Section 3(2) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969
(2)The application shall be accompanied by the following documents, namely :(a)plans in triplicate showing-(i)the site of such place or premises, the areas therein to be used for manufacturing processes and the immediate surroundings of such place or premises, including adjacent buildings, structures, roads, drains and the like; and(ii)the plan, elevation and necessary cross-sections of, the details relating to natural lighting, ventilation, means of escape in case of fire, portion of the plant and machinery, if any used, aisles and passageways in or in relation to, the various buildings which are intended to be used for manufacturing processes ;(b)the treasury receipt -showing that the appropriate fee for 'the licence as specified in Rule 8 has been paid.
