Himachal Pradesh High Court
The Chief Executive Officer vs . Vishal Kumar on 29 April, 2022
Bench: Sabina, Sandeep Sharma
The Chief Executive Officer Vs. Vishal Kumar .
CWP No.1880 of 2022 29.04.2022 Present: Mr. Balram Sharma, Assistant Solicitor General if India, for the petitioner.
Learned Assistant Solicitor General of India requests for an adjournment.
As requested, list after two weeks.
r ( Sabina )
Judge
( Sandeep Sharma )
Judge
April 29, 2022
(VH/PS)
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