Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Nagaland - Subsection Section 52(4) in The Global Open University (Nagaland) Act, 2006 (4)Such excess expenditure shall further be approved by the Governing Council at the time of approving the annual budget for the next financial year.
