO. 3293 OF 2010 Bharat B. Patel ....PLAINTIFF V/S Shapoorji Pallonji And Co And Anr ....DEFENDANT Page 12/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 697 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Edicon Mining Equipment Private Limited And ....RESPONDENT 3 Ors.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 353 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Suresh Indu Lasers Private Limited And ....RESPONDENT 4 Ors WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 606 OF 2019 Bharat Bhogilal Patel ....PETITIONER V/S Rosy Blue (india) Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 865 OF 2018 Bharat Bhogilal Patel ....PETITIONER V/S Sahajanand Technologies Private Limited And....RESPONDENT 3 Ors.
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 1421 OF 2018 Bharat Bhogilal Patel ....PETITIONER Page 13/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: V/S Hyundai Motor India Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 234 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Ip Rings Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 354 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Goldiam International Limited And 4 Ors.
....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 382 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Variety Hallmark ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 416 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Ms Scantech Laser Private Limited And 2 Ors....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 892 OF 2017 Bharat Bhogilal Patel ....PETITIONER Page 14/15 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:50:09 ::: V/S Micro Laser ....RESPONDENT WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 820 OF 2018 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 359 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S Tvs Electronics Limited ....RESPONDENT WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1604 OF 2019 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 359 OF 2017 Bharat Bhogilal Patel ....PETITIONER V/S M/s. Tvs Electronics Limited ....RESPONDENT (To be place At-2.30PM) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 26th September, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 07/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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