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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(b) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(b)the treasury receipt -showing that the appropriate fee for 'the licence as specified in Rule 8 has been paid.