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State of Maharashtra - Section

Section 1 in The Maharashtra State Council of Examinations Act, 1998

1. Short title, extent and commencement.

(1)This Act may be called the Maharashtra State Council of Examinations Act, 1998.
(2)It extends to the whole of the State of Maharashtra.
(3)It shall come into force on such [date] [G.N., School Education Department, No SPE. 1099/37292/(254/99)/ GEN-1, dated the 15th August 2002.] as the State Government may, by notification in the Official Gazette, appoint.