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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(3) in The Maharashtra State Council of Examinations Act, 1998

(3)It shall come into force on such [date] [G.N., School Education Department, No SPE. 1099/37292/(254/99)/ GEN-1, dated the 15th August 2002.] as the State Government may, by notification in the Official Gazette, appoint.