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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Daman and Diu - Subsection

Section 17(1) in The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

(1)No suit, prosecution or other legal proceeding shall lie against the Central Government or any officer or other employee of that which is in good faith done or intended to be done under this Act.