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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2)(i) in Chhattisgarh Winery Rules, 2013

(i)The base, water, finings, colouring and flavouring agents, spirit must be tested before they are used in the manufacture of wine.