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[Cites 0, Cited by 0] [Section 80(14)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(14)(d) in Finance Act, 1999

(d)"North-Eastern Region" means the region comprising the States of Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram, Nagaland, Sikkim and Tripura;